High Courts27 Mar 1984
Kuppurajammal Vs Meenakshi Amnmal and Others
Madras High Court · AIR 1984 Mad 257 : (1984) 1 MLJ 404
Civil Procedure Code, 1908 (CPC) — Section 148
COURT ARCHIVE
Madras High Court judgments, 1984
541 judgments · page 22 of 28
High Courts27 Mar 1984
Pankajam and Others Vs Chinliaswamy Naidu
Madras High Court · AIR 1984 Mad 235 : (1985) ILR (Mad) 87 : (1984) 97 LW 207 : (1984) 1 MLJ 345
Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 16A
High Courts26 Mar 1984
A.R. Sudarsanam Vs Madras Purasawalkam Hindu Janopakara Saswatha Nidhi Ltd.
Madras High Court · (1986) 60 CompCas 282
Companies (Court) Rules, 1959 — Rule 9
High Courts23 Mar 1984
C.C. Rangabashyam Vs Ranjini Murugan and Vimala
Madras High Court · (1984) LW(Cri) 276
Criminal Procedure Code, 1973 (CrPC) — Section 203Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 494
High Courts23 Mar 1984
A. Nabisa Beevi Vs The Manager, Canara Bank, Nagarcoil
Madras High Court · AIR 1984 Mad 249 : (1984) 97 LW 177 : (1984) 2 MLJ 22
Civil Procedure Code, 1908 (CPC) — Section 60(1), 69(1)
High Courts23 Mar 1984
Nellai Mavatta Cooli Thozhilalar Sangam Vs State of Tamil Nadu and Others
Madras High Court · (1984) 2 LLJ 270
Constitution of India, 1950 — Article 23
High Courts22 Mar 1984
Rajambal Vs Murugappan
Madras High Court · AIR 1985 Mad 284
Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24
High Courts22 Mar 1984
Natarajan Vs Nachimuthu Chettiar and Another
Madras High Court · AIR 1985 Mad 39 : (1984) 97 LW 347
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(l), 2(6), 2(8), 25
High Courts21 Mar 1984
Kala Vs Commissioner of Police (Madras City), Madras and Others
Madras High Court · (1984) 03 MAD CK 0016
Constitution of India, 1950 — Article 226Tamil Nadu General Clauses Act, 1891 — Section 9Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 14, 3, 3(3), 67
High Courts20 Mar 1984
Commissioner of Income Tax Vs K.P.R. Rajah
Madras High Court · (1987) 163 ITR 2 : (1986) 29 TAXMAN 8
Income Tax Act, 1961 — Section 143, 64
High Courts20 Mar 1984
Messers. Andhra Civil Construction Co. Tuticorin Vs A.D.V. Reddy and others
Madras High Court · (1984) 03 MAD CK 0005
Arbitration Act, 1940 — Section 14(2), 16, 17, 2(a), 30Contract Act, 1872 — Section 56Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 14
High Courts19 Mar 1984
Commissioner of Wealth Tax Vs Late C. Seshachalam Chetty
Madras High Court · (1985) 44 CTR 216
Wealth Tax Act, 1957 — Section 14, 17, 17(1)(a), 17(1)(b), 2(e)
High Courts19 Mar 1984
Narayana Vadivoo Vs Mohamed Ebrahim
Madras High Court · (1983) ILR (Mad) 208 : (1984) 97 LW 403 : (1984) 2 MLJ 220
High Courts19 Mar 1984
Commissioner of Wealth Tax Vs Late C. Seshachalam Chetty. (by Executor)
Madras High Court · (1987) 163 ITR 219
Wealth Tax Act, 1957 — Section 14, 17, 17(1), 2, 27
High Courts19 Mar 1984
M. Kanda Swamy Pillai Vs Chinnaswamy and Another
Madras High Court · AIR 1985 Mad 290 : (1985) 98 LW 669 : (1985) 98 LW 34
Motor Vehicles Act, 1939 — Section 95, 95(1), 96
High Courts17 Mar 1984
Kasturi and Sons Ltd. Vs Commissioner of Income Tax
Madras High Court · (1984) 42 CTR 297 : (1985) 152 ITR 541
Income Tax Act, 1961 — Section 256(1), 32(1), 41(2)
High Courts16 Mar 1984
Gnanaprakasa Mudaliar and two others Vs B. Anandathandavan and others
Madras High Court · AIR 1999 Mad 312 : (1999) 2 MLJ 398
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 13, Order 20 Rule 16, Order 20 Rule 18, Order 34 Rule 2Limitation Act, 1963 — Article 181
High Courts15 Mar 1984
Dr. Mohammed Ghouse and Others Vs K.A. Hameed and Another
Madras High Court · (1984) 1 MLJ 329
High Courts15 Mar 1984
R. Jagannatha Chettiar Vs Swarnambal
Madras High Court · (1984) 97 LW 182 : (1984) 2 MLJ 6
High Courts14 Mar 1984
Madurai Soft Drinks (Private) Limited Vs The State of Tamil Nadu
Madras High Court · (1985) 60 STC 94