High Courts07 Dec 1982
N. Viswanathan Vs Union of India and Others
Madras High Court · (1983) 2 LLJ 36
Industrial Disputes Act, 1947 — Section 22
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 3 of 28
High Courts07 Dec 1982
Government of India and Others Vs Ashok Leyland Ltd., Madras
Madras High Court · (1983) 14 ELT 2168
Central Excises and Salt Act, 1944 — Section 4, 4(1), 4(4)
High Courts07 Dec 1982
Commissioner of Income Tax, Madras Vs Thiru Arooran Sugras Ltd.
Madras High Court · (1983) 36 CTR 276 : (1983) 144 ITR 4 : (1983) 15 TAXMAN 216
Income Tax Rules, 1962 — Rule 7(2)
High Courts07 Dec 1982
Commissioner of Income Tax Vs O.M.S.S. Sankaralinga Nadar and Co.
Madras High Court · (1984) 147 ITR 332
Income Tax Act, 1961 — Section 37(2B), 40
High Courts06 Dec 1982
The State of Tamil Nadu Vs J.C. Electricals
Madras High Court · (1984) 57 STC 16
High Courts06 Dec 1982
Commissioner of Income Tax, Tamil Nadu-V Vs Sitalakshmi Mills Ltd.
Madras High Court · (1983) 35 CTR 100 : (1983) 141 ITR 415
Income Tax Act, 1961 — Section 145, 28, 30, 31, 32
High Courts06 Dec 1982Dismissed
M. Somasundaram Vs State by Inspector of Police, C.Cl.W.C.I.D., Coimbatore Urban
Madras High Court · (1983) LW(Cri) 101
Criminal Procedure Code, 1973 (CrPC) — Section 218, 219, 219(1), 220(1), 223Penal Code, 1860 (IPC) — Section 120B, 409, 477A
High Courts06 Dec 1982Dismissed
Subbu Gounder alias Chinnaswamy Vs S. Jayapandian, Editor, Printer and Publisher and B. Ameer
Madras High Court · (1983) LW(Cri) 99
Penal Code, 1860 (IPC) — Section 501
High Courts02 Dec 1982
S. Krishnamurthy Iyer Vs Ramaiah Konar
Madras High Court · (1982) 12 MAD CK 0053
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(2)(c)
High Courts02 Dec 1982Dismissed
Rajasekaran Vs Bhuvaneswari
Madras High Court · (1984) ILR (Mad) 78
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 3, Order 14 Rule 5, 11, 115
High Courts02 Dec 1982
A.M.M. Firm Vs Reserve Bank of India
Madras High Court · (1985) 58 CompCas 308 : (1985) 4 ECC 27
Foreign Exchange Regulation Act, 1973 — Section 14, 2, 4, 73, 8Income Tax Act, 1961 — Section 6(2), 6(3)
High Courts02 Dec 1982
Pappayee Ammal Vs Subbulakshmi Ammal and Another
Madras High Court · AIR 1983 Mad 344 : (1984) ILR (Mad) 176 : (1983) 96 LW 172 : (1983) 1 MLJ 232
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27, 107, 151
High Courts01 Dec 1982
P. Kanniappa Mudaliar Vs K. Selvaraj and 2 others
Madras High Court · (1982) 12 MAD CK 0048
High Courts01 Dec 1982
Commissioner of Income Tax Vs N. Rudrappan
Madras High Court · (1983) 37 CTR 347 : (1984) 147 ITR 355
Income Tax Act, 1961 — Section 41(1)
High Courts01 Dec 1982
Sree Ayyanar Spinning and Weaving Mills Ltd. Vs Union of India
Madras High Court · (1983) 3 ECR 199 : (1983) 14 ELT 2342
Customs Act, 1962 — Section 12, 25
High Courts01 Dec 1982
Al. Murugan Chettiar and Another Vs State of Tamil Nadu
Madras High Court · (1983) 53 STC 227
High Courts30 Nov 1982
J.M.B. Roche by Power of Attorney Agent, Nevis Michael Matched Vs The Secretary to Government of India, Ministry of Steel and Mines, Department of Mines and Others
Madras High Court · (1983) 96 LW 407 : (1983) 2 MLJ 180
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts30 Nov 1982
Daisy Boaz Vs Special Tahsildar (L.A.) and L.A.O. Industrial Estate, Madras
Madras High Court · AIR 1983 Mad 274 : (1983) 96 LW 134 : (1983) 1 MLJ 325
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1963 — Section 12(3)
High Courts29 Nov 1982
B.S. Somasundaram Vs The Thanjavur District Co-operative Supply Market Society Ltd. and Others
Madras High Court · (1983) 96 LW 562 : (1983) 2 MLJ 523
High Courts26 Nov 1982
D. Rukmani Ammal and Others Vs V.K. Izudden
Madras High Court · AIR 1983 Mad 303 : (1983) ILR (Mad) 288 : (1983) 96 LW 145 : (1983) 1 MLJ 189
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1), 25