High Courts08 Nov 1985Dismissed
Pattammal and Other Vs Ponnusamy Udayar
Madras High Court · (1985) 11 MAD CK 0004
COURT ARCHIVE
Madras High Court judgments, 1985
453 judgments · page 4 of 23
High Courts07 Nov 1985
R.K. Sambandam Chettiar Vs Marudambal and Another
Madras High Court · (1986) 99 LW 889 : (1986) 1 MLJ 340
High Courts07 Nov 1985
Additional Commissioner of Income Tax Vs Southern Leather Industries
Madras High Court · (1986) 54 CTR 385 : (1987) 164 ITR 194 : (1986) 26 TAXMAN 481
Income Tax Act, 1961 — Section 37(1)
High Courts06 Nov 1985Dismissed
The Land Commissioner, Board of Revenue, Land Reforms, Madras Vs V.C. Veerappa
Madras High Court · (1985) 11 MAD CK 0027
Constitution of India, 1950 — Article 226, 39
High Courts06 Nov 1985
K. Govindaswami Pillai Vs Government of India and Others
Madras High Court · AIR 1986 Mad 204
Constitution of India, 1950 — Article 134, 134(1), 136, 136(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 235, 354(3), 354(5), 362, 363(4)Penal Code, 1860 (IPC) — Section 302
High Courts05 Nov 1985
The State of Tamil Nadu and Another Vs C. Chandra Mohan and Others
Madras High Court · (1986) 1 MLJ 382
High Courts05 Nov 1985
Ukchand Ranka Vs Assistant Collector of Central Excise, Madras and Others
Madras High Court · (1987) 13 ECC 152 : (1987) 30 ELT 144
Customs Act, 1962 — Section 11(J), 11(K), 11(L), 110(2), 113(1)
High Courts04 Nov 1985
B. Selvaraj Vs Sri Kamakshi Amman Devasthanam
Madras High Court · (1985) 98 LW 732 : (1986) 1 MLJ 45
High Courts01 Nov 1985
Ravee Malhotra and Another Vs Vijayaraghavalu Naidu and Another
Madras High Court · (1986) 99 LW 337 : (1986) 1 MLJ 111
High Courts01 Nov 1985
Management of Madras Gymkhana Club Vs Presiding Officer III, Additional Labour Court, Madras and Others
Madras High Court · (1987) 54 FLR 195 : (1986) 2 LLJ 415
Industrial Disputes Act, 1947 — Section 2, 33C(2), 36(2)
High Courts31 Oct 1985Dismissed
S. Namasivayam and Others Vs The Government of Tamil Nadu
Madras High Court · (1985) 10 MAD CK 0030
Constitution of India, 1950 — Article 14
High Courts31 Oct 1985
The Special Deputy Collector (LA) and Land Acquisition Officer, Salem Steel Plant, Salem and The State of Tamil Nadu Vs Kuppu Gounder, Pavayee Ammal and The Union of India
Madras High Court · (1985) 10 MAD CK 0028
Constitution of India, 1950 — Article 258Land Acquisition Act, 1894 — Section 10, 4, 4(1), 6, 9
High Courts30 Oct 1985
Vijayalakshmi Minerals Trading Co., Madras Vs Union of India and Others
Madras High Court · AIR 1986 Mad 285
Constitution of India, 1950 — Article 14, 226, 265Major Port Trusts Act, 1963 — Section 48, 49, 52
High Courts29 Oct 1985
R.L. Narasimhan (deceased) and Others etc. Vs The State of Tamil Nadu and Another
Madras High Court · (1986) 99 LW 212 : (1986) 1 MLJ 262
High Courts29 Oct 1985Dismissed
Kulasekara Alwar Vs V. Janarthanan Naidu and 3 others R. Kularekara Alwar and another Vs J. Narayanasami and Another
Madras High Court · (1985) 10 MAD CK 0032
High Courts29 Oct 1985
R.L. Narasimhan (Deceased by Lrs.) Vs State of Tamil Nadu and Another
Madras High Court · (1986) 99 LW 212
Constitution of India, 1950 — Article 14Tamil Nadu Urban Land Tax Act, 1966 — Section 2(13), 5
High Courts29 Oct 1985
Sri Angappa Spinning Mills and Others Vs Regional Commissioner, Employees Provident Fund
Madras High Court · (1986) 1 MLJ 386
Factories Act, 1948 — Section 7, 7(1)(f)Transfer of Property Act, 1882 — Section 2(d), 5
High Courts29 Oct 1985
Sri Angappa Spinning Mills and Others Vs Regional Commissioner, Employees Provident Fund Tamilnadu and Pondicherry
Madras High Court · (1987) 1 LLJ 235 : (1985) 98 LW 778
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15(2), 17, 17(5), 17BFactories Act, 1948 — Section 2, 6, 7, 7(1), 8
High Courts28 Oct 1985
Ram Seeta Educational Trust Vs The Swarnapuri Co-operative House Building Society Ltd.
Madras High Court · (1986) 99 LW 51 : (1986) 1 MLJ 212
Easements Act, 1882 — Section 52, 60(b)
High Courts28 Oct 1985Allowed
Ramakrishna Gounder Vs Kannappa Mudaliar and another
Madras High Court · (1985) 10 MAD CK 0001