Controller of Estate Duty Vs R. Arvamudham
Madras High Court · (1985) 156 ITR 341
COURT ARCHIVE
597 judgments · page 5 of 30
Madras High Court · (1985) 156 ITR 341
Madras High Court · (1984) 40 CTR 141 : (1985) 152 ITR 85
Madras High Court · (1984) 40 CTR 206 : (1985) ILR (Mad) 197 : (1984) 149 ITR 773
Madras High Court · (1984) 16 TAXMAN 235
Madras High Court · (1984) 42 CTR 35 : (1985) 153 ITR 628 : (1985) 153 ITR 626 : (1985) 21 TAXMAN 419
Madras High Court · (1984) 41 CTR 210 : (1985) 152 ITR 79 : (1984) 18 TAXMAN 333
Madras High Court · (1984) 1 LLJ 405
Madras High Court · (1983) 11 MAD CK 0009
Madras High Court · (1984) 57 STC 160
Madras High Court · (1983) LW(Cri) 316
Madras High Court · AIR 1984 Mad 4
Madras High Court · (1984) 149 ITR 609
Madras High Court · (1984) 40 CTR 114 : (1985) 151 ITR 781
Madras High Court · (1984) LW(Cri) 91
Madras High Court · (1984) 97 LW 521 : (1984) 2 MLJ 417
Madras High Court · AIR 1984 Mad 112 : (1983) 96 LW 672
Madras High Court · (1985) ILR (Mad) 1 : (1984) 97 LW 334 : (1984) 2 MLJ 62
Madras High Court · (1984) 1 LLJ 466
Madras High Court · (1984) 1 MLJ 128
Madras High Court · (1985) 151 ITR 737