High Courts01 Jan 1984
Asia Tobacco Company Ltd. Vs Union of India and Others
Madras High Court · (1984) 01 MAD CK 0020
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 3
COURT ARCHIVE
Madras High Court judgments, 1984
541 judgments · page 28 of 28