High Courts20 Sept 1985
P. Thanneermalai Chettiar Vs S.J. Dhanraj
Madras High Court · (1986) 1 MLJ 115
COURT ARCHIVE
Madras High Court judgments, 1985
453 judgments · page 7 of 23
High Courts19 Sept 1985
Pappa alias Rajaboopathy Ammal Vs Rajammal and Another
Madras High Court · (1986) 99 LW 193 : (1986) 1 MLJ 52
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83, 151
High Courts17 Sept 1985
Arumugham Pillai Vs A.P. Aruladum Perumal Pillai (died) and Another
Madras High Court · (1986) 99 LW 624 : (1986) 1 MLJ 462
High Courts17 Sept 1985
Sundaram Pillai Vs Sankaranarayana Pillai and others
Madras High Court · (1985) 09 MAD CK 0016
High Courts17 Sept 1985Allowed
Mohandhas Vs S. Muniyandi and 4 others
Madras High Court · (1987) LW(Cri) 336
Penal Code, 1860 (IPC) — Section 323
High Courts17 Sept 1985Dismissed
A.S. Sivaraman Vs The State of Tamil Nadu
Madras High Court · (1985) 09 MAD CK 0002
Madras City Police Act, 1888 — Section 75Madras Prohibition Act, 1937 — Section 4(1)(j)
High Courts16 Sept 1985
K. Jayaraman Vs Income Tax Officer, City Circle (1), (2) Coimbatore
Madras High Court · (1986) 55 CTR 54 : (1986) 161 ITR 531 : (1986) 26 TAXMAN 432
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132(5), 132A, 132B, 271(1)
High Courts13 Sept 1985Allowed
K. Viswanathan Vs D. Shanmugham Mudaliar and another
Madras High Court · (1985) 09 MAD CK 0017
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 10(3)
High Courts13 Sept 1985
Sampath Raj, Partner of Vijay and Co., Madras and Others Vs The State of Tamil Nadu
Madras High Court · (1985) 09 MAD CK 0003
Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1976 — Section 4
High Courts13 Sept 1985
N. Duraiswami Chettiar Vs K. Subramania Chettiar
Madras High Court · (1985) 09 MAD CK 0001
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(2)
High Courts12 Sept 1985
S. Samuel Nadar and Others Vs ST.K.VR. Veerappa Chettiar and Another
Madras High Court · (1986) 99 LW 266 : (1986) 1 MLJ 198
High Courts12 Sept 1985
A. John Vs Bhumgara
Madras High Court · (1985) 2 MLJ 357
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11, 11(3), 11(4)
High Courts12 Sept 1985
G. Ramachandran and Another Vs Government of Tamil Nadu Public Works Department and Others
Madras High Court · (1986) 2 LLJ 413
Constitution of India, 1950 — Article 309
High Courts11 Sept 1985
T. T. Sivashanmugham Vs The Registrar of Co-Operative Societies, Madras-5, The Deputy Registrar of Co-operative Societies, Pollachi, Coimbatore District
Madras High Court · (1985) 09 MAD CK 0014
High Courts10 Sept 1985
M.M. Rubber Company Ltd. Vs Presiding Officer (Addl.) Labour Court and Others
Madras High Court · (1986) 1 MLJ 426
High Courts10 Sept 1985
M.M. Rubber Co. Ltd., Madras Vs S. Natarajan, The Presiding Officer, Labour Court, Madras
Madras High Court · (1985) 2 LLJ 364 : (1986) 99 LW 99
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(I)Motor Vehicles Act, 1988 — Section 60
High Courts04 Sept 1985
Annai Indira Labour Contract Co-operative Society Vs The Deputy Registrar, Co-operative Societies and Another
Madras High Court · (1985) 2 MLJ 398
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts03 Sept 1985
Palaniandi Vs Logambal and Others
Madras High Court · (1986) 99 LW 155 : (1986) 1 MLJ 9
High Courts02 Sept 1985
R.M. Appavu Chettiar and Sons Vs Appellate Assistant Commissioner (Ct) and Another
Madras High Court · (1987) 66 STC 273
High Courts30 Aug 1985Dismissed
D. Namperumal and 2 others Vs State by Public Prosecutor S.P.O., C.B.I., Crl. No. C.C. 38/78
Madras High Court · (1987) LW(Cri) 128
Constitution of India, 1950 — Article 32