High Courts16 Dec 1982
Ranganatha Mudaliar Vs M.S. Yakoof Khan
Madras High Court · (1983) 2 MLJ 191
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii)
COURT ARCHIVE
Madras High Court judgments, 1982
549 judgments · page 2 of 28
High Courts16 Dec 1982
Hyath Basha Vs Tajan Bi
Madras High Court · AIR 1983 Mad 328 : (1983) 96 LW 85 : (1983) 1 MLJ 277
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23(3)
High Courts16 Dec 1982Allowed
Vellaiyan Vs Periyannan and Others
Madras High Court · (1983) LW(Cri) 164
Penal Code, 1860 (IPC) — Section 147, 323
High Courts16 Dec 1982
Ramalinga Naicker Vs Chennakrishna Konar and Others
Madras High Court · AIR 1983 Mad 347 : (1983) 96 LW 62 : (1983) 1 MLJ 269
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 115
High Courts16 Dec 1982Dismissed
Lalkhan alias Gnanaprakasam and Others Vs Inspector of Police, Q Branch, Villppuram Town
Madras High Court · (1983) LW(Cri) 271
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 506(2)
High Courts16 Dec 1982Dismissed
T. Chinnathambi Vs Drivers and Conductors Bus Service Private Limited
Madras High Court · (1982) 12 MAD CK 0003
Companies Act, 1956 — Section 397, 398, 433(e), 433(f)
High Courts15 Dec 1982
Sri Rajan Kattalai attached to Sri Thyagarajaswami Temple Vs The Government of Tamil Nadu and Others
Madras High Court · (1983) 96 LW 455 : (1984) 1 MLJ 61
Tamil Nadu Co-operative Societies Act, 1961 — Section 89
High Courts15 Dec 1982
Commissioner of Income Tax, Madras Vs Prasad Process (Pvt.) Ltd.
Madras High Court · (1983) 141 ITR 9
Income Tax Act, 1961 — Section 37, 37(2B)
High Courts15 Dec 1982
Controller of Estate Duty Vs R. Brahadeeswaran
Madras High Court · (1987) 163 ITR 680
Income Tax Act, 1961 — Section 271(1)
High Courts15 Dec 1982
The State of Tamil Nadu Vs Ks. M.G. Meenambal and Co.
Madras High Court · (1984) ILR (Mad) 64 : (1984) 56 STC 82
Tamil Nadu General Sales Tax Act, 1959 — Section 55
High Courts14 Dec 1982
Sathiah Vs The Sub Inspector of Police Karaikudi South
Madras High Court · (1984) LW(Cri) 113
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304A
High Courts14 Dec 1982Dismissed
State of Public Prosecutor Vs Muthu Gounder
Madras High Court · (1983) LW(Cri) 148
Tamil Nadu Forest Act, 1882 — Section 36A, 36E
High Courts13 Dec 1982
The Management of Indian Steel Rolling Mills Limited Nagapattinam, Thanjavur Dt. Vs L. Balasundaram, The Presiding Officer, First Additional Labour Court, Madras
Madras High Court · (1984) 1 LLJ 287
High Courts10 Dec 1982
Jeevakhan and Others Vs Officer-in-charge of 'Q' Branch of Tamil Nadu Police
Madras High Court · (1983) CriLJ 1009
High Courts10 Dec 1982
Mrs. Bartley Vs State: (Inspector of Police G-5 Police Station, Madras)
Madras High Court · (1983) LW(Cri) 71
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)(b), 482
High Courts10 Dec 1982
Jeevakan and Others Vs Officer-in-charge, of 'Q' Branch of Tamil Nadu Police, Dharmapuri and Others
Madras High Court · (1983) CriLJ 1009
Constitution of India, 1950 — Article 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 50
High Courts09 Dec 1982
N. Govindaswami Vs R. Bakkim
Madras High Court · (1983) 96 LW 545 : (1983) 2 MLJ 207
Transfer of Property Act, 1882 — Section 83
High Courts09 Dec 1982
Kuppuswamy and Others Vs Deivathal
Madras High Court · (1984) 97 LW 54 : (1984) 1 MLJ 90
Hindu Marriage Act, 1955 — Section 11, 12, 5, 5(iii)
High Courts08 Dec 1982
K. Rangaswamy Vs The State of Tamil Nadu and Others
Madras High Court · (1983) ILR (Mad) 381 : (1983) 2 MLJ 149
Tamil Nadu Cinemas (Regulation) Rules, 1957 — Rule 47A(1)