COURT ARCHIVE

Madras High Court judgments, 1979

587 judgments · page 8 of 30

High Courts12 Oct 1979

R.V.R. Nallasivam Vs Commissioner of Agricultural Income Tax

Madras High Court · (1980) 16 CTR 243 : (1980) ILR (Mad) 39 : (1982) 133 ITR 184

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 2(1)Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2, 65, 65A(3)

High Courts12 Oct 1979

L.Ar. Arunachalam Pillai and Sons Vs State of Tamil Nadu

Madras High Court · (1980) ILR (Mad) 400 : (1979) 92 LW 745 : (1980) 45 STC 109

Tamil Nadu General Sales Tax Act, 1959 — Section 31, 32, 33, 34

High Courts11 Oct 1979

Palaniammal Vs Pallipalayam Jamia Masjid Muthavalli S.M. Dawood, Pallipalayam, Tiruchengode Tk. and Another

Madras High Court · (1981) 94 LW 185 : (1981) 1 MLJ 147

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, 151

High Courts11 Oct 1979

Ananthakrishnan and Company Vs The Board of Trustees of the Port of Madras and Another

Madras High Court · (1980) 1 MLJ 251

Madras Port Trust Act, 1905 — Section 56, 62

High Courts11 Oct 1979

P.M. Shams Unnissa Begum Vs C.K. Nanjiah

Madras High Court · (1980) 2 MLJ 9

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4

High Courts11 Oct 1979

Mrs. Helen Jayaraj Vs Sub-Registrar of Mylapore and Others

Madras High Court · (1983) 139 ITR 942

Income Tax Act, 1961 — Section 230A, 230A(1), 230A(2)

High Courts11 Oct 1979

Commissioner of Income Tax Vs Surya Prabha Mills (P.) Ltd.

Madras High Court · (1980) 123 ITR 654

Income Tax Act, 1961 — Section 256(1)

High Courts11 Oct 1979

Commissioner of Income Tax Vs Royal Textiles

Madras High Court · (1980) 14 CTR 291 : (1979) 120 ITR 506

Income Tax Act, 1961 — Section 139, 139(1), 141, 263

High Courts11 Oct 1979

English Electric Company of India Ltd. Vs Commissioner of Income Tax

Madras High Court · (1981) 132 ITR 251

Companies (Profits) Surtax Act, 1964 — Section 13(1)

High Courts11 Oct 1979Allowed

K.R. Ramaswamy and Others Vs P.R. Kannappan and Others

Madras High Court · (1980) ILR (Mad) 216 : (1980) ILR (Mad) 198

Land Acquisition Act, 1894 — Section 30Madras Local Boards Act, 1920 — Section 60Tamil Nadu District Municipalities Act, 1920 — Section 178, 179, 180A, 45, 46

High Courts11 Oct 1979

Somaram Vs Jewantharaj Lunia and Another

Madras High Court · (1980) LW(Cri) 48

Criminal Procedure Code, 1973 (CrPC) — Section 397, 476Penal Code, 1860 (IPC) — Section 114

High Courts10 Oct 1979Dismissed

S. Ramaswami alias CHO and Another Vs Sri. Charan Singh and Another

Madras High Court · (1984) ILR (Mad) 103

Constitution of India, 1950 — Article 1, 123, 124, 124(1), 132Parliament Act, 1911 — Section 7Representation of the People Act, 1950 — Section 14, 19, 21, 21(1)

High Courts10 Oct 1979

Commissioner of Wealth Tax Vs B. Viswanathiah

Madras High Court · (1981) 5 TAXMAN 101

Income Tax Act, 1961 — Section 271Wealth Tax Act, 1957 — Section 17(1)(a), 18(1)(a), 27(3)

High Courts10 Oct 1979

Controller of Estate Duty Vs S.M. Kamaluddin Fakri

Madras High Court · (1980) 4 TAXMAN 465

Estate Duty Act, 1953 — Section 22, 40, 5, 58(4), 6

High Courts10 Oct 1979

Pattayi Padayachi (died) and Others Vs Subbaraya Padayachi and Others

Madras High Court · (1980) 93 LW 369 : (1980) 2 MLJ 296

Hindu Minority and Guardianship Act, 1956 — Section 11Limitation Act, 1963 — Article 60

High Courts10 Oct 1979

A.K. Loganathan Vs R. Beema Rao

Madras High Court · (1980) 93 LW 95 : (1980) 1 MLJ 281

Civil Procedure Code, 1908 (CPC) — Section 9Industrial Disputes Act, 1947 — Section 17(1), 17(2), 33(c)(2)Tamil Nadu Shops and Establishments Act, 1947 — Section 41

High Courts10 Oct 1979

Commissioner of Gift-tax Vs Late K.A. Sheik Dawood (by Lr.)

Madras High Court · (1983) 139 ITR 261

Gift Tax Act, 1958 — Section 26(1), 3, 6

High Courts10 Oct 1979

Commissioner of Income Tax Vs Jankut Mustafa Bilgen

Madras High Court · (1986) 157 ITR 728

Gift Tax Act, 1958 — Section 4, 4(1)Income Tax Act, 1961 — Section 45, 47, 52(2)

High Courts10 Oct 1979

Controller of Estate Duty Vs S.M. Kamaluddin Fakri and Others

Madras High Court · (1980) 124 ITR 98

Estate Duty Act, 1953 — Section 22, 40, 5, 58, 6

High Courts10 Oct 1979

Commissioner of Wealth-tax Vs B. Viswanathiah

Madras High Court · (1981) 131 ITR 706

Wealth Tax Act, 1957 — Section 18(1)