High Courts07 Nov 1984
K.S. Kasimaris Ceremique Pvt. Ltd. Vs Union of India and Others
Madras High Court · AIR 1985 Mad 311
State Financial Corporations Act, 1951 — Section 31, 46
COURT ARCHIVE
Madras High Court judgments, 1984
541 judgments · page 6 of 28
High Courts07 Nov 1984
Sudalaimadam and Another Vs The State
Madras High Court · (1985) CriLJ 1310
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 2, 482Penal Code, 1860 (IPC) — Section 186, 353
High Courts07 Nov 1984
Soundara Pandian Vs Viswanathan
Madras High Court · (1984) 11 MAD CK 0020
Penal Code, 1860 (IPC) — Section 469, 471, 499, 500
High Courts07 Nov 1984
P. Subramaniam and Another Vs Reserve Bank of India and Another
Madras High Court · (1985) 57 CompCas 755
Companies Act, 1956 — Section 43A
High Courts07 Nov 1984
K.S. Kasimaris Ceramique (P.) Ltd. Vs Union of India and Others
Madras High Court · (1985) 58 CompCas 809
State Financial Corporations Act, 1951 — Section 31, 46
High Courts07 Nov 1984
Durai Pandi Vs Lakshmanan Servai and Others
Madras High Court · AIR 1985 Mad 376 : (1985) 98 LW 131 : (1985) 1 MLJ 306
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 32 Rule 12
High Courts07 Nov 1984
Vellapandy Thevar and Others Vs State
Madras High Court · (1984) LW(Cri) 257
Penal Code, 1860 (IPC) — Section 302
High Courts07 Nov 1984
State of Tamil Nadu Vs The Union of India
Madras High Court · (1984) 11 MAD CK 0002
Constitution of India, 1950 — Article 131, 300
High Courts06 Nov 1984
T. Srinivasan and Another Vs V. Srinivasan
Madras High Court · AIR 1985 Mad 269 : (1985) 98 LW 78
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts06 Nov 1984
P.M. Kulandaive lsamy Vs Inspector of Police C.C.I.W.C.I.D. Coimbatore Rurel Crime No. 6/82
Madras High Court · (1984) LW(Cri) 255
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts06 Nov 1984
P. Vembadimuthu Vs Director of Medical Services and Family Welfare and Another
Madras High Court · (1985) 2 MLJ 499
Penal Code, 1860 (IPC) — Section 332, 506
High Courts02 Nov 1984
Ramachandra Naicker Vs Seeyala Naicker
Madras High Court · (1984) 11 MAD CK 0004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 35, Order 21 Rule 95, Order 21 Rule 96
High Courts31 Oct 1984Dismissed
State by Public Prosecutor Vs Ashokan
Madras High Court · (1985) LW(Cri) 143
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 11
High Courts26 Oct 1984
Syed Mohideen Vs Government of Tamil Nadu and Another
Madras High Court · AIR 1986 Mad 188 : (1985) 2 LLJ 348
Constitution of India, 1950 — Article 309
High Courts26 Oct 1984
Syed Mohideen Vs Govt. of Tamilnadu and Another
Madras High Court · AIR 1986 Mad 188 : (1985) 2 LLJ 348
Constitution of India, 1950 — Article 309Tamil Nadu Ministerial Service Rules — Rule 11, 35
High Courts26 Oct 1984
In Re: Rekkan alias Rakka Perumal and Others
Madras High Court · (1984) 10 MAD CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts25 Oct 1984
D. Murugesan and Others Vs State
Madras High Court · (1984) LW(Cri) 283
Criminal Procedure Code, 1973 (CrPC) — Section 107, 111
High Courts25 Oct 1984
The New India Assurance Co. Ltd Vs C.B. Shankar and Others
Madras High Court · (1985) 2 ACC 352 : (1985) 98 LW 431 : (1985) 2 MLJ 410
Motor Vehicles Act, 1988 — Section 2(21), 3
High Courts25 Oct 1984
New India Assurance Co. Ltd. Vs C.B. Shannnkar and Others
Madras High Court · (1986) ACJ 82 : (1988) 64 CompCas 909
Motor Vehicles Act, 1939 — Section 96(2)
High Courts25 Oct 1984
Registrar, Annamalai University, Chidambaram Vs C.R. Lakshmikanthan and Others
Madras High Court · AIR 1985 Mad 174
Annamalai University Act, 1928 — Section 14, 16, 18, 21, 22