High Courts28 Sept 1984
Assistant Registrar of Companies, Madras Vs R. Narayanaswamy and Others
Madras High Court · (1985) 57 CompCas 787
Companies Act, 1956 — Section 18(1), 58A(3)
COURT ARCHIVE
Madras High Court judgments, 1984
541 judgments · page 8 of 28
High Courts27 Sept 1984
Gurusami Naicker Vs The State of Tamil Nadu and The Superintended of Prisons, Central Prison, Palayamkottai
Madras High Court · (1984) LW(Cri) 214
Criminal Procedure Code, 1973 (CrPC) — Section 433Prisons Act, 1894 — Section 30(2)
High Courts26 Sept 1984
Rukmani and Others Vs H.N. Thirumalai Chettiar
Madras High Court · AIR 1985 Mad 283 : (1985) 98 LW 83 : (1985) 1 MLJ 142
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 104(1), 104(2)Transfer of Property Act, 1882 — Section 44
High Courts25 Sept 1984
A.P. Venkatachalam Vs Life Insurance Corporation of India
Madras High Court · (1986) ACJ 656 : (1986) 99 LW 504 : (1986) 1 MLJ 59
High Courts25 Sept 1984
M/s. Jayabharatham and Co., 235, Royapettah High Road, Madras-14 Vs Susila Chari
Madras High Court · (1984) 09 MAD CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 417Limitation Act, 1963 — Section 29, 5, 9, 9(1)
High Courts25 Sept 1984
Arumainayagam and Another Vs The State
Madras High Court · (1985) CriLJ 1969
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i), 2, 2(ix), 7
High Courts21 Sept 1984
R. Veerappan Vs State
Madras High Court · (1984) LW(Cri) 244
Criminal Procedure Code, 1973 (CrPC) — Section 190Prevention of Food Adulteration Act, 1954 — Section 13(2)
High Courts20 Sept 1984
Y. Silas Vs The District Collector
Madras High Court · (1986) 99 LW 737 : (1987) 1 MLJ 78
High Courts20 Sept 1984
K.AL.RM.RM. Alagappan Vs Rajaguru and Co.
Madras High Court · AIR 1985 Mad 353 : (1985) 98 LW 189 : (1985) 1 MLJ 331
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 51, 55
High Courts20 Sept 1984
P.D. Cruz Vs St. Dominics Anglo Indian Girls High School
Madras High Court · (1984) 09 MAD CK 0006
High Courts19 Sept 1984
Sherwood Educational Society, Madras Vs Hussainy Begnm Namazie and others
Madras High Court · (1984) 09 MAD CK 0030
High Courts19 Sept 1984
R. Ranganathan Vs Govt. of Tamilnadu and Others
Madras High Court · (1985) 2 LLJ 124
Constitution of India, 1950 — Article 14, 16, 21, 309
High Courts19 Sept 1984
Jayalakshmi and others Vs Kaliaperumal
Madras High Court · (1984) 09 MAD CK 0004
Transfer of Property Act, 1882 — Section 126
High Courts18 Sept 1984
Venkatachala Mudaliyar Vs Balambal
Madras High Court · AIR 1984 Mad 363 : (1984) 97 LW 473
Civil Procedure Code, 1908 (CPC) — Section 35Legal Practitioners (Fees) Rules, 1973 — Rule 7(2)Tamil Nadu Debt Relief Act, 1979 — Section 17, 17(6), 17(7)
High Courts18 Sept 1984Allowed
Annamalai Gounder and Sons. Prop. of Sri. Krissna Rice and Oil Mills Vs The Secretary to Government of India, Ministry of Reconstruction and Others
Madras High Court · (1985) ILR (Mad) 197
High Courts18 Sept 1984
P. Venkatasubramaniam Vs State of Tamil Nadu and Others
Madras High Court · (1984) LW(Cri) 211
High Courts18 Sept 1984
Velusamy Vs The State
Madras High Court · (1985) CriLJ 981
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 84
High Courts18 Sept 1984
Pormusamy Pandaram Vs The Salem Vaiyappamalai Jangamar Sangam
Madras High Court · AIR 1986 Mad 33 : (1985) 98 LW 112
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9, 115
High Courts18 Sept 1984
Rajammal and etc. Vs Raman Kutty
Madras High Court · AIR 1985 Mad 222 : (1985) ILR (Mad) 326
Transfer of Property Act, 1882 — Section 54, 55
High Courts17 Sept 1984
Bank of Madurai Ltd. Vs Balaramadass and Brothers and Others
Madras High Court · AIR 1985 Mad 1 : (1984) 97 LW 485 : (1985) 1 MLJ 245
Civil Procedure Code, 1859 — Section 16, 17, 20, 5