High Courts26 Oct 1985
Syed Mohideen Vs Govt. of Tamil Nadu by Commr. and Secty. to Govt. Rural Development and Local Administration and Another
Madras High Court · (1985) 2 MLJ 70
COURT ARCHIVE
Madras High Court judgments, 1985
453 judgments · page 5 of 23
High Courts18 Oct 1985Allowed
P. Damodaran Vs M. Viswanathan
Madras High Court · (1985) 10 MAD CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Oct 1985Dismissed
Collector of Madras Vs C. Logeswara Rao
Madras High Court · (1985) 10 MAD CK 0003
High Courts18 Oct 1985Allowed
Banque Francaise Du Commerce Vs Elethe Riadis Vasilious and Others
Madras High Court · (1985) 10 MAD CK 0002
Merchant Shipping Act, 1958 — Section 145, 146
High Courts17 Oct 1985
Ratnavelsamy and Others Vs The Bank of Thanjavur Ltd.
Madras High Court · (1987) 100 LW 52 : (1987) 1 MLJ 329
High Courts17 Oct 1985
P. Sivaprakash, Proprietor, Precision Associates Vs The Chairman and Mg. Director, the Andhra Pradesh Mining Corporation Ltd.
Madras High Court · (1986) 99 LW 173 : (1986) 1 MLJ 246
Constitution of India, 1950 — Article 226, 226(2)
High Courts17 Oct 1985
Ammayanaickanoor Town Panchayat Vs Sangaya Gounder and Others
Madras High Court · (1985) 10 MAD CK 0020
Evidence Act, 1872 — Section 116
High Courts16 Oct 1985
Sri Thulukka Choodamani Mariamman Temple Vs Subramania Pandaram and Others
Madras High Court · (1986) 99 LW 606 : (1986) 1 MLJ 465
High Courts16 Oct 1985
L.R. Raja Vs Sha Rikhabdas Suresh Kumar by Partner, Maganlal
Madras High Court · (1986) 99 LW 204 : (1986) 1 MLJ 108
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 3, Order 37 Rule 4, Order 9 Rule 13
High Courts16 Oct 1985
Progro Pharmaceuticals (P) Ltd., Madras Vs Deputy Registrar of Trade Marks, Madras and Others
Madras High Court · AIR 1986 Mad 282 : (1985) 98 LW 902
Trade and Merchandise Marks Act, 1958 — Section 101(l), 21(2)
High Courts14 Oct 1985Dismissed
Vijava Kumar, Balakrishnan and Devakiammal Vs State Inspector of Police, Udumalpet
Madras High Court · (1985) 10 MAD CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 562
High Courts11 Oct 1985
M. Syed Mydeen and Another Vs M.S. Khaja Mohideen and Others
Madras High Court · (1986) 99 LW 134 : (1988) 1 MLJ 486
High Courts11 Oct 1985
Palaniswami Gounder (Died) and Others Vs Chinnaswami Gounder and Others
Madras High Court · AIR 1986 Mad 316 : (1986) 99 LW 307
Limitation Act, 1963 — Article 64, 65, 30
High Courts10 Oct 1985
S. Selvavinayagam Vs State of Tamil Nadu and Another
Madras High Court · (1986) 1 MLJ 87
Constitution of India, 1950 — Article 226
High Courts09 Oct 1985
J.D. Devadoss (died) and Others Vs N. Srikantiah
Madras High Court · (1986) 99 LW 79 : (1986) 1 MLJ 93
High Courts09 Oct 1985
V. Prasad Vs State Bank of India, Coimbatore K. Sudarshan Vs State Bank of India, Madras
Madras High Court · (1987) 1 LLJ 404
High Courts09 Oct 1985
T.R. Rajakumari Vs The Commissioner of Police and Another
Madras High Court · (1986) 99 LW 87 : (1986) 1 MLJ 247
High Courts09 Oct 1985
The Management of Sundaram Motors Vs The Presiding Officer 2nd Additional Labour Court, R. Sundaram and Others
Madras High Court · (1987) 2 LLJ 48
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts08 Oct 1985
S. Muthan and Others Vs Srinivasan Servai and Others
Madras High Court · (1986) 99 LW 194 : (1986) 1 MLJ 210
High Courts08 Oct 1985Dismissed
Messrs. Dovo Tax Company Vs T.R. Ramnath and another
Madras High Court · (1985) 10 MAD CK 0006
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4, 4(3)