High Courts25 Nov 1985
The Assistant Commissioner of Urban Land Tax Vs The Presiding Officer, appointed under the Act (II Asst. Judge), City Civil Court and Another
Madras High Court · (1987) 1 MLJ 477
COURT ARCHIVE
Madras High Court judgments, 1985
453 judgments · page 3 of 23
High Courts25 Nov 1985Dismissed
Commissioner of Wealth Tax Vs Dr. K. Jagadeesan
Madras High Court · (1986) 26 TAXMAN 410
Wealth Tax Act, 1957 — Section 16A, 27(1), 27(3)
High Courts25 Nov 1985
Commissioner of Wealth Tax Vs K. Jagadeesan
Madras High Court · (1986) 55 CTR 100 : (1987) 163 ITR 289
Wealth Tax Act, 1957 — Section 16A, 27(1), 27(3)
High Courts22 Nov 1985
V. Rajendran Vs L.P. Arumugam and Others
Madras High Court · (1987) 100 LW 83 : (1987) 1 MLJ 314
High Courts22 Nov 1985Allowed
D. Srinivasalu Vs K. Surya Rao and another
Madras High Court · (1985) 11 MAD CK 0028
High Courts22 Nov 1985
The Society of Sacred Transfiguration and Others Vs M.S.N.P. Thilaga Moorthi
Madras High Court · AIR 1987 Mad 17 : (1986) 99 LW 683
Evidence Act, 1872 — Section 47
High Courts22 Nov 1985Dismissed
Sokunthala Ammal Vs Indira Dye Works and Others
Madras High Court · (1985) 11 MAD CK 0002
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(ii)(a), 2(8)
High Courts21 Nov 1985Dismissed
Coimbatore Periyar District Motor Transport Munnetra Sangam Vs Messrs Sivakumar Transports, Tirupur, The Sub-Inspector of Police, Tirupur, The Superintendent of Police, Tirupur
Madras High Court · (1985) 11 MAD CK 0021
Industrial Disputes Act, 1947 — Section 12(3)
High Courts20 Nov 1985Dismissed
The Tahsildar, South West, Madras 32, The State of Kerala, The Regional Transport Authority, Kottayam and The State of Tamil Nadu Vs M/s. Lalith Finance Corporation by Partner, Sundarakumar
Madras High Court · (1985) 11 MAD CK 0001
High Courts19 Nov 1985
State of Tamil Nadu and Another Vs K. Subramanian and Another
Madras High Court · (1987) 2 LLJ 106
Industrial Disputes Act, 1947 — Section 10(1), 11A, 12(5), 2A
High Courts18 Nov 1985
Commissioner of Gift-tax Vs Neelambal Ramaswamy
Madras High Court · (1986) 52 CTR 411 : (1987) 164 ITR 369
Gift Tax Act, 1958 — Section 5(1)
High Courts18 Nov 1985
Commissioner of Gift Tax Vs Dr. (Mrs.) Neelambai Ramaswamy
Madras High Court · (1986) 24 TAXMAN 287
Gift tax Act, 1958 — Section 5(1), 5(1)(vii)
High Courts15 Nov 1985Allowed
G.R. Radhakrishnan Vs The Authorised Officer, Land Reforms, Kancheepuram
Madras High Court · (1985) 11 MAD CK 0003
High Courts14 Nov 1985
COMMISSIONER OF INCOME TAX Vs JEYA JOTHI and CO.
Madras High Court · (1986) 54 CTR 316
High Courts14 Nov 1985
Commissioner of Wealth-tax Vs K. Kanakarajan
Madras High Court · (1986) 55 CTR 139 : (1987) 164 ITR 750
Wealth Tax Act, 1957 — Section 5(1)
High Courts14 Nov 1985
Commissioner of Income Tax Vs Sri. Jeya Jothi and Co.
Madras High Court · (1987) 164 ITR 318
Income Tax Act, 1961 — Section 28
High Courts08 Nov 1985
N.V. Panchapagasan Vs K. Swaminathan
Madras High Court · AIR 1985 Mad 154
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Nov 1985
Lakshmi Ammal and Others Vs The Southern India Central Benefit (Private) Ltd. and Another
Madras High Court · (1986) 99 LW 696 : (1986) 1 MLJ 155
High Courts08 Nov 1985Allowed
A. Brahmaraj Vs Sivakumar Spinning Mills Pvt. Ltd., Tirunelveli-6 and others
Madras High Court · (1985) 11 MAD CK 0022
Companies Act, 1956 — Section 396, 397, 397(1), 397(2), 398Limitation Act, 1963 — Section 22Telegraph Act, 1885 — Section 16(3)
High Courts08 Nov 1985
R. Venkataswami Naidu Vs South India Viscose Ltd., Coimbatore
Madras High Court · AIR 1985 Mad 257 : (1986) 60 CompCas 142
Civil Procedure Code, 1908 (CPC) — Section 21, 9