High Courts09 Jan 1985
Enfield India Ltd. Vs Ministry of Finance, New Delhi and Another
Madras High Court · (1986) 7 ECC 15 : (1985) 5 ECR 2331 : (1985) 22 ELT 389
Central Excise Rules, 1944 — Rule 8(1)
COURT ARCHIVE
Madras High Court judgments, 1985
453 judgments · page 23 of 23
High Courts09 Jan 1985
The Venkataramana Dispensary and Ayurvedic College Vs Union of India and The Regional Provident Fund Commissioner, Madras
Madras High Court · (1987) 54 FLR 128 : (1986) 2 LLJ 411 : (1986) 99 LW 450
Employees State Insurance Act, 1948 — Section 1(3), 16
High Courts09 Jan 1985
K.P. Subramaniam and Others Vs Elumalai Gramani and Others
Madras High Court · (1986) 99 LW 207 : (1986) 1 MLJ 26
Limitation Act, 1963 — Section 10, 19Trusts Act, 1882 — Section 3
High Courts08 Jan 1985
R. Venkataswami Naidu Vs South India Viscose Ltd.
Madras High Court · (1987) 100 LW 801
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 21Suits Valuation Act, 1887 — Section 11
High Courts08 Jan 1985
Madras Medicals and General Suppliers Vs State
Madras High Court · (1987) LW(Cri) 243
Tamil Nadu General Sales Tax Act, 1959 — Section 24(2), 24(2)(b)
High Courts08 Jan 1985
N.V. Panchapagesan Vs K. Swaminathan
Madras High Court · (1985) 01 MAD CK 0039
Madras City Tenants Protection Act, 1922 — Section 9
High Courts08 Jan 1985
Mrs. N.S. Rao Vs V. Ramkumar and V. Mohan
Madras High Court · (1985) 01 MAD CK 0038
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(i), 10(4), 25
High Courts08 Jan 1985Allowed
Balakrishna Kurup Vs A. Perumal
Madras High Court · (1985) 01 MAD CK 0032
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 30Transfer of Property Act, 1882 — Section 60
High Courts08 Jan 1985
Somu alias Somasundaram and Others Vs The State and Another
Madras High Court · (1985) CriLJ 1309
Criminal Procedure Code, 1973 (CrPC) — Section 203, 204, 398
High Courts08 Jan 1985
C.N. Sivasankaran Nair Vs V. Rajendran by power of attorney agent, N. Velappan
Madras High Court · (1985) 01 MAD CK 0010
Presidency Small Cause Courts Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 108(h)
High Courts07 Jan 1985
Commissioner of Income Tax Vs Lakshmi Narayanan
Madras High Court · (1986) 52 CTR 240 : (1986) 157 ITR 816
Income Tax Act, 1961 — Section 261
High Courts07 Jan 1985
Vasu General Traders Vs State of Tamil Nadu
Madras High Court · (1987) 66 STC 358