High Courts02 Sept 1987
Karuppanna Gounder and Others Vs Ammal Appan
Madras High Court · (1988) 1 LW 194 : (1988) 1 MLJ 376
COURT ARCHIVE
Madras High Court judgments, 1987
534 judgments · page 11 of 27
High Courts01 Sept 1987
Venkataswami Motor Service P.N. Palayam Vs C.K. Chinnaswamy and Others
Madras High Court · (1988) 1 ACC 571 : (1989) ACJ 371
High Courts01 Sept 1987
Anna Transport Corporation Ltd. Vs Mani and Others
Madras High Court · (1988) 2 ACC 8 : (1989) ACJ 325
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts01 Sept 1987
Santhi Vs The Managing Director Cholan Roadways Corporation and Another
Madras High Court · (1988) 1 ACC 67 : (1988) ACJ 568
High Courts01 Sept 1987Allowed
Kali Aerated Water Works, Tiruchirapalli Vs Rashid and Others
Madras High Court · AIR 1989 Mad 9
Trade Marks Act, 1940 — Section 21
High Courts01 Sept 1987Dismissed
Sangili Thevar (deceased) and 7 others Vs The District Forest Settlement Officer
Madras High Court · (1987) 09 MAD CK 0003
High Courts31 Aug 1987
Vathapa Gounder and Others Vs Thambayi Ammal and Others
Madras High Court · (1989) 2 MLJ 67
High Courts31 Aug 1987
United India Insurance Company Limited Vs Dhanalakshmi and Others
Madras High Court · (1988) 2 ACC 223 : (1988) ACJ 215
High Courts31 Aug 1987
United India Insurance Co. Ltd. Vs Dhanalakshmi and Others
Madras High Court · (1987) 2 ACC 538 : (1987) 100 LW 1021
Motor Vehicles Act, 1939 — Section 95
High Courts27 Aug 1987
Ramasamy Vs Smt. Karuppayee Ammal
Madras High Court · (1987) 08 MAD CK 0047
Workmens Compensation Act, 1923 — Section 10, 2(1)(n)
High Courts26 Aug 1987Dismissed
State Vs Kadirvel Murugan, Partner, A.D. Kalyanasundara Nadar, Tuticorin
Madras High Court · (1988) LW(Cri) 223
Essential Commodities Act, 1955 — Section 6B
High Courts26 Aug 1987
Prof. S. Jeyasingh and another Vs S. Belmon Thampi and 7 others.
Madras High Court · (1987) 08 MAD CK 0049
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 311
High Courts26 Aug 1987
T.R. Kantian Vs K. Govindan
Madras High Court · (1987) 08 MAD CK 0046
Limitation Act, 1963 — Section 29(2), 3, 5
High Courts26 Aug 1987Allowed
S. Krishnan Vs State
Madras High Court · (1987) 08 MAD CK 0044
Penal Code, 1860 (IPC) — Section 409, 477A
High Courts25 Aug 1987
S.K. Nizamuddeen and Another Vs Cholan Roadways Corporation
Madras High Court · (1988) 1 ACC 40
High Courts25 Aug 1987
Raja D.V. Appa Rao Bahadur Vs C.T. Senthilnathan
Madras High Court · (1988) 1 LW 400 : (1988) 2 MLJ 252
High Courts25 Aug 1987
V.S. Ramani Vs S.R. Vasudevan and Another
Madras High Court · (1989) ACJ 235 : (1988) 1 MLJ 264
High Courts25 Aug 1987
V. Jayaraj Vs Thanthai Periyar Transport Corporation Ltd.
Madras High Court · (1989) 2 LLJ 38
High Courts24 Aug 1987
New India Assurance Company Limited Vs Kuppuswami Naidu and Others
Madras High Court · (1988) 2 ACC 311 : (1988) 1 LW 503
Motor Vehicles Act, 1939 — Section 94, 95