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Madras High Court judgments, 1983

597 judgments · page 22 of 30

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High Courts25 Mar 1983

V. Ponnusamv and Others Vs Government of Tamil Nadu and Others

Madras High Court · AIR 1984 Mad 156 : (1983) 2 MLJ 459

Constitution of India, 1950 — Article 14, 31C, 47Land Acquisition Act, 1894 — Section 19, 23, 28
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High Courts25 Mar 1983

Moulvi Mohammed and Others Vs S. Mohaboob Begum

Madras High Court · AIR 1984 Mad 7 : (1983) 96 LW 450 : (1983) 2 MLJ 357

Muslim Personal Law (Shariat) Application Act, 1937 — Section 2, 3, 3(1)Tamil Nadu Civil Courts Act, 1873 — Section 16
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High Courts24 Mar 1983

P. Hajee Mohamed Saliah and Co. Vs The State of Tamil Nadu

Madras High Court · (1983) 54 STC 62

Tamil Nadu General Sales Tax Act, 1959 — Section 16, 32, 37
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High Courts24 Mar 1983

The State of Tamil Nadu Vs A.S.A.M. Adian Chettiar

Madras High Court · (1984) 55 STC 353

Central Sales Tax Act, 1956 — Section 10
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High Courts24 Mar 1983

Commissioner of Income Tax Vs Salem Co-operative Spinning Mills Ltd.

Madras High Court · (1983) 37 CTR 146 : (1984) 148 ITR 176

Income Tax Act, 1961 — Section 37
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High Courts24 Mar 1983

A. Viswanatha Thevar Vs Commissioner of Wealth-tax

Madras High Court · (1986) 157 ITR 819

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High Courts24 Mar 1983

Commissioner of Income Tax, Tamil Nadu-III Vs P.N. Ramaswamy

Madras High Court · (1983) 37 CTR 171 : (1984) 146 ITR 627

Income Tax Act, 1961 — Section 2(24), 2(45), 22, 23, 24
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High Courts21 Mar 1983

Louis Marie Antoine and Others Vs Alexis Sandanasamy (died) and Others

Madras High Court · AIR 1984 Mad 271

Hindu Law of Inheritance (Amendment) Act, 1929 — Section 2Hindu Succession Act, 1956 — Section 2(1)
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High Courts20 Mar 1983

Commissioner of Income Tax, Tamil Nadu-II, Madras Vs Tanjore Permanent Bank Ltd.

Madras High Court · (1984) 149 ITR 778

Income Tax Act, 1961 — Section 147, 199
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High Courts20 Mar 1983

M.R. Pratap Vs Y.M. Muthuramalingam, Income Tax Officer, Central Circle-III, Madras

Madras High Court · (1984) 56 CompCas 408 : (1984) 149 ITR 798

Income Tax Act, 1961 — Section 192(1), 2(31), 2(35), 276B, 277
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High Courts20 Mar 1983

COMMISSIONER OF Income Tax, TAMIL NADU-II MADRAS Vs TANJORE PERMANENT BANK LTD.

Madras High Court · (1984) 55 CTR 391 : (1984) 149 ITR 788

Income Tax Act, 1961 — Section 154
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High Courts19 Mar 1983

Commissioner of Income Tax Vs Rukmani Mills Limited

Madras High Court · (1984) 149 ITR 735

Income Tax Act, 1961 — Section 28
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High Courts18 Mar 1983

Polisettly Somasundaram (P) Ltd. Vs Government of India

Madras High Court · (1984) 17 ELT 306

Customs Act, 1962 — Section 20, 20(1), 28, 28(1)
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High Courts18 Mar 1983

Pelisetty Somasundaram (P) Ltd. Vs Government of India

Madras High Court · (1984) 17 ELT 306

Customs Act, 1962 — Section 20, 20(1), 28, 28(1)
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High Courts14 Mar 1983

Commissioner of Income Tax, Coimbatore Vs Pranchand Bhandari

Madras High Court · (1984) 145 ITR 515

Income Tax Act, 1961 — Section 147, 23, 23(1)
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High Courts12 Mar 1983

Vijaya Bank, Regional Office, Egmore, Madras Vs Kiran and Co., Madras and Another

Madras High Court · AIR 1983 Mad 357 : (1983) 96 LW 524

Civil Procedure Code, 1908 (CPC) — Section 20
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High Courts10 Mar 1983

K.S. Ameena Shapir Vs The State of Tamil Nadu and Others

Madras High Court · (1983) 96 LW 573 : (1984) 1 MLJ 237

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High Courts10 Mar 1983

Janardhana Raja Vs The Collector of North Arcot District and Another

Madras High Court · (1983) 2 MLJ 219

Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 113
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High Courts10 Mar 1983

P. Sundararajan Vs State of Tamil Nadu and Another

Madras High Court · AIR 1983 Mad 349

Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 14(2)
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High Courts10 Mar 1983

The Employees State Insurance Corporation Vs E.I.D. Parry (India) Ltd.

Madras High Court · (1983) 96 LW 462 : (1984) 1 MLJ 45

Employees State Insurance Act, 1948 — Section 77Industrial Disputes Act, 1947 — Section 18
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