COURT ARCHIVE

Madras High Court judgments, 1982

549 judgments · page 5 of 28

High Courts19 Nov 1982

A.N. Kannappan Vs Ammani Ammal

Madras High Court · (1982) 11 MAD CK 0048

High Courts19 Nov 1982

G. Ganapathy Vs R. Anbalagan and Others

Madras High Court · (1983) ILR (Mad) 266

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 10, Order 5 Rule 11, Order 5 Rule 12, Order 5 Rule 13, Order 5 Rule 14Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4), 6BBTamil Nadu Cultivating Tenants Protection Rules, 1955 — Rule 8

High Courts18 Nov 1982

Ashok Traders Vs State of Tamil Nadu

Madras High Court · (1984) 57 STC 133

High Courts18 Nov 1982

The State of Tamil Nadu Vs T. Abdul Wahid and Co.

Madras High Court · (1984) 57 STC 141

High Courts18 Nov 1982

The State of Tamil Nadu Vs Abdullah Malick and Company

Madras High Court · (1984) 57 STC 135

High Courts18 Nov 1982

Commissioner of Income Tax Vs P.S. Chelladurai

Madras High Court · (1984) 145 ITR 139

Income Tax Act, 1961 — Section 10(3)

High Courts18 Nov 1982

Bharatha Panicker Vs Krishnakumari and Another

Madras High Court · (1983) 2 MLJ 189

High Courts17 Nov 1982

Commissioner of Income Tax Vs Sri Rajagopal Transports

Madras High Court · (1983) 15 TAXMAN 339

Income Tax Act, 1961 — Section 10(2)(xii), 36(1)(ii), 36(1)(iii), 36(1)(iv), 37

High Courts17 Nov 1982

K. Kaliammal and Others Vs Athi V. Ramachandran and Others

Madras High Court · (1983) 96 LW 487 : (1983) 2 MLJ 252

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4(4), 4(5)(a)

High Courts17 Nov 1982

S.M.A. Siddique Vs Commissioner of Income Tax

Madras High Court · (1984) 17 TAXMAN 14

Income Tax Act, 1922 — Section 16(3), 9, 9(2)Income Tax Act, 1961 — Section 16(3)(a)(iii), 19, 20, 21, 22Wealth Tax Act, 1957 — Section 4, 4(1), 4(1)(a), 5(1)(iv)

High Courts17 Nov 1982

Kanpha Labs, Madras Vs Union of India and Others

Madras High Court · (1983) 13 ELT 947 : (1983) 2 MLJ 129

Central Excises and Salt Act, 1944 — Section 3, 4, 4(1), 4(2)

High Courts17 Nov 1982

S.M.A. Siddique Vs Commissioner of Income Tax, Madras

Madras High Court · (1984) ILR (Mad) 216 : (1984) 148 ITR 307

Income Tax Act, 1961 — Section 19, 22, 23, 24, 24(1)Wealth Tax Act, 1957 — Section 4, 4(1), 5(1)

High Courts17 Nov 1982

Commissioner of Income Tax, Tamil Nadu-IV Vs V.K. Balachandran

Madras High Court · (1984) 147 ITR 4 : (1985) 23 TAXMAN 29

Income Tax Act, 1961 — Section 10, 10(16)

High Courts17 Nov 1982

Commissioner of Income Tax Tamil Nadu-II Vs Sri Rajagopal Transports (Pvt.) Ltd.

Madras High Court · (1983) 36 CTR 5 : (1983) ILR (Mad) 226 : (1983) 144 ITR 573

Income Tax Act, 1961 — Section 254, 36(1), 37, 84

High Courts17 Nov 1982

M.A. Murugappan Vs Commissioner of Wealth Tax

Madras High Court · (1983) 142 ITR 107

Wealth Tax Act, 1957 — Rule 3

High Courts13 Nov 1982

K.N. Muthuswamy Vs The Commissioner, Panchayat Union Thookanaickenpalayam and Another

Madras High Court · (1982) 11 MAD CK 0056

Constitution of India, 1950 — Article 226, 226(3)

High Courts12 Nov 1982

Premier Electro Mechanical Fabricators Vs The State of Tamil Nadu

Madras High Court · (1985) 153 ITR 11 : (1984) 55 STC 371

Tamil Nadu General Sales Tax Act, 1959 — Section 2

High Courts12 Nov 1982

Commissioner of Income Tax, Tamil Nadu-IV Vs K.S. Vaidyanathan Commissioner of Wealth-tax, Tamil Nadu-III Vs T.G. Saraswathi Commissioner of Wealth-tax, Tamil Nadu-I Vs C.H. Satish, M. Ramesh, K.R. Purushotham, G. Vijaya Reddy and Krishnaji Devay Commissioner of Wealth-tax, Tamil Nadu-IV Vs K.S. Vaidyanathan Commissioner of Wealth-tax, Coimbatore Vs Anoor Santhi Vanavarayan Muthu Juleka Vs Commissioner of Wealth-tax Madras Nazeema Beevi Vs Commissioner of Wealth-tax, Madras

Madras High Court · (1985) ILR (Mad) 95

Income Tax Act, 1961 — Section 37Wealth Tax Act, 1957 — Section 2(1), 3, 4, 4(1), 45

High Courts11 Nov 1982

S. Gopalakrishna and Bros. Vs S. Nagamanickam

Madras High Court · (1983) 96 LW 551 : (1983) 2 MLJ 428

Madras City Tenants Protection Act, 1922 — Section 9

High Courts11 Nov 1982Dismissed

Chinnammal Vs R. Pazhanisami and Others

Madras High Court · (1983) LW(Cri) 284

Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 107, 169, 494