COURT ARCHIVE

Madras High Court judgments, 1984

541 judgments · page 3 of 28

High Courts11 Dec 1984

Commissioner, Hindu Religious and Charitable Endowments (Administration) Department, Madras Vs K. Jothiramalingain and Another

Madras High Court · AIR 1985 Mad 341 : (1986) 99 LW 600

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 45(1)

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High Courts11 Dec 1984

R. Umraomal and Others Vs State of Tamil Nadu and Another

Madras High Court · AIR 1986 Mad 63

Land Acquisition Act, 1894 — Section 3, 6

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High Courts10 Dec 1984

Commissioner of Income Tax Vs Sivanandha Mills Limited

Madras High Court · (1987) 63 CTR 11 : (1987) 163 ITR 61 : (1985) 156 ITR 629

Income Tax Act, 1961 — Section 36(1), 37, 37(1)

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High Courts10 Dec 1984

Commissioner of Income Tax Vs R.J. Shahney

Madras High Court · (1986) 54 CTR 360 : (1986) 159 ITR 160

Income Tax Act, 1961 — Section 10(10AA)

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High Courts10 Dec 1984

The State Vs Varadarajan

Madras High Court · (1985) CriLJ 1567

Penal Code, 1860 (IPC) — Section 161, 162

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High Courts10 Dec 1984

T.M. Gopalakrishnakone Trust Vs State of Tamil Nadu

Madras High Court · (1984) 12 MAD CK 0005

Tamil Nadu Urban Land Tax Act, 1966 — Section 27, 29, 29(h), 29(k)

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High Courts07 Dec 1984

Oli Mohamed and Others Vs Amamullah and Others

Madras High Court · (1985) LW(Cri) 57

Criminal Procedure Code, 1973 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 326

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High Courts07 Dec 1984

State by Public Prosecutor Vs Santhanakrishnan

Madras High Court · (1985) LW(Cri) 151

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1), 7(l)

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High Courts05 Dec 1984

K. Ramaprasad Vs Record Officer and Special Tahsildar, No. 1, Tenancy Record and Others

Madras High Court · (1985) 98 LW 413 : (1985) 2 MLJ 212

Constitution of India, 1950 — Article 226

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High Courts05 Dec 1984

V.D. Swami and Co. Ltd. Vs The Chief Engineer, Public Health Engineering Department, Govt. of Kerala and Others

Madras High Court · (1986) 99 LW 817 : (1987) 1 MLJ 120

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High Courts05 Dec 1984

The Madras Wines Vs B. Abraham

Madras High Court · (1985) 98 LW 373 : (1985) 2 MLJ 285

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High Courts05 Dec 1984

Gemini Metal Works Vs Union of India and Others

Madras High Court · (1986) 7 ECC 51 : (1985) 5 ECR 2457 : (1985) 22 ELT 27 : (1986) ILR (Mad) 139 : (1985) 98 LW 767

Customs Act, 1962 — Section 111, 112

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High Courts05 Dec 1984

Chinnamma and Others Vs State of Tamil Nadu and Another

Madras High Court · AIR 1986 Mad 55 : (1985) ILR (Mad) 97

Land Acquisition Act, 1894 — Section 17(1), 17(4)

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High Courts05 Dec 1984

Deputy Commercial Tax Officer and The District Revenue Officer, Thanjavur Vs Azha Kumari

Madras High Court · (1984) 12 MAD CK 0007

Tamil Nadu General Sales Tax Act, 1959 — Section 24(1), 24(2)

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High Courts05 Dec 1984

Gemini Metal Works Vs The Union of India

Madras High Court · (1986) 7 ECC 51 : (1985) 5 ECR 2457 : (1985) 22 ELT 27 : (1986) ILR (Mad) 139 : (1985) 98 LW 767

Customs Act, 1962 — Section 111, 111(d), 112

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High Courts04 Dec 1984

S. Alphonse and Others Vs The District Supply Officer and Others

Madras High Court · (1986) 1 MLJ 1

Constitution of India, 1950 — Article 14Essential Commodities Act, 1955 — Section 3

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High Courts04 Dec 1984

Commissioner of Income Tax Vs S.K. Ulagammal Achi

Madras High Court · (1987) 166 ITR 210

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High Courts04 Dec 1984

S. Alphone Vs District Supply Officer, Nagarcoil and Others

Madras High Court · AIR 1986 Mad 20

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High Courts03 Dec 1984

VINOD KUMAR DIDWANIA Vs INCOME TAX OFFICER and Others

Madras High Court · (1987) 59 CTR 255

Income Tax Act, 1961 — Section 271(1)(c)

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High Courts03 Dec 1984

Vinod Kumar Didwania Vs Income Tax Officer, Central Circle III, Madras and Others

Madras High Court · (1986) 159 ITR 91

Income Tax Act, 1961 — Section 131, 132, 139(1), 139(2), 142(1)

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