High Courts20 Aug 1979Dismissed
Annamalai Chettiar Vs Egappa Chettiar
Madras High Court · (1979) 08 MAD CK 0006
Arbitration Act, 1940 — Section 14, 32Registration Act, 1908 — Section 17(1)(b)
COURT ARCHIVE
Madras High Court judgments, 1979
587 judgments · page 11 of 30
High Courts20 Aug 1979
In Re: P. Jeyaveerapandian
Madras High Court · (1980) LW(Cri) 78
Prevention of Food Adulteration Act, 1954 — Section 19(2)
High Courts17 Aug 1979
Mangalanayagi Ammal and Vedham Iyer Vs The Authorised Officer, Land Reforms and Another
Madras High Court · (1980) 2 MLJ 429
Constitution of India, 1950 — Article 226Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 3(28)
High Courts17 Aug 1979
Pattammal and Others Vs Yasotha Ammal and Others
Madras High Court · (1980) 93 LW 574 : (1980) 1 MLJ 447
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts16 Aug 1979
Durai alias Karunanidhi Vs D. Devarajalu Naidu and Others
Madras High Court · (1980) 1 MLJ 507
High Courts16 Aug 1979
T.V. Balakrishnan Vs T.S. Venkatachalam
Madras High Court · AIR 1980 Mad 99 : (1979) 92 LW 749 : (1980) 1 MLJ 175
Contract Act, 1872 — Section 28
High Courts14 Aug 1979
V.A. Ramraj and Another and C.V. Ramaswamy Vs The Collector of Central Excise and Others
Madras High Court · (1981) 1 MLJ 338
Central Excises and Salt Act, 1944 — Section 13, 3Customs Act, 1962 — Section 110
High Courts14 Aug 1979
K. Narayanaswamy Vs Sundari
Madras High Court · (1980) 93 LW 139 : (1980) 1 MLJ 278
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 Aug 1979
R. Soundarapandian and Others Vs Special Secretary to Government of Tamil Nadu, Industries Department
Madras High Court · (1980) 1 MLJ 302
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(2), 3(a), 3(e), 3(i)
High Courts14 Aug 1979Dismissed
N. Ramaswami Reddiar Vs S.N. Periamuthu Nadar
Madras High Court · (1980) ILR (Mad) 109
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)
High Courts14 Aug 1979
Sri Vallaba Ganesar Devasthanam and Others Vs A. Anandavadivelu Mudaliar and Others
Madras High Court · (1980) 1 MLJ 140
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 108
High Courts14 Aug 1979
Senga Pillai and Others Vs Varadarajan and Others
Madras High Court · (1980) 1 MLJ 424
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972 — Section 2
High Courts13 Aug 1979
Kuppayammal and Others Vs Parvathammal and Others
Madras High Court · (1980) 1 MLJ 263
Civil Procedure Code, 1908 (CPC) — Section 66(1)
High Courts13 Aug 1979Allowed
A. Abdul Gaffor Vs The Deputy Commercial Tax Officer
Madras High Court · (1980) 46 STC 324
Constitution of India, 1950 — Article 226
High Courts10 Aug 1979
Controller of Estate Duty Vs Estate of Late Shree E.M. Gopalakrishna Kone
Madras High Court · (1980) 16 CTR 297 : (1981) 129 ITR 738
Constitution of India, 1950 — Article 134AEstate Duty Act, 1953 — Section 10, 12, 46(1), 65
High Courts10 Aug 1979
Seethai Mills Ltd. Vs N. Perumalswamy and Another
Madras High Court · (1980) 93 LW 83 : (1980) 1 MLJ 444
Companies Act, 1956 — Section 434(1)
High Courts10 Aug 1979Dismissed
Seethai Mills Ltd. Vs N. Perumalsamy and Another
Madras High Court · (1980) ILR (Mad) 143 : (1980) 1 MLJ 443
Companies Act, 1956 — Section 434(1)
High Courts10 Aug 1979
Commissioner of Income Tax Vs M. Balasubramaniam
Madras High Court · (1981) 132 ITR 529
Income Tax Act, 1961 — Section 256(1)Wealth Tax Act, 1957 — Section 27(1)
High Courts09 Aug 1979Dismissed
The State of Tamil Nadu Vs Indodan Milk Products
Madras High Court · (1980) 45 STC 498
Tamil Nadu General Sales Tax Act, 1959 — Section 38