High Courts18 Nov 1987
Chenpaga alias Pankajammal and Others Vs Thangammal (deceased) and Others
Madras High Court · (1988) 2 LW 501 : (1988) 2 MLJ 208
COURT ARCHIVE
Madras High Court judgments, 1987
534 judgments · page 4 of 27
High Courts18 Nov 1987Allowed
Srinivasagam Pillai Vs Kuttiah and Others
Madras High Court · AIR 1989 Mad 18 : (1988) 1 LW 100
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts18 Nov 1987
Shabbir Hussain Vs Government of Tamil Nadu and J. Foolchand and Co.
Madras High Court · (1987) 11 MAD CK 0003
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 33, 5, 7
High Courts17 Nov 1987
Mrs. Vasanthi Vs K. Karuppanna Gounder and Others
Madras High Court · (1987) 11 MAD CK 0036
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 21 Rule 52, Order 21 Rule 58, Order 21 Rule 58(4), Order 21 Rule 90
High Courts17 Nov 1987Allowed
Tamil Nadu State Housing Board, Madras Vs Shanmugha Sundara Nadar and Others
Madras High Court · AIR 1989 Mad 20 : (1987) 2 MLJ 170
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12, 4, 4(1), 54, 6
High Courts17 Nov 1987
P.M. Naina Mohammed Rowther Vs Kapporchand Jain
Madras High Court · (1988) 1 LW 495 : (1988) 1 MLJ 261
High Courts17 Nov 1987
Kovilpatti Steel Rolling Industries P. Ltd. Vs Commercial Tax Officer, Kovilpatti and Others
Madras High Court · (1988) 71 STC 383
Tamil Nadu General Sales Tax Act, 1959 — Section 33
High Courts17 Nov 1987
Messrs. Mercantile Credit Corporation Ltd., Trichi Vs V. Amaravathi and Others
Madras High Court · (1987) 11 MAD CK 0005
High Courts16 Nov 1987
Nainar Mohammad Rowther and Another Vs Vijayasankar and Others
Madras High Court · (1988) 2 LW 73 : (1988) 1 MLJ 407
High Courts16 Nov 1987Allowed
Singaram Vs Union of India
Madras High Court · (1989) LW(Cri) 200
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(l)Constitution of India, 1950 — Article 22, 226
High Courts16 Nov 1987
K. Premkumar, Deputy Superintendent of Police, Office of the Inspector General of Police Vs The Revenue Divisional Officer, Usilampatti, Madurai District
Madras High Court · (1988) LW(Cri) 52
High Courts16 Nov 1987
N.S.S. Sivanu Mudaliar (died) and others Vs C. Siva Backia Nadar and another
Madras High Court · (1987) 11 MAD CK 0038
High Courts16 Nov 1987
V.S.S. Velayudam Vs K. Palanichamy
Madras High Court · (1988) 1 LW 249 : (1988) 2 MLJ 113
High Courts16 Nov 1987
Krishnaveni Ammal Vs Sundaralakshmi Ammal
Madras High Court · AIR 1988 Mad 352 : (1987) 100 LW 1188 : (1988) 2 MLJ 290
Limitation Act, 1963 — Article 65, 67
High Courts13 Nov 1987
P.V. Kothandarama Raju Vs The Common Fund belonging to Senguntha Mudaliar
Madras High Court · (1988) 2 LW 19 : (1988) 1 MLJ 242
High Courts13 Nov 1987
S. Ramiah Vs Ariyakudi Kalyana Krishna Hospital Trust by Managing Trustee VE. RM. K. Ramasamy Chettiar and Others
Madras High Court · (1988) 1 LW 409 : (1988) 1 MLJ 237
High Courts12 Nov 1987
S. Benziger Vs Licy and Others
Madras High Court · (1988) 1 LW 369 : (1988) 1 MLJ 131
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts12 Nov 1987
V.R. Arunachalam Chettiar Vs Vayinagaram and Others
Madras High Court · (1989) 2 MLJ 94
High Courts12 Nov 1987Dismissed
State by Public Prosecutor Vs V. Ramasamy and other
Madras High Court · (1988) LW(Cri) 452
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469(a)(b)
High Courts12 Nov 1987
Ramaswami Pillai Vs T.S. Soundarapandia Mudaliar
Madras High Court · (1987) 2 MLJ 367