High Courts17 Jan 1983
Commissioner of Income Tax Vs Estate of Late S. Mehboob Khan
Madras High Court · (1985) 153 ITR 353
Income Tax Act, 1961 — Section 3, 34, 37
COURT ARCHIVE
Madras High Court judgments, 1983
597 judgments · page 30 of 30
High Courts17 Jan 1983
Commissioner of Income Tax Vs S. Krishnamurthy
Madras High Court · (1984) 38 CTR 71 : (1985) 152 ITR 669
Income Tax Act, 1961 — Section 49(1)
High Courts17 Jan 1983
Commissioner of Income Tax Vs Mc. Dowell and Company Ltd.
Madras High Court · (1984) 38 CTR 318 : (1985) 156 ITR 162
Income Tax Act, 1961 — Section 36(1), 37
High Courts17 Jan 1983
Additional Commissioner of Income Tax Vs N. Vaidyanathan
Madras High Court · (1989) 180 ITR 198
Income Tax Act, 1961 — Section 22, 32, 67(2)
High Courts17 Jan 1983
Commissioner of Income Tax, Tamil Nadu-I Vs Crompton Engineering Co. P. Ltd.
Madras High Court · (1984) 147 ITR 704
Income Tax Act, 1961 — Section 28
High Courts17 Jan 1983
Commissioner of Gift-tax, Tamil Nadu-II Vs M. Radhakrishna Gade Rao
Madras High Court · (1983) 37 CTR 155
Gift Tax Act, 1958 — Section 2
High Courts17 Jan 1983
Commissioner of Income Tax, Madras Vs T.V.S. and Sons Ltd.
Madras High Court · (1983) 143 ITR 645
Income Tax Act, 1961 — Section 45, 48
High Courts17 Jan 1983
Commissioner of Wealth-tax (Central), Madras Vs T.N.K. Govindaraju Chettiar and Others
Madras High Court · (1984) 149 ITR 588
Wealth Tax Act, 1957 — Section 2
High Courts17 Jan 1983
K.P. Kandasami Mudaliar and Sons Vs Commissioner of Income Tax
Madras High Court · (1984) 39 CTR 303 : (1985) 156 ITR 639
Income Tax Act, 1961 — Section 147, 256(1), 27(4A), 271(1), 271(4A)
High Courts17 Jan 1983
Commissioner of Income Tax Vs Bajraj Textiles Mills Limited
Madras High Court · (1983) 01 MAD CK 0022
Income Tax Act, 1961 — Section 37
High Courts17 Jan 1983
Commissioner of Income Tax, Madras (Central) Vs R.R. Pictures
Madras High Court · (1984) 147 ITR 150
Income Tax Act, 1961 — Section 68
High Courts17 Jan 1983
Commissioner of Income Tax Vs National Palayacot Company
Madras High Court · (1984) 147 ITR 714
Income Tax Act, 1961 — Section 10(3)
High Courts17 Jan 1983
Sri Mahaliamman Temple and Vigneswaran Koil and Another Vs Vijayammal
Madras High Court · (1984) 97 LW 56 : (1983) 2 MLJ 442
Hindu Succession Act, 1956 — Section 14
High Courts17 Jan 1983
COMMISSIONER OF Income Tax, MADRAS Vs T.V.S. and SONS LTD.
Madras High Court · (1983) 37 CTR 142 : (1983) 143 ITR 644
High Courts17 Jan 1983
Ramakrishna Industrials Private Limited Vs P.R. Ramakrishnan and Others P.R. Ramakrishnan and Others Vs Ramakrishna Industrials Private Limited and Others
Madras High Court · (1984) 97 LW 121 : (1983) 2 MLJ 227
Companies Act, 1956 — Section 483
High Courts08 Jan 1983
M. Govindaraja Pillai Vs Thangavelu Pillai (deceased) and Others
Madras High Court · (1983) LW(Cri) 23
Criminal Procedure Code, 1973 (CrPC) — Section 395(2)
High Courts03 Jan 1983
Chinnasamy Vs State of Tamil Nadu and Others
Madras High Court · (1983) 01 MAD CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 428, 433Penal Code, 1860 (IPC) — Section 380, 457, 75