High Courts09 Aug 1985
Rajathi and 2 others
Madras High Court · (1985) 08 MAD CK 0018
Penal Code, 1860 (IPC) — Section 367
COURT ARCHIVE
Madras High Court judgments, 1985
453 judgments · page 9 of 23
High Courts07 Aug 1985
Ramu Chettiar Vs S.R. Govindarajulu and Others
Madras High Court · (1986) 1 MLJ 249
High Courts07 Aug 1985
Ravi Lubrication Vs The State of Tamil Nadu
Madras High Court · (1986) 61 STC 27
Tamil Nadu General Sales Tax Act, 1959 — Section 7A
High Courts07 Aug 1985
Ramu Chettiar Vs B.R. Govindarajulu and Others
Madras High Court · AIR 1987 Mad 3 : (1986) 99 LW 149
Provincial Insolvency Act, 1920 — Section 16, 2
High Courts06 Aug 1985Dismissed
K. Ramachandran Vs Thangavel Padayachi
Madras High Court · (1985) 08 MAD CK 0022
High Courts06 Aug 1985
In Re: Subban alias Subbiah
Madras High Court · (1985) LW(Cri) 189
Criminal Procedure Code, 1973 (CrPC) — Section 366
High Courts06 Aug 1985
Dollar Company, Madras Vs Government of India
Madras High Court · (1986) 9 ECC 227 : (1986) 24 ELT 245
Central Excise Rules, 1944 — Rule 8(1)
High Courts02 Aug 1985
V.M. Rao and Others Vs Rajeswari Ramakrishnan and Others V.M. Rao Vs V.L. Dutt and Others
Madras High Court · (1987) 61 CompCas 20
Companies Act, 1956 — Section 153A, 153B, 187, 187C, 2
High Courts02 Aug 1985
Ramalinga Reddiar Vs Arunagiri Naicker
Madras High Court · (1985) 08 MAD CK 0021
High Courts02 Aug 1985
Janaki and Others Vs Prabath Finance
Madras High Court · (1986) 1 ACC 100 : (1986) ACJ 306 : AIR 1986 Mad 273 : (1985) 98 LW 784
Civil Procedure Code, 1908 (CPC) — Section 47, 50, 60
High Courts02 Aug 1985
Louis Xavier and another Vs Roubalavathayammal Carnot alias Chandrammal
Madras High Court · (1985) 08 MAD CK 0001
High Courts31 Jul 1985
Inspector of Central Excise, Sivakasi and Another Vs S. Sornam
Madras High Court · (1987) 12 ECC 382 : (1986) 24 ELT 279
High Courts30 Jul 1985Dismissed
Dr. Francis Rajan, Joseph Roy and Sephio Roy reptd by Mrs, M.N. Roy Vs M.K. Rachemchand
Madras High Court · (1985) 07 MAD CK 0029
Constitution of India, 1950 — Article 141Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(a), 10(3)(a)(iii), 2(6)
High Courts26 Jul 1985
Govindasami Mudaliar Vs T. Palani Mudaliar
Madras High Court · (1986) 99 LW 306 : (1986) 1 MLJ 270
Civil Procedure Code, 1908 (CPC) — Section 96(4)
High Courts26 Jul 1985
A.G. Punyakoti Vs M. Meera Bai
Madras High Court · (1986) 99 LW 272 : (1986) 1 MLJ 345
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23, 23(3)
High Courts26 Jul 1985
Kannappan Vs Abbas and Others
Madras High Court · (1985) 07 MAD CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 2, 24, 25, 303Penal Code, 1860 (IPC) — Section 109, 323, 34, 341
High Courts26 Jul 1985
Mr. T.M. Abdul Guffoor and Co., Madras Vs The Appellate Assistant Commissioner, (Commercial Taxes), Madras
Madras High Court · (1985) 07 MAD CK 0006
Tamil Nadu General Sales Tax Act, 1959 — Section 31(5)
High Courts25 Jul 1985
K.V. Swaminathan and others Vs The State of Tamil Nadu
Madras High Court · (1985) 07 MAD CK 0007
Tamil Nadu Levy of Ryotwari Assessment on Freehold Lands Act, 1972 — Section 21(1)
High Courts24 Jul 1985
K.P. Marimuthu (Since Deceased), Ramayee, Mariamma, Devaki, Raman, Lakshmanan, Krishnaveni, Anbu Selvi, Bhagyalakshmi and Kumaravalli Vs The Superintendent of Police, Dharmapuri, The Deputy Inspector General of Police, Western Range, Coimbatore., Inspector General of Police, Mylapore, Madras and State of Tamil Nadu
Madras High Court · (1986) 1 LLJ 229
Industrial Disputes Act, 1947 — Section 2A, 33C, 33C(1), 33C(2)Workmens Compensation Act, 1923 — Section 33
High Courts24 Jul 1985
S. Dharmar and ors Vs State by the Inspector of Police, Thiruvottiyur Police Station and Others
Madras High Court · (1985) LW(Cri) 219
Penal Code, 1860 (IPC) — Section 302