High Courts10 Oct 1979
R. Sivagnanam Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1980) ILR (Mad) 160 : (1980) 93 LW 82 : (1980) 1 MLJ 441
Industrial Disputes Act, 1947 — Section 33(c)(2)
COURT ARCHIVE
Madras High Court judgments, 1979
587 judgments · page 9 of 30
High Courts28 Sept 1979
N. Ramanujam Naidu Vs C. Panchanatha Mudaliar and Another
Madras High Court · (1980) 93 LW 136 : (1980) 1 MLJ 232
Limitation Act, 1963 — Section 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 18
High Courts28 Sept 1979Allowed
Sakthi Sugars Limited Vs Union of India (UOI) and Others
Madras High Court · (1980) CENCUS 505 : (1983) 12 ELT 484
Central Excise Rules, 1944 — Rule 10, 10A, 173J, 8, 8(1)Central Excises and Salt Act, 1944 — Section 3, 3(1), 35, 35A, 36Constitution of India, 1950 — Article 226, 229
High Courts28 Sept 1979
The Chief Controlling Revenue Authority, Madras Vs K.S. Dwarakanathan
Madras High Court · AIR 1980 Mad 171 : (1980) ILR (Mad) 301 : (1980) 93 LW 127
Stamp Act, 1899 — Article 23
High Courts27 Sept 1979
S. Rathinammal Vs Ayyavu
Madras High Court · (1980) 93 LW 236 : (1980) 1 MLJ 296
High Courts27 Sept 1979
V.T. Arunachalam Vs The Commissioner, H.R. and C.E., Administrative Department and Others
Madras High Court · (1980) 93 LW 309 : (1980) 1 MLJ 405
Madras Hindu Religious Endowments Act, 1926 — Section 73Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 93
High Courts27 Sept 1979
Periathambi Goundan Vs The District Revenue Officer, Coimbatore and Others
Madras High Court · AIR 1980 Mad 180 : (1980) ILR (Mad) 255 : (1980) 93 LW 169
Civil Procedure Code, 1908 (CPC) — Section 9Tamil Nadu Agricultural Lands Record of Tenancy Rights Act, 1969 — Section 16, 3(2)
High Courts26 Sept 1979Allowed
Sree Meenakshi Mills Ltd., Madurai Vs The Special Tribunal for Urban Land Tax Appeals, Madurai and another
Madras High Court · (1979) 09 MAD CK 0026
Constitution of India, 1950 — Article 226Tamil Nadu Urban Land Tax Act, 1966 — Section 2(13), 2(5), 27
High Courts26 Sept 1979
Soundarammal Vs Sundara Mahalinga, Nadar
Madras High Court · AIR 1980 Mad 294 : (1980) ILR (Mad) 70 : (1980) 93 LW 186 : (1980) 2 MLJ 121
Hindu Marriage Act, 1955 — Section 13(I), 2.1(1)
High Courts25 Sept 1979
Athiappa Asari Vs Chinna Goundar and Others
Madras High Court · (1980) 93 LW 542 : (1980) 2 MLJ 149
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57(1)
High Courts24 Sept 1979
Sri Ramaswami Mudaliar Kudumba Dharma Trust and Ramaswami Mudaliar Samaya Improvement Trust (by Trustee S. Chidambaranatha Mudaliar) and Sri Ramaswami Mudaliar Samaya Improvement Trust (by Trustee R. Sambandamurthi Mudaliar) Vs Agricultural Income Tax Officer and Others
Madras High Court · (1983) 139 ITR 990
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 16(2), 35
High Courts20 Sept 1979
Lakshmi Opticals by Proprietor, E.N. Mohanasundaram Vs N. Ramakrishnan
Madras High Court · (1979) 92 LW 594 : (1980) 1 MLJ 106
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)
High Courts18 Sept 1979
Amrutanjan Limited Vs Amarchand Sobachand
Madras High Court · (1979) 09 MAD CK 0007
High Courts14 Sept 1979
Food Corporation of India Vs Premier Roller Flour Mills Ltd. by the Managing Partner of its Managing Agents Dhanalakshmi and Company, G. Rajagopalan
Madras High Court · (1980) 93 LW 596 : (1980) 1 MLJ 209
High Courts13 Sept 1979
Nagalinga Nadar Vs K. Mehrunisa Begum and Another
Madras High Court · (1980) 93 LW 457 : (1980) 2 MLJ 534
Registration Act, 1908 — Section 57Transfer of Property Act, 1882 — Section 48
High Courts12 Sept 1979
Varalakshmi Sundar and Others Vs Meeran and Another Krishnammal and Others Vs Janardhanan and Another
Madras High Court · (1980) 93 LW 540 : (1980) 2 MLJ 106
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts10 Sept 1979
L. Narayanaswami Vs T. Kanagarathinam
Madras High Court · (1980) 93 LW 361 : (1980) 1 MLJ 238
Transfer of Property Act, 1882 — Section 136
High Courts10 Sept 1979
Rajammal Vs Lakshmi and Another
Madras High Court · (1980) 93 LW 288 : (1980) 1 MLJ 450
Hindu Succession Act, 1956 — Section 14(1)
High Courts07 Sept 1979
Venkatalakshmi Ammal and Another Vs Narayani Ammal and Another
Madras High Court · (1980) 93 LW 554 : (1980) 2 MLJ 566
Transfer of Property Act, 1882 — Section 106, 107
High Courts06 Sept 1979Allowed
S.N. Chinna Kandar and Others Vs The Commissioner, H.R. and C.E. and Others
Madras High Court · (1980) ILR (Mad) 213
Civil Procedure Code, 1908 (CPC) — Section 80Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108, 110, 63, 64, 66