High Courts18 Oct 1979Dismissed
Chief Secretary, Government of Pondicherry and Another Vs Chockalingatn and Another
Madras High Court · (1981) ACJ 16
Motor Vehicles Act, 1988 — Section 110A
COURT ARCHIVE
Madras High Court judgments, 1979
587 judgments · page 7 of 30
High Courts18 Oct 1979
S. Ganapathi Subramaniam and Others Vs S. Ganapathy Sunaram Pillai and Others
Madras High Court · (1980) 1 MLJ 464
High Courts18 Oct 1979
G. Muthukrishnan Vs Administrative Manager, New Horizon Sugar Mills (P) Ltd. and Others
Madras High Court · (1980) ILR (Mad) 239 : (1980) 93 LW 109
Industrial Disputes Act, 1947 — Section 10, 11A
High Courts18 Oct 1979Dismissed
Arkay's National Engineering and Foundry Co. Vs The State of Tamil Nadu
Madras High Court · (1980) 46 STC 394
Central Sales Tax Act, 1956 — Section 14Tamil Nadu General Sales Tax Act, 1959 — Section 34, 4
High Courts18 Oct 1979
G. Muthukrishnan Vs The Administrative Manager, New Horizon Sugar Mills (P.) Ltd. and Others
Madras High Court · (1980) 2 MLJ 67
Industrial Disputes Act, 1947 — Section 11A
High Courts18 Oct 1979Allowed
M. Veluchamy Gounder and another Vs K. Mani
Madras High Court · (1979) 10 MAD CK 0007
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11(A)(2)Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts17 Oct 1979
Parthasarathy and Another Vs Kuppammal
Madras High Court · AIR 1980 Mad 246 : (1980) ILR (Mad) 371 : (1980) 93 LW 143 : (1980) 2 MLJ 83
Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 — Section 29
High Courts17 Oct 1979
S. Balachandran Vs A. Champalal Jain
Madras High Court · (1980) 93 LW 605 : (1980) 1 MLJ 116
Pondicherry Buildings (Lease and Rent Control) Act, 1969 — Section 7(2)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 6(c)
High Courts17 Oct 1979Allowed
K. Lakshmanaswami Chettiar and Sons Vs State of Tamil Nadu
Madras High Court · (1980) 46 STC 327
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16, 32, 34, 37
High Courts17 Oct 1979
Kwality Monuments Vs The Tahsildar and Others
Madras High Court · (1980) 1 MLJ 461
Constitution of India, 1950 — Article 226
High Courts16 Oct 1979
Commissioner of Income Tax Vs Kisenchand Chellaram (India) (P.) Ltd.
Madras High Court · (1981) 5 TAXMAN 58
Income Tax Act, 1961 — Section 156(1), 28, 29, 30, 30
High Courts16 Oct 1979
Commissioner of Income Tax Vs Kisenchand Chellaram (India) P. Ltd.
Madras High Court · (1980) 16 CTR 248 : (1981) 130 ITR 385
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts16 Oct 1979
Commissioner of Wealth-tax Vs T. Saraswathi Achi
Madras High Court · (1980) 125 ITR 186
Wealth Tax Act, 1957 — Section 4(1)
High Courts16 Oct 1979
M. Veluchamy Gounder and Another Vs K. Mani
Madras High Court · (1980) ILR (Mad) 468 : (1980) 93 LW 569 : (1980) 1 MLJ 512
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts15 Oct 1979
C. Shanmughavel Vs The Post Master, West Post Office
Madras High Court · (1980) 93 LW 301 : (1980) 1 MLJ 321
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 12, 12(1), 12(I), 14(1), 14(1)(a)
High Courts13 Oct 1979Allowed
M.V. Krishnamoorthy and Another Vs Smt. Anandalakshmi and Others
Madras High Court · (1980) 93 LW 475 : (1980) 2 MLJ 321
Life Insurance Corporation Provident Fund, s, 1956 — Rule 22(4)
High Courts12 Oct 1979
Commissioner of Gift-tax Vs T.S. Krishna (by legal representatives)
Madras High Court · (1984) 149 ITR 99
Gift Tax Act, 1958 — Section 18
High Courts12 Oct 1979
K. ANDALAMMAL Vs COMMISSIONER OF AGRICULTURAL Income Tax, MADRAS-5.
Madras High Court · (1981) 16 CTR 241 : (1981) 132 ITR 349
Constitution of India, 1950 — Article 226
High Courts12 Oct 1979
Durairaj Vs Shanmugham and Another
Madras High Court · (1980) 1 MLJ 291
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 23, Order 43 Rule 1, 96(3)
High Courts12 Oct 1979
K. Andalammal Vs Commissioner of Agricultural Income Tax
Madras High Court · (1981) 16 CTR 241 : (1981) 132 ITR 349
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2, 3, 3(1), 65