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Madras High Court judgments, 1984

541 judgments · page 23 of 28

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High Courts14 Mar 1984

R.M. Basha Vs The State of Tamil Nadu

Madras High Court · (1986) 62 STC 432

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High Courts13 Mar 1984

Commissioner of Wealth-tax Vs N. Gnanamani

Madras High Court · (1985) 45 CTR 157 : (1987) 163 ITR 313

Wealth Tax Act, 1957 — Section 5(1)
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High Courts12 Mar 1984

Commissioner of Income Tax, Tamil Nadu-II, Madras Vs English Electric Co. of India Ltd.

Madras High Court · (1985) 44 CTR 219 : (1985) 151 ITR 116

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High Courts08 Mar 1984

G. Ganapathy Thevar Vs The Executive Officer

Madras High Court · (1984) 97 LW 447 : (1984) 2 MLJ 219

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High Courts08 Mar 1984

Subramanian Asari Vs Jayadevan Nair and Others

Madras High Court · AIR 1985 Mad 372 : (1985) 98 LW 215

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High Courts08 Mar 1984

G. Ganapathi Thevar Vs The Executive Officer

Madras High Court · AIR 1985 Mad 282

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, 5
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High Courts08 Mar 1984Allowed

Mohamed Wather Trust Vs The Authorised Officer, (Land Reforms) Mannargudi, Thanjavur District

Madras High Court · (1985) ILR (Mad) 292

Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 2, 6, 6(2), 6(3), 83
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High Courts07 Mar 1984

V. Rajkumar Vs The District Registrar, Coimbatore 18 and The Board of Revenue, Madras (The Chief Controlling Revenue Authority)

Madras High Court · (1984) 03 MAD CK 0037

Stamp Act, 1899 — Section 57, 57(1), 57(1)(a)
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High Courts06 Mar 1984

A. Emberumanar and Another Vs K. Raghava

Madras High Court · (1983) ILR (Mad) 309 : (1988) 1 LW 568 : (1984) 2 MLJ 383

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High Courts06 Mar 1984

Mitsubishi Finance (S.A.) and carrying on business through its Agents Vs Neyveli Lignite Corpn. Ltd., Neiveli and Another

Madras High Court · (1984) 97 LW 356 : (1984) 2 MLJ 369

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High Courts06 Mar 1984

Mitsubishi France Vs Neyveli Lignite Corporation Ltd. and Another

Madras High Court · AIR 1985 Mad 300 : (1984) 97 LW 356

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 11
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High Courts05 Mar 1984Allowed

P. Andisamy Vs The Government of Tamil Nadu and Another

Madras High Court · (1985) ILR (Mad) 387

Constitution of India, 1950 — Article 311
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High Courts03 Mar 1984

Commissioner of Income Tax Vs P. Sarada

Madras High Court · (1985) 154 ITR 387

Income Tax Act, 1961 — Section 2(22), 2(6A)
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High Courts03 Mar 1984

Commissioner of Wealth-tax Vs D.C. Barley Dharmaraja and Others

Madras High Court · (1986) 158 ITR 369

Wealth Tax Act, 1957 — Section 5(1)Wealth Tax Rules, 1957 — Rule 2(1)
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High Courts03 Mar 1984

Commissioner of Income Tax, Tamil Nadu Vs Ennore Foundries Limited

Madras High Court · (1985) 45 CTR 321 : (1985) 151 ITR 464

Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 80
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High Courts03 Mar 1984

Commissioner of Income Tax Vs Tamil Nadu Industrial Development Corporation Ltd.

Madras High Court · (1984) 03 MAD CK 0002

Income Tax Act, 1961 — Section 57
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High Courts02 Mar 1984

Commissioner of Income Tax Vs P.R.L. Abubacker

Madras High Court · (1987) 163 ITR 348

Income Tax Act, 1961 — Section 147(A)
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High Courts02 Mar 1984

Commissioner of Gift Tax Vs Muthukumaraswamy Mudaliar and Another

Madras High Court · (1985) 47 CTR 334 : (1986) 159 ITR 694

Gift Tax Act, 1958 — Section 29
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High Courts29 Feb 1984Allowed

State of Tamil Nadu and Another Vs The Saroja Mills Ltd.

Madras High Court · (1985) ILR (Mad) 351

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 40, 6
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High Courts29 Feb 1984

X-Quiz-It Vs State of Tamil Nadu

Madras High Court · (1985) 6 ECC 160 : (1986) 25 ELT 6 : (1985) 60 STC 97

Central Sales Tax Act, 1956 — Section 14
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