High Courts13 Nov 1979
Commissioner of Income Tax Vs S. RM. CT. M. Thiruppani Trust
Madras High Court · (1980) 16 CTR 254 : (1982) 134 ITR 555
Income Tax Act, 1961 — Section 11, 11(1), 11(2)
COURT ARCHIVE
Madras High Court judgments, 1979
587 judgments · page 5 of 30
High Courts13 Nov 1979Allowed
Commissioner of Income Tax Vs S. Rm. Ct. M. Thiruppani Trust
Madras High Court · (1980) 4 TAXMAN 304
Income Tax Act, 1961 — Section 11, 11(1), 11(1)(a), 11(2), 60Public Debt Act, 1944 — Section 2
High Courts13 Nov 1979
A. Vairavan Servai Vs Commissioner of Agricultural Income Tax
Madras High Court · (1980) ILR (Mad) 1 : (1980) 124 ITR 557 : (1980) 93 LW 87
Hindu Marriage Act, 1955 — Section 16Marriage Laws (Amendment) Act, 1976 — Section 11Tamil Nadu Agricultural Income Tax Act, 1955 — Section 9(2)
High Courts13 Nov 1979
Commissioner of Income Tax Vs Simpson and Company
Madras High Court · (1979) 11 MAD CK 0028
Income Tax Act, 1961 — Section 84
High Courts13 Nov 1979
N. Chenniappan and Others Vs The Government of Tamil Nadu and Another
Madras High Court · (1980) 2 MLJ 224
Land Acquisition Act, 1894 — Section 5A
High Courts13 Nov 1979Dismissed
P.M. Perianna Pillai Vs The Commissioner, Board of Revenue (C.T.)
Madras High Court · (1980) 46 STC 94
Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16
High Courts12 Nov 1979Allowed
The State of Tamil Nadu Vs K.O. Mohamed Sulaiman and Co.
Madras High Court · (1980) ILR (Mad) 185 : (1980) 46 STC 151
Constitution of India, 1950 — Article 226Tamil Nadu General Sales Tax Act, 1959 — Section 16
High Courts09 Nov 1979
The State of Tamil Nadu Vs K.N. Dhanasekaran
Madras High Court · (1980) ILR (Mad) 380 : (1980) 93 LW 207 : (1980) 1 MLJ 395
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4
High Courts08 Nov 1979
Sampoornammal Vs Rajendran and Another
Madras High Court · AIR 1980 Mad 239 : (1980) ILR (Mad) 457 : (1980) 93 LW 120 : (1980) 2 MLJ 35
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts08 Nov 1979
Maya Jothi Vs Ranganayaki Ammal
Madras High Court · (1980) 93 LW 566 : (1980) 2 MLJ 336
High Courts07 Nov 1979Dismissed
Deputy Commissioner of Commercial Taxes Vs B.R. Kuppuswami Chetty
Madras High Court · (1980) 45 STC 308
Central Sales Tax Act, 1956 — Section 14, 4
High Courts07 Nov 1979
The State of Tamil Nadu Vs Mundran Kala Mandir
Madras High Court · (1980) 46 STC 365
High Courts07 Nov 1979Allowed
Silver Chem Industries Vs The State of Tamil Nadu
Madras High Court · (1980) 45 STC 315
Tamil Nadu General Sales Tax Act, 1959 — Item 4 Schedule 3
High Courts06 Nov 1979
M. Ramalingam Vs Kothandaraman
Madras High Court · (1980) 2 MLJ 283
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(c), 10(3)(c)(iii), 2(6)(a)
High Courts06 Nov 1979
N. Arjuna Chetty Vs S. Mallappan and Another
Madras High Court · (1980) 93 LW 454 : (1980) 1 MLJ 248
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1
High Courts05 Nov 1979
Mohamed Habibullah Vs Rahimath Beevi
Madras High Court · (1980) 93 LW 532 : (1980) 1 MLJ 436
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts05 Nov 1979
Commissioner of Income Tax Vs Madras Industrial Investment Corporation Ltd.
Madras High Court · (1980) 16 CTR 175 : (1980) 124 ITR 454
Income Tax Act, 1922 — Section 10(2), 33(4)Income Tax Act, 1961 — Section 253, 256(1), 31, 66(1), 66(2)
High Courts02 Nov 1979
A.S.K. Rama Iyer Vs T. Kannan
Madras High Court · (1980) LW(Cri) 31
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts02 Nov 1979
Mangalam Ammal and Others Vs Swadeshi Cotton Mills Co., Ltd. and Another
Madras High Court · (1981) 94 LW 39 : (1980) 2 MLJ 246
Industries (Development and Regulation) Act, 1951 — Section 18A, 18B, 18B(1), 3
High Courts31 Oct 1979
Kasi Padayachi Vs Muthukumaraswami Naidu
Madras High Court · (1980) 93 LW 91 : (1980) 1 MLJ 259
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95