High Courts08 Mar 1983
Andhra Marine Exports (P) Ltd. and Another Vs P. Radhakrishnan and Others
Madras High Court · (1984) ACJ 355 : AIR 1984 Mad 358
Motor Vehicles Act, 1939 — Section 110B
COURT ARCHIVE
Madras High Court judgments, 1983
597 judgments · page 23 of 30
High Courts08 Mar 1983
Addl. Commissioner of Income Tax, Tamil Nadu-II Vs Pandian Plantations
Madras High Court · (1984) 148 ITR 86
Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 4
High Courts08 Mar 1983
H.P. Ramakrishna Rao Vs The Assistant Collector and Licensing Authority, Hosur and Others
Madras High Court · AIR 1983 Mad 361
Constitution of India, 1950 — Article 226Madras Prohibition Act, 1937 — Section 23(4)
High Courts07 Mar 1983
Kamala Ganapathi Subramaniam Vs Authorised Officer, Land Reforms, Coimbatore
Madras High Court · AIR 1985 Mad 163
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 2
High Courts07 Mar 1983
S. Nagaraj Vs S. Govindaswamy and Another
Madras High Court · AIR 1984 Mad 212 : (1983) 96 LW 498 : (1983) 2 MLJ 314
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2(1)
High Courts07 Mar 1983
The State of Tamil Nadu Vs Gomathiammal
Madras High Court · (1984) 55 STC 210
Tamil Nadu General Sales Tax Act, 1959 — Section 16(1), 16(2)
High Courts07 Mar 1983
Kamala Ganapathi Subramaniam Vs The Authorised Officer, Land Reforms
Madras High Court · (1983) ILR (Mad) 278 : (1984) 1 MLJ 78
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 83
High Courts07 Mar 1983
S. Palanisamy and Others Vs A.S. Rajamani
Madras High Court · (1983) 2 MLJ 299
High Courts07 Mar 1983
P.R. Ramakrishnan and Others Vs A. Mounaguruswami
Madras High Court · (1985) 57 CompCas 477
Companies Act, 1956 — Section 108, 108A, 108B, 108C, 108D
High Courts07 Mar 1983
Controller of Estate Duty Vs A.V. Fernando
Madras High Court · (1986) 56 CTR 286
Estate Duty Act, 1953 — Section 36, 40, 5, 7
High Courts06 Mar 1983
Commissioner of Income Tax Vs South Indian Photographic and Allied Trades Association
Madras High Court · (1987) 166 ITR 166
Income Tax Act, 1961 — Section 10, 10(3), 11, 11(1), 2(15)
High Courts05 Mar 1983
Commissioner of Income Tax, Tamil Nadu-II Vs Madras Rubber Factory Ltd.
Madras High Court · (1983) 03 MAD CK 0038
Income Tax Act, 1961 — Section 256(1), 80J, 80J(4)
High Courts05 Mar 1983
Commissioner of Wealth-tax, Tamil Nadu-I Vs V. Venugopal (By Legal Representetives)
Madras High Court · (1984) 149 ITR 394
Income Tax Act, 1961 — Section 271(1)Wealth Tax Act, 1957 — Section 14, 14(1), 18, 18(1)
High Courts04 Mar 1983
The State of Tamil Nadu Vs Hercules Rubber Co.
Madras High Court · (1983) 54 STC 85
High Courts04 Mar 1983
Commissioner of Income Tax, Central-I Vs R. Narayanaswami Naicker and Sons
Madras High Court · (1984) 149 ITR 283
Income Tax Act, 1961 — Section 256, 263, 32A
High Courts04 Mar 1983
Commissioner of Income Tax Vs Chaganlal Kailas and Co.
Madras High Court · (1984) 148 ITR 7
Income Tax Act, 1961 — Section 251
High Courts04 Mar 1983
Express Newspapers Pvt. Ltd. Vs Commissioner of Income Tax
Madras High Court · (1983) 03 MAD CK 0020
Income Tax Act, 1961 — Section 24(1), 41(1)
High Courts04 Mar 1983
K. Rama Rao Vs Additional Collector of Customs, Calcutta and Another
Madras High Court · (1983) 14 ELT 2267
Customs Act, 1962 — Section 110(2), 124, 153
High Courts04 Mar 1983
T. Selvarajan Vs S. Muralidaran
Madras High Court · (1983) 96 LW 666 : (1983) 2 MLJ 545
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6B