High Courts10 Sept 1987
Goodwill Exports and Another Vs Jayammal and Others
Madras High Court · (1987) 2 ACC 454 : (1989) ACJ 636
Motor Vehicles Act, 1988 — Section 110A
COURT ARCHIVE
Madras High Court judgments, 1987
534 judgments · page 10 of 27
High Courts10 Sept 1987
Karuppana Gounder Vs Velappa Naicker and Another
Madras High Court · (1987) 09 MAD CK 0045
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts10 Sept 1987Dismissed
Mohan and Another Vs Santha Bai Ammal and Others
Madras High Court · (1990) 1 DMC 257 : (1989) 2 LW 197
Hindu Marriage Act, 1955 — Section 16, 7
High Courts09 Sept 1987
Indirani Vs Vellathal and Others
Madras High Court · (1988) 1 LW 358 : (1988) 1 MLJ 168
High Courts09 Sept 1987
Kothandan and Another Vs Govindarajan and Others
Madras High Court · (1988) 1 ACC 407
Evidence Act, 1872 — Section 165
High Courts09 Sept 1987
R. Muthusamy Vs K. Govindammal and 2 others
Madras High Court · (1987) 09 MAD CK 0044
Evidence Act, 1872 — Section 3
High Courts09 Sept 1987
M.S. Manvizhi and Another Vs The Govt. of Tamil Nadu and Meenakshi College for Woman
Madras High Court · (1987) 09 MAD CK 0041
Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 17, 17, 20, 20(b), 55
High Courts09 Sept 1987Dismissed
J.R. Daniel and Another Vs T. Vaitheeswaran and Others
Madras High Court · (1989) 1 ACC 327 : (1989) ACJ 514 : AIR 1989 Mad 5
Motor Vehicles Act, 1939 — Section 110B
High Courts09 Sept 1987
Rajalakshmi Ammal Vs Duraiswamy Gounder and Others
Madras High Court · (1988) 2 MLJ 457
High Courts09 Sept 1987
Kaliamurthy Vs Viswanathan
Madras High Court · (1987) 09 MAD CK 0008
Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25, 27
High Courts09 Sept 1987
Sudarsanam, Neelavathy and Subramania Naidu Vs State, Deputy Superintendent of Police, Ponneri Division
Madras High Court · (1988) LW(Cri) 256
Constitution of India, 1950 — Article 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 174, 280, 309(2), 482Dowry Prohibition Act, 1961 — Section 4
High Courts08 Sept 1987
Gomathi Ammal Vs S. Senthattia Pillai
Madras High Court · (1987) 09 MAD CK 0047
Evidence Act, 1872 — Section 4General Clauses Act, 1897 — Section 3(22)
High Courts07 Sept 1987
Tamil Nadu Newsprint and Papers Limited Vs The Appraiser, Appraising Department, Group II, Madras Customs, The Assistant Collector of Customs, Appraising Department, Group II, Madras Customs and The Union of India (UOI)
Madras High Court · (1988) 14 ECR 548
Customs Act, 1962 — Section 25
High Courts07 Sept 1987
C. Shanmugam and Others Vs Pallavan Transport Corporation
Madras High Court · (1988) 1 ACC 199 : (1988) ACJ 536
High Courts07 Sept 1987
Tamil Nadu Newsprint and Papers Ltd., Madras Vs Appraiser, Madras Customs and Others
Madras High Court · (1988) 15 ECC 6 : (1988) 33 ELT 22
Customs Act, 1962 — Section 14, 25, 25(1)
High Courts04 Sept 1987
Messrs. T.N.K. Estates, a regd. partnership firm of planters, Madras, by their partner carrying on business at 498, Mint St., Madras and Others Vs Kotchuman Mathew and Others
Madras High Court · (1987) 09 MAD CK 0049
Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 145General Clauses Act, 1897 — Section 6(c)
High Courts03 Sept 1987
Seethamma and Others Vs The Director of Fire Services
Madras High Court · (1987) 2 ACC 557 : (1988) ACJ 425
Motor Vehicles Act, 1988 — Section 110A
High Courts02 Sept 1987Allowed
Rangaraj Vs State by C.B., C.I.D., Madras
Madras High Court · (1987) LW(Cri) 424
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts02 Sept 1987
New India Assurance Company Vs Santha and Others
Madras High Court · (1988) 1 ACC 367 : (1988) ACJ 689
High Courts02 Sept 1987
Ammayappan Vs The Additional Collector in-charge and Collector and Others
Madras High Court · (1988) 1 LW 196 : (1988) 2 MLJ 293