High Courts03 Mar 1983
Ramuammal and Others Vs Special Tahsildar, Harijan Welfare'
Madras High Court · (1984) 97 LW 128 : (1984) 1 MLJ 103
Land Acquisition Act, 1894 — Section 18, 4(1), 5A, 6
COURT ARCHIVE
Madras High Court judgments, 1983
597 judgments · page 24 of 30
High Courts02 Mar 1983Allowed
Madras Dock Labour Board by Secretary, Vs Young Entrepreneursguild by P. Vijayakumar, Managing Partner and Another
Madras High Court · (1984) ILR (Mad) 6
Constitution of India, 1950 — Article 226Dock Workers (Regulation of Employment) Act, 1948 — Section 3(1), 3(2), 4(1)
High Courts01 Mar 1983
S.M. Krishnan Vs The State Reserve Sub-Inspector, J-4, Kotturpuram Traffic, Madras
Madras High Court · (1985) LW(Cri) 276
Motor Vehicles Act, 1988 — Section 112, 85(1)
High Courts01 Mar 1983
M.K. Kuppuraj Vs Commissioner of Gift-tax
Madras High Court · (1984) 38 CTR 314 : (1985) 153 ITR 481
Gift Tax Act, 1958 — Section 2
High Courts01 Mar 1983
Rutty Rajammannar Vs Commissioner of Income Tax, Madras
Madras High Court · (1985) 151 ITR 363
High Courts01 Mar 1983
Director of Survey cum Land Acquisition Officer and Others Vs Mohamed Ghouse and Others
Madras High Court · (1985) ILR (Mad) 334
Land Acquisition Act, 1984 — Section 18, 23, 23(2), 24, 25
High Courts01 Mar 1983
N.K. Kuppuraj Vs Commissioner of Income Tax
Madras High Court · (1984) 17 TAXMAN 96
Gift Tax Act, 1958 — Section 2(xii), 2(xxiv)
High Courts01 Mar 1983
Brinda Muthuswami Vs The Tamil Nadu Small Industries Development Corporation Ltd. and Others
Madras High Court · AIR 1983 Mad 261 : (1983) 96 LW 313 : (1983) 1 MLJ 422
Constitution of India, 1950 — Article 12, 226Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1976 — Section 4, 5, 6, 9
High Courts01 Mar 1983
A. Ramachandra Pillai Vs Valliammal (died)
Madras High Court · (1983) 03 MAD CK 0001
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9
High Courts28 Feb 1983
United India Roller Flour Mills Limited Vs Commissioner of Income Tax
Madras High Court · (1985) 155 ITR 367
Income Tax Act, 1961 — Section 104, 256(2)
High Courts28 Feb 1983
Southern Brick Works Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1984) 41 CTR 200 : (1984) 146 ITR 479
Income Tax Act, 1961 — Section 194A, 256(1)
High Courts28 Feb 1983
Commissioner of Income Tax, Tamil Nadu-I Vs M.A. Chidambaram
Madras High Court · (1984) 147 ITR 180
Income Tax Act, 1922 — Section 2(17), 45, 46(2)
High Courts28 Feb 1983
Commissioner of Income Tax, Tamil Nadu-I Vs Domint Works GMBH
Madras High Court · (1984) 39 CTR 30 : (1984) 148 ITR 625 : (1984) 18 TAXMAN 273
Income Tax Act, 1961 — Section 9
High Courts28 Feb 1983
D. Mohanlal Parekh Vs Commissioner of Income Tax
Madras High Court · (1983) 35 CTR 142 : (1984) 148 ITR 131 : (1983) 15 TAXMAN 361
Income Tax Act, 1961 — Section 28, 69A
High Courts28 Feb 1983
State by Public Procecutor Vs K. Srinivasan and Others
Madras High Court · (1984) LW(Cri) 127
Penal Code, 1860 (IPC) — Section 420
High Courts25 Feb 1983
Workmen, Employed in Engine Valves Limited Vs Engine Valves Limited
Madras High Court · (1983) 2 LLJ 232
Industrial Disputes Act, 1947 — Section 10A, 11A, 12(5)
High Courts24 Feb 1983
Dr. Madan Mohan Rao Vs The State of Tamil Nadu and Another
Madras High Court · (1984) ILR (Mad) 209 : (1984) 97 LW 92 : (1983) 2 MLJ 491
Motor Vehicles Act, 1939 — Section 110A
High Courts24 Feb 1983
Mayandi Chettiar Vs A.R. Senthilnathan
Madras High Court · (1985) 98 LW 85 : (1985) 2 MLJ 61
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, 39
High Courts24 Feb 1983
Thamirassu Vs Kamalathammal
Madras High Court · (1984) 1 MLJ 11
Civil Procedure Code, 1908 (CPC) — Section 115Pondicherry Cultivating Tenants Protection Act, 1970 — Section 10, 3(4)(a)
High Courts23 Feb 1983
The State of Tamil Nadu Vs Sree Alavoimani Industries
Madras High Court · (1984) 57 STC 293
Tamil Nadu General Sales Tax Act, 1959 — Section 12(1), 12(2), 12(3)