High Courts05 Feb 1985
The State of Tamil Nadu Vs P.T.C. Sanghvi and Co. and Others
Madras High Court · (1987) 66 STC 69
Tamil Nadu General Sales Tax Act, 1959 — Section 24(3)
COURT ARCHIVE
Madras High Court judgments, 1985
453 judgments · page 21 of 23
High Courts05 Feb 1985
The Film Federation of India Vs Union of India
Madras High Court · AIR 1986 Mad 43 : (1985) 98 LW 507
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226Copyright (Amendment) Act, 1984 — Section 4, 5, 7, 9
High Courts05 Feb 1985
Ravanaiya Reddy Vs Balaiya, Sub Inspector of Police, Jolarpettai Local Police Station, Jolarpettai, North Arcot
Madras High Court · (1985) LW(Cri) 37
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 166
High Courts05 Feb 1985Allowed
Ravanaiya Reddy Vs Balaiya
Madras High Court · (1985) ILR (Mad) 189
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197, 401Penal Code, 1860 (IPC) — Section 166
High Courts04 Feb 1985
D. Jayaraman and Others Vs The State of Tamil Nadu and Others
Madras High Court · (1985) 2 MLJ 395
Constitution of India, 1950 — Article 309
High Courts01 Feb 1985
E. Mohammed Hussain and Others Vs F. Jagbar Nachiar and Another
Madras High Court · (1985) CriLJ 1307
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 398
High Courts01 Feb 1985
M. Sundaramoorthy Vs Inspector General, Central Industrial Security Force and Others
Madras High Court · (1985) 2 MLJ 246
High Courts01 Feb 1985Dismissed
Janakiammal Vs Miner Senguttuvan
Madras High Court · (1985) 02 MAD CK 0047
High Courts01 Feb 1985
E. Mohammed Hussain and Others Vs Jagbar Nachiar and Another
Madras High Court · (1985) CriLJ 1307
Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 398
High Courts31 Jan 1985
Tamil Nadu Government Officials' Union Vs The Government of Tamil Nadu and Another
Madras High Court · (1986) 1 LLJ 262
High Courts30 Jan 1985
Selvamani, and Others Vs Kulandaivelu
Madras High Court · (1985) LW(Cri) 96
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Jan 1985
K. Radha and Babu alias Chakravarthi, K. Radha Vs The Commissioner of Police, Madras-8 and The Govt. of Tamil Nadu
Madras High Court · (1985) LW(Cri) 164
High Courts29 Jan 1985
K. Sarboji Vs State of Tamil Nadu and Another
Madras High Court · (1986) 1 LLJ 395
Constitution of India, 1950 — Article 226(3)Penal Code, 1860 (IPC) — Section 109, 34, 409
High Courts29 Jan 1985
A. Sundaram Vs Pallavan Transport Corporation Ltd.
Madras High Court · (1987) 1 LLJ 478
Arms Act, 1959 — Section 24Penal Code, 1860 (IPC) — Section 307, 322, 380, 401, 457Probation of Offenders Act, 1958 — Section 4(1)
High Courts29 Jan 1985
Commissioner of Income Tax Vs Chandra Litho Press
Madras High Court · (1986) 159 ITR 670
Income Tax Act, 1961 — Section 32
High Courts28 Jan 1985
Hidayathullah Vs Appellate Authority (Rent Controller) III Judge, Court of Small Causes, Madras, The Rent Controller (9th Judge) Court of Small Causes, Madras and Kamalanathan
Madras High Court · AIR 1986 Mad 30 : (1985) 98 LW 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 144, 47
High Courts28 Jan 1985
Hidayathullah Vs Appellate Authority (Rent Controller) III Judge, Court of Small Causes, Madras and Others
Madras High Court · AIR 1986 Mad 30 : (1985) 98 LW 328
Civil Procedure Code, 1908 (CPC) — Section 144Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18(1), 18(2)
High Courts28 Jan 1985
S. Ramaswamy Vs The Special Tahsildar (D.R.) Tirunelveli, The Revenue Divisional Officer, Tirunelveli and Veeramani Ammal, Tirunelveli Town
Madras High Court · (1985) 01 MAD CK 0003
High Courts25 Jan 1985Dismissed
M/s. Balaji Finance Corporation, by Managing Partner, P.V. Thangaraj Vs R. Venugopal and Prakash alias Jayaprakashnarayanan
Madras High Court · (1985) 01 MAD CK 0036
Partnership Act, 1932 — Section 18, 19, 22