COURT ARCHIVE

Madras High Court judgments, 1982

549 judgments · page 4 of 28

High Courts26 Nov 1982Dismissed

K.M. Venkataraman Chettiar and Sons Vs N.G. Kutram Kasthuri Rangiah Chettiar Charity Estate Trichy and Others

Madras High Court · (1984) ILR (Mad) 289

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 29Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 6, 6(16), 6(17), 6(18), 6(19)

Read judgment

High Courts26 Nov 1982

A. Jabar Khan Vs Mohamed Kasim

Madras High Court · AIR 1983 Mad 309 : (1983) 96 LW 307 : (1983) 1 MLJ 399

Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Agriculturists Relief Act, 1938 — Section 19Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(4)

Read judgment

High Courts26 Nov 1982Allowed

N.A. Mohan Vs The State of Tamil Nadu and Others

Madras High Court · (1984) ILR (Mad) 358

Civil Services (Classification, Control and Appeal) Rules — Rule 17Constitution of India, 1950 — Article 226, 309Tamil Nadu Ministerial Service Rules — Rule 40

Read judgment

High Courts25 Nov 1982

P. Udaya Shankar by power of attorney agent, B. Perumal Vs Andhra Bank and others

Madras High Court · (1982) 11 MAD CK 0062

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Merchant Shipping Act, 1958 — Section 139, 145, 146, 146(b), 148

Read judgment

High Courts25 Nov 1982

Commissioner of Income Tax, Tamil Nadu-IV Vs Shri Billeshwara Charitable Trust

Madras High Court · (1983) 35 CTR 136 : (1984) 145 ITR 29

Income Tax Act, 1961 — Section 10, 11, 11(1), 11(2), 12

Read judgment

High Courts25 Nov 1982Dismissed

State Vs K. Ramaswamy

Madras High Court · (1983) LW(Cri) 104

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(1), 7(1)

Read judgment

High Courts25 Nov 1982

Muthu Pukhraj Ratanjee Vs Ganesh Mull Adaji

Madras High Court · (1982) 11 MAD CK 0008

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 95Limitation Act, 1963 — Section 5

Read judgment

High Courts24 Nov 1982

Thirusulam Anna Harijan Blue Metal Workers Industrial Co-operative Society and Another Vs K. Venkataraman and Others

Madras High Court · (1984) ILR (Mad) 291 : (1983) 2 MLJ 484

Tamil Nadu Co-operative Societies Act, 1961 — Section 2(9)

Read judgment

High Courts23 Nov 1982

Singaramoorthi Vs The State by Inspector of Police Thanjavur

Madras High Court · (1983) LW(Cri) 8

Penal Code, 1860 (IPC) — Section 408, 409Probation of Offenders Act, 1958 — Section 12, 3, 4, 4(1)

Read judgment

High Courts23 Nov 1982

C.S. Pillai Vs Capt. M.A. Murugaraj

Madras High Court · (1983) 2 MLJ 310

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)

Read judgment

High Courts23 Nov 1982

Controller of Estate Duty, Madras Vs Estate of Late V. Guruviah Naidu

Madras High Court · (1984) 147 ITR 342

Estate Duty Act, 1953 — Section 36

Read judgment

High Courts23 Nov 1982Allowed

Sadayan and Others Vs Paramasivam and Others

Madras High Court · (1983) LW(Cri) 218

Criminal Procedure Code, 1973 (CrPC) — Section 107

Read judgment

High Courts22 Nov 1982

Lakshmi Ammal and Others Vs Sundaramurthi Chetti

Madras High Court · (1984) 97 LW 372 : (1984) 2 MLJ 47

Read judgment

High Courts22 Nov 1982

New India Assurance Co. Ltd. Vs P. Paul also known as Balan and Others

Madras High Court · (1983) 96 LW 557 : (1983) 2 MLJ 559

Motor Vehicles Act, 1939 — Section 96(2)

Read judgment

High Courts22 Nov 1982

Commissioner of Income Tax Vs Simpson and Co. Ltd.

Madras High Court · (1983) 13 TAXMAN 371

Income Tax Act, 1961 — Section 33(1)(b)(B)(i)

Read judgment

High Courts22 Nov 1982

Commissioner of Income Tax, Tamil Nadu-I Vs Simpson and Company Ltd.

Madras High Court · (1983) 34 CTR 150 : (1983) 141 ITR 35

Income Tax Act, 1961 — Section 33(1)B

Read judgment

High Courts22 Nov 1982

R. Palanivelu Gounder Vs The State of Tamil Nadu and Another

Madras High Court · (1983) 2 MLJ 200

Tamil Nadu Cinemas (Regulation) Act, 1955 — Section 11

Read judgment

High Courts22 Nov 1982

Commissioner of Income Tax, Tamil Nadu-III Vs Thirumalaiswamy Naidu and Sons.

Madras High Court · (1984) 147 ITR 657

Income Tax Act, 1961 — Section 41(1)

Read judgment

High Courts22 Nov 1982

S.P. Natarajan Vs The Registrar, Annamalai University

Madras High Court · (1983) 2 MLJ 156

Read judgment

High Courts20 Nov 1982

P. Chockalingam Vs Deputy Commercial Tax Officer, Nagercoil, (Rural), Kanyakumari District and anothers

Madras High Court · (1990) 68 CompCas 707

Central Sales Tax Act, 1956 — Section 18Tamil Nadu General Sales Tax Act, 1959 — Section 24(3)

Read judgment