High Courts16 Nov 1983
Ramaswami Panipoondar Vs Mani
Madras High Court · (1984) 2 MLJ 432
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Madras High Court judgments, 1983
597 judgments · page 4 of 30
High Courts15 Nov 1983
K. Vensimal and Sons Vs Commissioner of Income Tax
Madras High Court · (1986) 157 ITR 807
Income Tax Act, 1961 — Section 256(2), 35B, 35B(1)
High Courts14 Nov 1983
Sara Nisha and Others Vs S. Raju and Another
Madras High Court · (1984) 97 LW 378 : (1984) 2 MLJ 152
Evidence Act, 1872 — Section 68
High Courts14 Nov 1983
Commissioner of Income Tax Vs T. Narayanaswamy
Madras High Court · (1985) 156 ITR 194 : (1984) 18 TAXMAN 439
Income Tax Act, 1961 — Section 54B
High Courts14 Nov 1983
Commissioner of Income Tax, Madras Vs Arasan and Company
Madras High Court · (1984) 40 CTR 202 : (1985) 152 ITR 206
Income Tax Act, 1961 — Section 33, 34, 34(3)
High Courts14 Nov 1983
M.A.A. Raoof Vs Income Tax Officer, Company Circle II(6), Madras and Another
Madras High Court · (1985) 152 ITR 228
Income Tax Act, 1961 — Section 2(24), 203
High Courts14 Nov 1983
Ramakrishnan Reddiar Vs Srinivasa Naidu and Others
Madras High Court · (1984) 97 LW 368 : (1984) 2 MLJ 418
Registration Act, 1908 — Section 20
High Courts14 Nov 1983
Umayambikai Mills Pvt. Ltd. Vs Paulraj Nadar and Another
Madras High Court · (1984) LW(Cri) 118
Electricity Act, 1910 — Section 12(2)
High Courts11 Nov 1983
Palanivel Pillai Vs Santharam Iyer and Another
Madras High Court · (1984) 2 MLJ 109
Limitation Act, 1963 — Section 14(1)
High Courts11 Nov 1983
Abdul Rasheed Vs Syed and Others
Madras High Court · (1984) LW(Cri) 79
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts10 Nov 1983
P.V. Parthasarathy Chettiar Vs State of Tamil Nadu and Others
Madras High Court · AIR 1984 Mad 32 : (1983) 96 LW 691 : (1984) 1 MLJ 63
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2(6A), 3
High Courts10 Nov 1983
The State of Tamil Nadu Vs Southern Explosives Co.
Madras High Court · (1984) 57 STC 173
High Courts10 Nov 1983
State of Tamil Nadu Vs C.K. Gajapathy and Co.
Madras High Court · (1984) 57 STC 137
High Courts10 Nov 1983
Jaikrishndas Vs Chiruthail Ammal and Another
Madras High Court · AIR 1984 Mad 321 : (1984) 2 MLJ 443
Motor Vehicles Act, 1939 — Section 95, 96
High Courts10 Nov 1983
Jaikrishandas Vs Chiruthai Ammal and Another
Madras High Court · (1985) 1 ACC 81 : AIR 1984 Mad 321 : (1984) 97 LW 352
Motor Vehicles Act, 1988 — Section 110A
High Courts09 Nov 1983
N.M.H. Rasheeda Bivi Vs V.R. Sreepathy
Madras High Court · AIR 1984 Mad 62 : (1983) 96 LW 677
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3), 10(4)(1), 2(8)
High Courts09 Nov 1983
Commissioner of Income Tax, Coimbatore Vs Meenakshi Bankers
Madras High Court · (1984) 41 CTR 219 : (1985) 152 ITR 132
Income Tax Act, 1961 — Section 187, 188
High Courts09 Nov 1983
Swadeshi Cotton Mills Thozhilalar Shemanala Padukappu Union Vs National Textiles Corporation Limited and Others
Madras High Court · (1984) 97 LW 149 : (1984) 1 MLJ 228
Companies Act, 1956 — Section 620Constitution of India, 1950 — Article 12Industrial Disputes Act, 1947 — Section 12(3)
High Courts09 Nov 1983
Commissioner of Income Tax, Tamil Nadu, Madras Vs Express Newspapers Pvt. Ltd.
Madras High Court · (1984) 149 ITR 311
Direct Taxes (Amendment) Act, 1974 — Section 22Income Tax Act, 1961 — Section 139(2), 156, 271, 271(1)
High Courts09 Nov 1983
Roshan Beevi and Others Vs Joint Secretary to Government of Tamil Nadu and Others
Madras High Court · (1984) 15 ELT 289
Constitution of India, 1950 — Article 20(3), 21, 22, 22(2), 226Criminal Procedure Code, 1973 (CrPC) — Section 160(1), 164, 167(1), 2, 36(1)Evidence Act, 1872 — Section 24, 25, 26, 27