High Courts17 Dec 1984
P.N. Vallarasu Vs Election Commission of India and Others
Madras High Court · AIR 1987 Mad 6
Conduct of Elections Rules, 1961 — Rule 2(2)Constitution of India, 1950 — Article 173, 226, 329, 84
COURT ARCHIVE
Madras High Court judgments, 1984
541 judgments · page 2 of 28
High Courts17 Dec 1984
Andalammal Vs Rajeswari Vedachalarn (deceased by Lrs.) and Others
Madras High Court · AIR 1985 Mad 321 : (1894) ILR (Mad) 324 : (1985) 98 LW 248
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Contract Act, 1872 — Section 16, 16(1), 16(2), 16(3)Evidence Act, 1872 — Section 3
High Courts15 Dec 1984Dismissed
Transworld Shipping Services (I) (P) Ltd. Vs Owners and Other Persons Interested In The Vessel "M. V. Sister Star" and Universal Shipping Transport Inc.
Madras High Court · (1984) 12 MAD CK 0057
Contract Act, 1872 — Section 69, 70Customs Act, 1962 — Section 116, 148, 42Major Port Trusts Act, 1963 — Section 64
High Courts14 Dec 1984
State by Public Prosecutor Vs K.P. Kandasamy
Madras High Court · (1985) LW(Cri) 118
Essential Commodities Act, 1955 — Section 11
High Courts14 Dec 1984
Rajambal and Others Vs Veeramuthu Udayar and Others
Madras High Court · (1986) 99 LW 175 : (1986) 1 MLJ 225
High Courts14 Dec 1984
S. Sundaram Pillai and Others Vs P. Govindaswami and Another
Madras High Court · AIR 1985 Mad 199 : (1987) 62 CompCas 414 : (1984) 97 LW 630
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, 115Companies Act, 1956 — Section 106(1), 108, 82, 84Specific Relief Act, 1963 — Section 39
High Courts14 Dec 1984
State Vs K. Subramaniam
Madras High Court · (1984) 12 MAD CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts14 Dec 1984
Palaniammal and Others Vs Pavayarnmal and Others
Madras High Court · AIR 1985 Mad 310 : (1985) 98 LW 408
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts14 Dec 1984
Prakash Roadlines Pvt. Ltd. Vs P. Muthuswamy Gounder and Co.
Madras High Court · AIR 1985 Mad 84 : (1985) 98 LW 543
Carriers Act, 1865 — Section 10Civil Procedure Code, 1908 (CPC) — Section 20
High Courts13 Dec 1984
Etti Gounder Vs The Forest Range Officer, Namakkal
Madras High Court · (1985) LW(Cri) 68
Tamil Nadu Forest Act, 1882 — Section 36
High Courts13 Dec 1984
M.D. Rajan Vs I.T.C. Limited and Others
Madras High Court · (1985) 2 MLJ 372
Constitution of India, 1950 — Article 311
High Courts13 Dec 1984
S. Gandhi Vs Tamil Nadu Electricity Board and Another
Madras High Court · (1985) 2 LLJ 160
High Courts13 Dec 1984
Messrs. Thilagaraj Match Works Vs C. Sundaram
Madras High Court · (1984) 12 MAD CK 0008
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii), 10(3)(e)
High Courts13 Dec 1984
In Re: N.S. Paramananda Naicker
Madras High Court · (1984) 12 MAD CK 0002
Succession Act, 1925 — Section 225, 255, 276, 57(b)
High Courts12 Dec 1984
Dinod Cashew Corporation Vs The Deputy Commercial Tax Officer and Another
Madras High Court · (1986) 61 STC 1
Central Sales Tax Act, 1956 — Section 14, 5(3)Tamil Nadu General Sales Tax Act, 1959 — Section 16, 16(1), 17, 26, 3(1)
High Courts12 Dec 1984
Ganshamadas Girdhardas and Others Vs V. Sivaramasubramaniam and Others
Madras High Court · AIR 1986 Mad 17 : (1985) 98 LW 191
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 42, Order 38 Rule 5, 141, 151
High Courts11 Dec 1984
R. Umraomal and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1986) ILR (Mad) 267 : (1985) 98 LW 438 : (1985) 2 MLJ 252
High Courts11 Dec 1984
Chirukandoth Poujil Leela Vs Mambally Bhaskaran
Madras High Court · (1985) LW(Cri) 54
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Dec 1984
Madhavan Vs Muniammal and Others
Madras High Court · (1985) 98 LW 200 : (1985) 2 MLJ 54
High Courts11 Dec 1984
A. Mukyaprana Rao and M. Ebenezer Vs The Government of Tamil Nadu and Others
Madras High Court · (1985) 2 MLJ 9