High Courts14 Aug 1987
The Central Co-operative Bank Ltd. Vs M. Parthasarathi
Madras High Court · (1988) 1 LW 479 : (1988) 1 MLJ 210
COURT ARCHIVE
Madras High Court judgments, 1987
534 judgments · page 13 of 27
High Courts14 Aug 1987Allowed
S. Krishnan Vs The Commissioner, H.R and C.E., Admin Department, Madras 34, and D. Subramaniam
Madras High Court · (1987) 08 MAD CK 0050
High Courts14 Aug 1987
B.R. Chandran Vs Indian Bank
Madras High Court · (1987) 08 MAD CK 0045
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 37, Order 21 Rule 38, 51
High Courts14 Aug 1987Allowed
Soundararajan Vs Subramani and Another
Madras High Court · (1987) 08 MAD CK 0042
High Courts14 Aug 1987
Seetharama Reddiar Vs Sri Arulmighu Arunachaleswarar Devasthanam
Madras High Court · (1988) 1 LW 69 : (1987) 2 MLJ 497
High Courts14 Aug 1987Allowed
Seshasayee Paper and Boards Ltd. Vs Union of India (UOI) and Others
Madras High Court · (1988) 14 ECR 230
Central Excises and Salt Act, 1944 — Section 4(4)(d)(i)
High Courts14 Aug 1987
In re: A. Thiagarajan
Madras High Court · (1987) LW(Cri) 485
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 300, 307, 308
High Courts14 Aug 1987
In Re : Pichai and 2 others
Madras High Court · (1988) LW(Cri) 91
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 306(4)
High Courts13 Aug 1987
The Government of Tamil Nadu and Others Vs J. Selvaraj
Madras High Court · (1988) 1 MLJ 90
High Courts12 Aug 1987
R. Sivagnanam Vs Pravin Kumar rep. by his father Devichand Tarajee and Another
Madras High Court · (1987) 08 MAD CK 0007
Presidency Towns Insolvency Act, 1909 — Section 9(2), 9(5)
High Courts11 Aug 1987
Susila Bai Ammal and Another Vs R.K. Sethuraman and Others
Madras High Court · (1988) 1 LW 214 : (1988) 1 MLJ 443
High Courts11 Aug 1987
Vairappa Thevar Vs The Special Tahsildar
Madras High Court · (1989) 1 MLJ 387
Constitution of India, 1950 — Article 226
High Courts11 Aug 1987
K. R. LOGANATHAN AND OTHERS Vs UNION OF INDIA AND OTHERS
Madras High Court · (1988) 65 CTR 162 : (1988) 174 ITR 645
High Courts11 Aug 1987
K.R. Loganathan and Others Vs Union of India and Others
Madras High Court · (1987) 65 CTR 162
Income Tax Act, 1961 — Section 230A, 281
High Courts11 Aug 1987
Estee Hubs and Drives (P.) Ltd. Vs Assistant Commissioner (CT), Zone VII, Madras and Another
Madras High Court · (1988) 70 STC 345
Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts10 Aug 1987
T. Alagarsamy and Others Vs Director of School Education and Others
Madras High Court · (1988) 2 MLJ 60
High Courts10 Aug 1987
R. Karthik Kumar Vs The Anna University
Madras High Court · (1987) 08 MAD CK 0048
Constitution of India, 1950 — Article 226
High Courts07 Aug 1987
General Secretary, Hindustan Teleprinters General Employees Union Vs State of Tamilnadu and Another
Madras High Court · (1988) 1 LLJ 159
Industrial Disputes Act, 1947 — Section 11A, 12, 2, 2A
High Courts07 Aug 1987
Ram Avtar Khandelwal Vs Dy. Secretary of Govt. Public (PSC Dept.), Madras and Others
Madras High Court · (1987) 08 MAD CK 0017
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts07 Aug 1987
Zainuddin Vs Dy. Labour commissioner and Others
Madras High Court · (1987) 08 MAD CK 0016