High Courts20 Nov 1984
T.A.K.M. Ramalakshmi Ammal Vs The Revenue Divisional Officer, Sivakasi
Madras High Court · (1984) 11 MAD CK 0051
Land Acquisition Act, 1894 — Section 11, 12, 12(1), 12(2), 18
COURT ARCHIVE
Madras High Court judgments, 1984
541 judgments · page 5 of 28
High Courts20 Nov 1984
Joseph and 16 others Vs Papusami Reddiar
Madras High Court · (1985) LW(Cri) 31
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts20 Nov 1984
S.K. Grover Vs Chandra Prakash and Another
Madras High Court · (1984) 11 MAD CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 401(3)
High Courts20 Nov 1984
J. Sampathkumar Vs Subashini
Madras High Court · (1984) 11 MAD CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Nov 1984
Joseph and Others Vs Papusami Reddiar
Madras High Court · (1984) LW(Cri) 243
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts20 Nov 1984
V. Veerarajan and Others Vs The Government of Tamil Nadu and Others
Madras High Court · (1985) 2 MLJ 223
High Courts19 Nov 1984
Ameer Amanullah Vs Padikkaru Maniam Beevi, Erayar Mydeen Beevi (represented by mother and guardian for 1st Respondent) and State of Public Prosecutor
Madras High Court · (1985) LW(Cri) 111
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts16 Nov 1984
Sekar Vs State
Madras High Court · (1984) LW(Cri) 249
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts16 Nov 1984
Ramakrishnan Vs Samiyar Marappa Gounder and Others
Madras High Court · (1986) 1 MLJ 53
High Courts15 Nov 1984
Chinnappan Vs Ellammal
Madras High Court · (1984) 11 MAD CK 0048
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(2), Order 6 Rule 17, Order 6 Rule 6, Order 6 Rule 7, Order 7 Rule 7Transfer of Property Act, 1882 — Section 53A
High Courts15 Nov 1984
Thirumathi P.G. Lalitha Bai Vs The Spl. Tribunal for Co-operative Cases and Others
Madras High Court · (1986) 99 LW 201 : (1986) 1 MLJ 243
High Courts14 Nov 1984
Varadaraju Vs State and others
Madras High Court · (1985) LW(Cri) 26
Criminal Procedure Code, 1973 (CrPC) — Section 190
High Courts14 Nov 1984
Sakthi Sugars Ltd. Vs The Assistant Commissioner of Commercial Taxes, Central Assessment Circle I, Coimbatore and Others
Madras High Court · (1985) 59 STC 52
Tamil Nadu General Sales Tax Act, 1959 — Section 11, 12, 12(2), 12(3), 16
High Courts12 Nov 1984
Perunchithiranar Vs State of Tamil Nadu, The Union of India and The Chief Minister, Government of Tamil Nadu
Madras High Court · AIR 1986 Mad 83 : (1985) 98 LW 208
Constitution of India, 1950 — Article 15, 226, 51A
High Courts12 Nov 1984
Perunchithiranar Vs State of Tamil Nadu and Others
Madras High Court · AIR 1986 Mad 83 : (1985) 98 LW 208
Constitution of India, 1950 — Article 15, 226
High Courts09 Nov 1984
Video Movies by Propr: Haji Rasheed Mohammed Vs Sri D. Ramanujam, Madras-14 and two others
Madras High Court · (1985) LW(Cri) 173
Contempt of Courts Act, 1971 — Section 15(1)
High Courts09 Nov 1984
Video Movies Vs D. Ramanujam, Madras and Others
Madras High Court · AIR 1986 Mad 119
Contempt of Courts Act, 1971 — Section 12(l), 15, 2
High Courts08 Nov 1984
The Workmen of Best and Crompton Industries Ltd. Vs The Management of Best and Crompton Engineering Ltd., Madras-55
Madras High Court · (1985) 1 LLJ 492
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 12, 12(2), 2(1), 23Industrial Disputes Act, 1947 — Section 2, 2A
High Courts07 Nov 1984Dismissed
S.J. Parker Vs Miss Effic (Euphersis) Parker by Power Agent Lalitha, Madras-17
Madras High Court · (1984) 11 MAD CK 0045
Civil Procedure Code, 1908 (CPC) — Section 115, 151Limitation Act, 1963 — Section 5
High Courts07 Nov 1984
S. Krishnamurthy and Others Vs Chairman, Departmental Promotion Committee III, C/o Inspectorate of General Stores and Others
Madras High Court · (1985) 2 MLJ 241