High Courts02 Apr 1983
E.I.D. Parry (India) Limited Vs Far Eastern Marine Transport Co. Ltd. and Others
Madras High Court · (1988) 1 LW 320 : (1988) 1 MLJ 144
Limitation Act, 1908 — Section 21
COURT ARCHIVE
Madras High Court judgments, 1983
597 judgments · page 21 of 30
High Courts31 Mar 1983
Controller of Estate Duty Vs Amarlal
Madras High Court · (1984) 38 CTR 60 : (1984) ILR (Mad) 301 : (1984) 147 ITR 243
Estate Duty Act, 1953 — Section 34(5), 44, 46, 46(1), 9
High Courts30 Mar 1983
Deputy Commissioner (C.T.), Coimbatore Division Vs Royal Printing House
Madras High Court · (1984) 57 STC 138
High Courts30 Mar 1983
The State of Tamil Nadu Vs V.S. Nalla Ibrahim
Madras High Court · (1984) 56 STC 110
Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)
High Courts30 Mar 1983
Ananda Timber Depot Vs Commissioner, Board of Revenue (Commercial Taxes), Chepauk, Madras
Madras High Court · (1984) 55 STC 65
High Courts30 Mar 1983
Hindustan Steel Ltd. Vs The State of Tamil Nadu
Madras High Court · (1984) 56 STC 70
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts30 Mar 1983
The State of Tamil Nadu Vs A. Periam Pillai Nadar and Co.
Madras High Court · (1984) 57 STC 219
Tamil Nadu General Sales Tax Act, 1959 — Section 32, 34(1), 36, 36(3), 37
High Courts29 Mar 1983
Saravanan Rexine Vs The Union Territory of Pondicherry
Madras High Court · (1983) 54 STC 77
Tamil Nadu General Sales Tax Act, 1959 — Section 14
High Courts29 Mar 1983
Commissioner of Income Tax, Tamil Nadu-II Vs Southern Switchgear Ltd.
Madras High Court · (1984) 39 CTR 22 : (1984) 148 ITR 273
Income Tax Act, 1961 — Section 37(1)
High Courts29 Mar 1983
P. Ayya Naidu (Deceased) Vs Commissioner of Gift-tax
Madras High Court · (1983) 03 MAD CK 0017
Transfer of Property Act, 1882 — Section 122
High Courts29 Mar 1983
India Manufacturers (Madras) P. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1985) 155 ITR 774
Income Tax Act, 1961 — Section 26, 36(1), 37
High Courts29 Mar 1983
Mrs. Gori Devi Vs Shama Rao (died) and Others
Madras High Court · (1983) ILR (Mad) 308 : (1983) 96 LW 516 : (1983) 2 MLJ 223
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts28 Mar 1983
Commissioner of Income Tax Vs C.V. Ravanappa Chetty
Madras High Court · (1984) 39 CTR 284 : (1985) 156 ITR 185 : (1984) 18 TAXMAN 385
Income Tax Act, 1961 — Section 256(2), 48
High Courts27 Mar 1983
V. Krishna Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1983) 03 MAD CK 0063
Income Tax Act, 1961 — Section 139, 139(1), 139(4)
High Courts27 Mar 1983
Rockweld Electrodes (India) Ltd. Vs Commissioner of Income Tax
Madras High Court · (1986) 158 ITR 819
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 35A, 80J, 84
High Courts27 Mar 1983
Commissioner of Income Tax, Madurai Vs M. Ramaswamy
Madras High Court · (1983) 03 MAD CK 0023
Income Tax Act, 1961 — Section 45
High Courts26 Mar 1983
M.V. Arunachalam Vs Commissioner of Income Tax
Madras High Court · (1983) 03 MAD CK 0046
Income Tax Act, 1961 — Section 254
High Courts26 Mar 1983
Shanmugha Desika Gnanasambanda Paramacharya Swamigal, Dharmapuram Vs Controller of Estate Duty
Madras High Court · (1985) 153 ITR 390
Estate Duty Act, 1953 — Section 9Hindu Adoptions and Maintenance Act, 1956 — Section 4
High Courts25 Mar 1983
Spencer and Co. Ltd., Madras Vs Assistant Collector of Central Excise, Madras and Another
Madras High Court · (1984) 2 ECC 188 : (1983) 14 ELT 2098 : (1983) 2 MLJ 451
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 2
High Courts25 Mar 1983
Vedagiri Vs Pattamal and Others
Madras High Court · AIR 1983 Mad 307 : (1984) ILR (Mad) 170 : (1983) 96 LW 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)