High Courts31 Oct 1979Dismissed
The State of Tamil Nadu Vs McDowell and Company Ltd.
Madras High Court · (1980) 46 STC 85
COURT ARCHIVE
Madras High Court judgments, 1979
587 judgments · page 6 of 30
High Courts31 Oct 1979Dismissed
Sujani Textiles Private Ltd. and Another Vs Assistant Registrar of Companies
Madras High Court · (1979) 10 MAD CK 0023
Companies (Acceptance of Deposits) Rules, 1975 — Rule 3(2)Companies Act, 1956 — Section 58A, 58A(4), 58A(5)Criminal Procedure Code, 1973 (CrPC) — Section 468
High Courts31 Oct 1979
Jaya Hills Produce Vs The State of Tamil Nadu
Madras High Court · (1980) 45 STC 384
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16
High Courts30 Oct 1979
Engineering Construction Corporation Ltd. Vs Additional Labour Court and Others
Madras High Court · (1980) 2 LLJ 16
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F, 4
High Courts30 Oct 1979
Commissioner of Income Tax Vs Smt. Lakshmi Narayan
Madras High Court · (1980) 18 CTR 30 : (1981) 132 ITR 355
Income Tax Act, 1961 — Section 256, 64
High Courts30 Oct 1979
Commissioner of Income Tax (Central) Vs Express Newspapers Ltd.
Madras High Court · (1980) 15 CTR 383 : (1980) 124 ITR 117
Income Tax Act, 1961 — Section 2(24), 24, 24(1), 36, 36(1)
High Courts26 Oct 1979
Palaniammal Vs Rangaswami
Madras High Court · (1980) 93 LW 315 : (1980) 1 MLJ 339
Madras City Tenants Protection Act, 1922 — Section 9(i)(ii)
High Courts26 Oct 1979
T.P. Venkatachary Vs M.N. Parthasarathy
Madras High Court · (1980) 93 LW 425 : (1980) 2 MLJ 243
Limitation Act, 1963 — Section 5
High Courts26 Oct 1979
S.U.S. Davey and Sons Vs Liberty Dry Cleaners
Madras High Court · (1980) 1 MLJ 284
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c)
High Courts24 Oct 1979Allowed
Madurai Kaithari Javuli Urpathiyalargal Sangam Ltd. and Another Vs State of Tamil Nadu
Madras High Court · (1980) 45 STC 473
High Courts24 Oct 1979
Dr. Cherian Vs P. Ramasami Naidu and Others
Madras High Court · (1980) 93 LW 558 : (1980) 2 MLJ 170
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47
High Courts24 Oct 1979
Vasavambal Vs Chenniappa Gounder
Madras High Court · (1980) 93 LW 578 : (1980) 1 MLJ 207
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 10(2)(1), 10(3)(a)(i), 8
High Courts23 Oct 1979
Commissioner of Income Tax Vs A.K. Subbaraya Chetty and Sons
Madras High Court · (1980) 16 CTR 252 : (1980) 123 ITR 592
Income Tax Act, 1961 — Section 40A, 40A(2)
High Courts23 Oct 1979
Commissioner of Income Tax Vs P.K. Kaimal
Madras High Court · (1980) 123 ITR 755
Income Tax Act, 1961 — Section 36(1), 41(1), 41(4)
High Courts23 Oct 1979
Sathyamangalam Co-operative Urban Bank, Limited Vs The Deputy Registrar of Co-operative Society and Another
Madras High Court · (1980) 2 MLJ 17
Companies Act, 1913 — Section 235Penal Code, 1860 (IPC) — Section 477APrevention of Cruelty to Children Act, 1894 — Section 1
High Courts23 Oct 1979Dismissed
The Authorised Officer, Land Ceiling, Pondicherry Vs Venkatasubba Reddiar and Others
Madras High Court · (1979) 10 MAD CK 0042
High Courts23 Oct 1979
Mookammal Vs Chitravadivammal and Another
Madras High Court · AIR 1980 Mad 243 : (1980) ILR (Mad) 452 : (1980) 93 LW 98
Hindu Succession Act, 1956 — Section 23
High Courts22 Oct 1979
Commissioner of Income Tax Vs Narasimha Mills (P.) Ltd.
Madras High Court · (1981) 129 ITR 589
Income Tax Act, 1961 — Section 33, 34
High Courts22 Oct 1979
Commissioner of Income Tax Vs T. Saraswathi Achi
Madras High Court · (1982) 133 ITR 315
Income Tax Act, 1961 — Section 64