Coimbatore Cotton Mills Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 154 ITR 241 : (1985) 154 ITR 240
COURT ARCHIVE
597 judgments · page 2 of 30
Madras High Court · (1985) 154 ITR 241 : (1985) 154 ITR 240
Madras High Court · (1985) 44 CTR 213 : (1985) 154 ITR 186 : (1985) 20 TAXMAN 222
Madras High Court · (1983) 12 MAD CK 0013
Madras High Court · AIR 1984 Mad 85 : (1984) 97 LW 16 : (1984) 1 MLJ 360
Madras High Court · (1984) ILR (Mad) 339 : (1983) 1 LLJ 181
Madras High Court · (1985) 59 STC 144
Madras High Court · (1985) 153 ITR 659
Madras High Court · (1985) 154 ITR 466
Madras High Court · (1984) 2 MLJ 296
Madras High Court · (1984) 97 LW 397 : (1984) 2 MLJ 97
Madras High Court · (1984) ILR (Mad) 330
Madras High Court · (1985) 155 ITR 782
Madras High Court · AIR 1984 Mad 201 : (1984) 97 LW 42
Madras High Court · (1983) 12 MAD CK 0034
Madras High Court · (1984) 97 LW 116 : (1984) 1 MLJ 340
Madras High Court · (1984) 97 LW 70 : (1984) 1 MLJ 52
Madras High Court · (1985) ILR (Mad) 67 : (1984) 97 LW 36 : (1984) 2 MLJ 1
Madras High Court · (1984) 2 MLJ 278
Madras High Court · (1985) ILR (Mad) 305 : (1984) 2 MLJ 273
Madras High Court · (1984) 57 STC 164