High Courts30 Nov 1983
Commissioner of Income Tax Vs Tamil Murasu Publishers (P) Ltd.
Madras High Court · (1983) 11 MAD CK 0021
Income Tax Act, 1961 — Section 246, 32(1), 34
COURT ARCHIVE
Madras High Court judgments, 1983
597 judgments · page 3 of 30
High Courts29 Nov 1983
Tube Investments of India Limited Vs Commissioner of Income Tax, Tamil Nadu-I and Another
Madras High Court · (1985) 153 ITR 645
Income Tax Act, 1961 — Section 197(3), 263, 278, 80J(1), 80J(3)
High Courts29 Nov 1983
Lucas T.V.S. Ltd., Madras Vs Government of India, New Delhi
Madras High Court · (1984) 17 ELT 93
Customs Act, 1962 — Section 131
High Courts29 Nov 1983
Carborandum Universal Ltd. Vs Commissioner of Income Tax
Madras High Court · (1984) 40 CTR 109 : (1984) 146 ITR 1
Income Tax Act, 1961 — Section 40A, 9(1)Income Tax Rules, 1962 — Rule 101
High Courts29 Nov 1983
Johnson Industries Vs Joint Chief Controller of Imp. and Exp., Madras-I
Madras High Court · (1983) 11 MAD CK 0019
Constitution of India, 1950 — Article 14
High Courts28 Nov 1983
Commissioner of Income Tax, Tamil Nadu-II, Madras Vs Sri Venkateswara Textiles
Madras High Court · (1984) 42 CTR 37 : (1985) 153 ITR 687
Income Tax Act, 1961 — Section 148, 271(1), 271(4A)
High Courts28 Nov 1983
J. Jeevanandam Vs Correspondent, American Advent Mission School, Madras
Madras High Court · (1985) 2 LLJ 118 : (1984) 97 LW 571
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Specific Relief Act, 1963 — Section 39
High Courts28 Nov 1983
T.K. Sambana Rao and Another Vs The Union Territory of Pondicherry and Others
Madras High Court · (1984) 2 MLJ 446
Land Acquisition Act, 1894 — Section 4(1)
High Courts28 Nov 1983Allowed
Shah and Salim Vs The Commercial Tax Officer (C.T.) and Others
Madras High Court · (1985) ILR (Mad) 217
Constitution of India, 1950 — Article 246Income Tax Act, 1922 — Section 34(3)Income Tax Act, 1961 — Section 52(2)
High Courts25 Nov 1983
Sivachidamba Ram Vs Annamalai Mudaliar and Another
Madras High Court · AIR 1984 Mad 350 : (1984) 97 LW 260 : (1984) 1 MLJ 419
Pondicherry Cultivating Tenants Protection Act, 1970 — Section 2
High Courts25 Nov 1983
Ponnuswami Vs Visalakshi and Another
Madras High Court · (1984) LW(Cri) 19
Penal Code, 1860 (IPC) — Section 494
High Courts25 Nov 1983
K.M. Sundaram Vs The State of Tamil Nadu
Madras High Court · (1984) LW(Cri) 65
Tamil Nadu Entertainments Tax Act, 1939 — Section 14(1)(a)Tamil Nadu Public Health Act, 1939 — Section 4(2)
High Courts24 Nov 1983
In Re: Elumalai
Madras High Court · (1985) LW(Cri) 338
Prevention of Food Adulteration Act, 1954 — Section 2(1)(a), 7(1)
High Courts24 Nov 1983
S. Viswanathan and Others Vs The Deputy Registrar of Co-operative Societies, Credit and Others
Madras High Court · (1984) 1 MLJ 92
Industrial Disputes Act, 1947 — Section 18(1)
High Courts22 Nov 1983
V. Mohangovinda Doss Vs A.M. Dhanapal Chettiar and Others
Madras High Court · (1984) 97 LW 240 : (1984) 2 MLJ 89
High Courts21 Nov 1983Dismissed
Commissioner of Income Tax Vs Pierce Leslie and Co. Ltd.
Madras High Court · (1984) 19 TAXMAN 273
Income Tax Act, 1961 — Section 147(b)
High Courts21 Nov 1983
Commissioner of Income Tax Vs M.R. Alagappan, M.A. Arunachalam and M.A. Murugappan
Madras High Court · (1987) 61 CTR 301 : (1987) 164 ITR 690
Income Tax Act, 1961 — Section 23
High Courts18 Nov 1983
Innasimuthu
Madras High Court · (1984) LW(Cri) 69
Penal Code, 1860 (IPC) — Section 304A
High Courts18 Nov 1983
P. Ponnu Reddiar Vs Food Inspector, Madurai Corporation
Madras High Court · (1983) 11 MAD CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Nov 1983
Krishnamurchy Vs Union Territory of Pondicherry, by the Station House Officer Grand Bazar Police Station, Pondicherry
Madras High Court · (1984) LW(Cri) 17
Penal Code, 1860 (IPC) — Section 379