High Courts25 Jan 1984
State of Tamil Nadu Vs Indian Eyelets Industries
Madras High Court · (1984) 55 STC 354
Tamil Nadu General Sales Tax Act, 1959 — Section 69
COURT ARCHIVE
Madras High Court judgments, 1984
541 judgments · page 26 of 28
High Courts25 Jan 1984
Amin and Co. Vs Southern Roadways Ltd., Madurai
Madras High Court · AIR 1985 Mad 287 : (1984) 97 LW 656 : (1985) 1 MLJ 78
Carriers Act, 1865 — Section 8, 9
High Courts24 Jan 1984
Chinnamman and Co., Pollachi and Another Vs Tamil Nadu Electricity Board, Madras and Others
Madras High Court · AIR 1986 Mad 302
Constitution of India, 1950 — Article 226
High Courts24 Jan 1984
Commissioner of Income Tax Vs L. Venkatapathy
Madras High Court · (1987) 163 ITR 178
Income Tax Act, 1961 — Section 14, 4, 56, 80Land Acquisition Act, 1894 — Section 34
High Courts23 Jan 1984
R. Ramanathan Chettiar Vs Commissioner of Income Tax
Madras High Court · (1985) 152 ITR 493
Income Tax Act, 1961 — Section 2(14), 45
High Courts23 Jan 1984
S.P.G.C. Metal Industries Pvt. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 152 ITR 484
Income Tax Act, 1961 — Section 32(1), 32A(2)
High Courts23 Jan 1984
Commissioner of Income Tax Vs R. Ramanathan Chettiar
Madras High Court · (1985) 152 ITR 489 : (1985) 20 TAXMAN 232
Income Tax Act, 1961 — Section 45, 48
High Courts23 Jan 1984
S. Parvathammal Vs Commissioner of Income Tax
Madras High Court · (1984) 01 MAD CK 0015
Income Tax Act, 1961 — Section 78(2)Partnership Act, 1932 — Section 30, 31, 42, 46
High Courts23 Jan 1984
Indian Duplicators Ltd. Vs State of Tamil Nadu
Madras High Court · (1984) 57 STC 263
Central Sales Tax Act, 1956 — Section 3, 9(2)Tamil Nadu General Sales Tax Act, 1959 — Section 34
High Courts20 Jan 1984
A. Selvaraj Vs State
Madras High Court · (1984) LW(Cri) 6
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 112Penal Code, 1860 (IPC) — Section 188
High Courts20 Jan 1984
K. Raju Vs Third Income Tax Officer, Circle I, Salem and Others
Madras High Court · (1985) 44 CTR 200 : (1985) 153 ITR 139 : (1985) 22 TAXMAN 523
Income Tax Act, 1961 — Section 132(8)(9A)
High Courts20 Jan 1984
K. Raju Vs Third Income Tax Officer, Circle I, Salem, And Others
Madras High Court · (1985) 44 CTR 200 : (1985) 153 ITR 138
Constitution of India, 1950 — Article 19(1)(g)Income Tax Act, 1961 — Section 124, 132, 132(1), 132(1)(a), 132(10)
High Courts20 Jan 1984
A.P. Jain, Commercial Manager, Oswal Oil and Vanaspathi Industries, Madras Vs Bharat K. Parikh, rep. Oswal Agra Mills Ltd., Madras
Madras High Court · (1984) LW(Cri) 125
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts19 Jan 1984
Ramakrishna Mills (Coimbatore) Limited Vs The Government of Tamil Nadu and Kovai Mavatta Dravida Pothu Thozhilalar Munnertra Sangam
Madras High Court · (1984) 2 LLJ 259
Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(4), 12(5)
High Courts19 Jan 1984
S. Loganathan and Another Vs Special Officer of the Management of the T.U.C.S. Ltd. and Another
Madras High Court · (1985) ILR (Mad) 431 : (1984) 2 MLJ 245
High Courts18 Jan 1984
Associated Pharmaceutical Industries Private Limited Vs The State of Tamil Nadu
Madras High Court · (1986) 63 STC 316
Tamil Nadu General Sales Tax Act, 1959 — Section 7A, 7A(1)
High Courts18 Jan 1984
M. Sevugan Chettiar and Another Vs V.A. Narayana Raja and Others
Madras High Court · AIR 1984 Mad 334 : (1985) ILR (Mad) 41
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 34 Rule 5, 65Limitation Act, 1908 — Article 180Limitation Act, 1963 — Article 134
High Courts13 Jan 1984
Madurai Adheena Peadathipathi Vs State of Tamil Nadu
Madras High Court · AIR 1984 Mad 241
Constitution of India, 1950 — Article 226
High Courts12 Jan 1984
M.K. Swaminathan Vs Authorised officer (Land Reforms), Tirunelveli
Madras High Court · AIR 1984 Mad 97 : (1984) 97 LW 61 : (1984) 1 MLJ 295
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 6, 7