High Courts07 Feb 1984
Manickam and Others Vs Dharmapuram Adheenam and Mutt
Madras High Court · (1984) 2 MLJ 189
COURT ARCHIVE
Madras High Court judgments, 1984
541 judgments · page 25 of 28
High Courts07 Feb 1984
COMMISSIONER OF Income Tax Vs MADURAI DISTRICT CENTRAL CO-OPERATIVE BANK LTD.
Madras High Court · (1984) 42 CTR 27 : (1984) 148 ITR 196
Income Tax Act, 1961 — Section 80P
High Courts07 Feb 1984
Commissioner of Income Tax Vs T.T. Investments and Trades Pvt. Ltd.
Madras High Court · (1984) 42 CTR 48 : (1984) 148 ITR 347
Income Tax Act, 1961 — Section 207, 208, 214
High Courts07 Feb 1984
Commissioner of Income Tax Vs M.V.S. Sastry
Madras High Court · (1986) 157 ITR 543
Income Tax Act, 1961 — Section 155(5), 33, 34, 34(3), 41(2)
High Courts07 Feb 1984
Commissioner of Income Tax Vs Madurai District Central Co-operative Bank Ltd.
Madras High Court · (1984) 42 CTR 27 : (1984) 148 ITR 196
Income Tax Act, 1961 — Section 80, 80E, 80P, 80P(2), 81
High Courts06 Feb 1984
A.T.S. Parisutha Nadar Vs State of Tamil Nadu
Madras High Court · (1984) 02 MAD CK 0025
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7
High Courts06 Feb 1984
Commissioner of Income Tax Vs Ashoka Charities
Madras High Court · (1987) 163 ITR 579
Income Tax Act, 1961 — Section 11, 11(1), 2(15)
High Courts03 Feb 1984
Deivinol Ammal Vs Sivaparammal and Others
Madras High Court · (1984) LW(Cri) 146
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts03 Feb 1984
Subbiah Naidu Vs Govindaraja and another
Madras High Court · (1984) 02 MAD CK 0006
High Courts03 Feb 1984
Pon Ayyavoo Vs The Taluk Excise Officer and Others
Madras High Court · (1984) 2 MLJ 147
High Courts31 Jan 1984
T.S. Ramani Vs The Superintendent of Prisons, Central Jail, Madras and Others
Madras High Court · (1984) 01 MAD CK 0027
Constitution of India, 1950 — Article 14, 226, 33Criminal Procedure Code, 1973 (CrPC) — Section 345(1), 346, 4, 4(2), 428Evidence Act, 1872 — Section 3
High Courts31 Jan 1984Dismissed
N. S. Parthasarathy and N. S. Srinivasan Vs S. Varadachariar and Others
Madras High Court · (1984) 01 MAD CK 0009
High Courts30 Jan 1984
Sendamarai Animalv Vs Vijaya Rajagopal Chettiar
Madras High Court · AIR 1984 Mad 122 : (1984) 97 LW 85 : (1984) 1 MLJ 324
Limitation Act, 1963 — Article 62, 24, 26(2), 29(2), 3
High Courts30 Jan 1984
Meyyappa Chettiar and Another Vs K.N. Balakrishrian and Another
Madras High Court · AIR 1984 Mad 135 : (1984) 97 LW 108 : (1984) 1 MLJ 314
Tamil Nadu Buildings (Lease and Rent Control) (Amendment) Act, 1973 — Section 14(1), 25
High Courts27 Jan 1984
C.M. Khaja Hussain Vs R. Rajamani and Others
Madras High Court · (1984) 97 LW 375 : (1984) 2 MLJ 202
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts27 Jan 1984
A.S. Shaik Fathima and Others Vs Omer Cloth Store and Others
Madras High Court · AIR 1986 Mad 90 : (1985) ILR (Mad) 158 : (1985) 98 LW 311
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 14(1), 25Thailand Buildings (Lease and Rent Control) Act, 1960 — Section 10(8)
High Courts27 Jan 1984
S. Parvathammal Vs Commissioner of Income Tax
Madras High Court · (1987) 163 ITR 161
Income Tax Act, 1961 — Section 256(1), 78(2)
High Courts27 Jan 1984
Coimbatore Club Vs Wealth-tax Officer
Madras High Court · (1984) 43 CTR 38 : (1985) 153 ITR 172
Wealth Tax Act, 1957 — Section 3
High Courts27 Jan 1984
Gnanasekaran Vs State by Inspector of Police, C.C.I.W, C.I.D, Cuddalore
Madras High Court · (1984) LW(Cri) 44
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 409Tamil Nadu Co-operative Societies Act, 1961 — Section 65
High Courts25 Jan 1984
Commissioner of Income Tax, (Central), Madras Vs Alagappa Cotton Mills
Madras High Court · (1984) 41 CTR 230 : (1984) 149 ITR 640
Income Tax Act, 1961 — Section 143, 144, 170, 187(2), 188