High Courts09 Dec 1987Allowed

N.M. Natarajan Vs Deivayanai Ammal and others

Madras High Court · (1987) 12 MAD CK 0029

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 105(1), Order 21 Rule 105(4), Order 21 Rule 105(4), Order 21 Rule 106General Clauses Act, 1897 — Section 6Limitation Act, 1963 — Section 5
High Courts07 Dec 1987

Ganapathy Vs Murugesa Chetty

Madras High Court · (1987) 12 MAD CK 0005

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 106, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, 47Limitation Act, 1963 — Section 5