High Courts14 Feb 1983
Massey Ferguson Perkins Ltd. Vs Commissioner of Income Tax
Madras High Court · (1987) 165 ITR 612
Income Tax Act, 1922 — Section 4(1), 42, 42(1)Income Tax Act, 1961 — Section 9
COURT ARCHIVE
Madras High Court judgments, 1983
597 judgments · page 26 of 30
High Courts14 Feb 1983
Venkatachalam Vs Sundarambal Ammal and Another
Madras High Court · (1983) ACJ 513 : AIR 1983 Mad 197 : (1987) 61 CompCas 339 : (1983) 96 LW 108 : (1983) 2 MLJ 361
Motor Vehicles Act, 1939 — Section 110B, 84
High Courts14 Feb 1983
Jayalakshmi Vs Vijayalakshmi
Madras High Court · AIR 1985 Mad 192 : (1984) ILR (Mad) 83
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1), 25
High Courts09 Feb 1983
Swadeshi Cotton Mills Thozhilalar Shemalana Padukappu Union Vs National Textile Corporation Ltd. and Others
Madras High Court · (1984) 1 LLJ 140 : (1984) 97 LW 149
Industrial Disputes Act, 1947 — Section 12(3), 2, 4Payment of Bonus Act, 1965 — Section 32
High Courts09 Feb 1983
The Court Press Job Branch, Salem Vs The State of Tamil Nadu
Madras High Court · (1983) 54 STC 382
High Courts09 Feb 1983
A.S.P. Aiyer and Another Vs Reserve Bank of India and Another
Madras High Court · AIR 1983 Mad 330 : (1984) 56 CompCas 352
Constitution of India, 1950 — Article 19(1)Reserve Bank of India Act, 1934 — Section 45, 7
High Courts09 Feb 1983
A.S.P. Aiyar and Another Vs Reserve Bank of India, Calcutta and Another
Madras High Court · AIR 1983 Mad 330 : (1984) 56 CompCas 352
Constitution of India, 1950 — Article 19(1)Reserve Bank of India Act, 1934 — Section 45J, 45K, 45L, 58, 7Reserve Bank of India General Regulations, 1949 — Regulation 17(1)
High Courts09 Feb 1983
Bengal Behar Construction Co. (P.) Ltd. Vs The State of Tamil Nadu
Madras High Court · (1983) 54 STC 176
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 12(1), 12(2), 12(3)
High Courts09 Feb 1983
The State of Tamil Nadu Vs Rallis India Limited
Madras High Court · (1984) 57 STC 218
High Courts09 Feb 1983
M.N. Pavithran Vs Central Bank of India
Madras High Court · (1984) ILR (Mad) 165 : (1985) 1 LLJ 26
Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 6, 6(7), 7(3), 8
High Courts08 Feb 1983
The Special Officer, Madurai District Central Co-operative Bank Ltd., Madurai Vs The Appellate Authority under the Payment of Gratuity Act, Madurai and others
Madras High Court · (1983) 02 MAD CK 0034
Payment of Gratuity Act, 1972 — Section 7(7)
High Courts08 Feb 1983
Commissioner of Income Tax, Tamil Nadu-I Vs M. Uttama Reddy
Madras High Court · (1984) 148 ITR 580
Income Tax Act, 1961 — Section 4
High Courts08 Feb 1983
C.V. George and Company Vs Marshall Sons (Manufacturing) Ltd.
Madras High Court · (1983) 2 MLJ 525
Sales of Goods Act, 1930 — Section 59
High Courts07 Feb 1983
Rama Gounder Vs Renu
Madras High Court · (1985) ILR (Mad) 400
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, 115Evidence Act, 1872 — Section 121, 122, 123, 124, 125Negotiable Instruments Act, 1881 (NI) — Section 118A
High Courts07 Feb 1983
T. Manickavasagam Chettiar Vs Commissioner of Income Tax, Tamil Nadu
Madras High Court · (1983) 37 CTR 148 : (1983) 143 ITR 269
Income Tax Act, 1961 — Section 154, 67(2), 80TWealth Tax Act, 1957 — Section 35, 5(1)
High Courts07 Feb 1983
Commissioner of Income Tax, Tamil Nadu-I Vs K. Balakrishna Rao
Madras High Court · (1983) 37 CTR 337 : (1983) 143 ITR 651
Income Tax Act, 1961 — Section 160, 161, 164, 168
High Courts07 Feb 1983
Controller of Estate Duty Vs S.V.M. Mohamed Jalaluddin (Accountable Person of S.V.M. Mohamed Jamaluddin)
Madras High Court · (1985) 153 ITR 470
Estate Duty (Controlled Companies) Rules, 1953 — Rule 11(3), 11(9)Estate Duty Act, 1953 — Section 17, 17(2)
High Courts07 Feb 1983
Santhan Kamalanathan Vs Tamil Nadu Housing Board, Madras and Another
Madras High Court · AIR 1983 Mad 355
Constitution of India, 1950 — Article 245Tamil Nadu State Housing Board Act, 1961 — Section 161(1), 161(3), 63
High Courts04 Feb 1983
Commissioner of Income Tax, Tamil Nadu-I Vs S. Balasubramaniam
Madras High Court · (1984) 147 ITR 732
Income Tax Act, 1961 — Section 64(1), 64(2)
High Courts04 Feb 1983
B. Gopalakrishnan Vs The Management of Indian Potash Ltd. and Another
Madras High Court · (1984) 1 MLJ 218
Industrial Disputes Act, 1947 — Section 10(1)(d)