High Courts13 Mar 1979
Commissioner of Income Tax Vs S.S. Shanmughanatha Nadar and Another
Madras High Court · (1979) 120 ITR 80
Income Tax Act, 1961 — Section 269F, 269F(6), 269H
COURT ARCHIVE
Madras High Court judgments, 1979
587 judgments · page 22 of 30
High Courts13 Mar 1979
D. Nataraja Achari Vs Balambal Ammal
Madras High Court · (1979) 92 LW 489 : (1979) 2 MLJ 234
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts13 Mar 1979Allowed
K. Hilal Vs Appellate Controller of Estate Duty
Madras High Court · (1979) 120 ITR 61
Estate Duty Act, 1953 — Section 12, 60, 60(1)(c), 9
High Courts09 Mar 1979Dismissed
The Vanguard Investments Limited Vs The Indian Mutual General Insurance Society Limited
Madras High Court · (1972) ILR (Mad) 327
High Courts09 Mar 1979
Commissioner of Income Tax Vs T.S. Rajam
Madras High Court · (1980) 125 ITR 207
Income Tax Act, 1961 — Section 2(22), 41(2)
High Courts09 Mar 1979
Coimbatore Municipality Vs C.G. Subbiah
Madras High Court · AIR 1980 Mad 130 : (1980) ILR (Mad) 153 : (1979) 92 LW 696
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu District Municipalities Act, 1920 — Section 25D, 260
High Courts09 Mar 1979Allowed
P. Ramesh Rao Vs K.V. Srinivasa Rao
Madras High Court · (1980) ILR (Mad) 313
High Courts09 Mar 1979
Perumal Reddy and Others Vs State by Sub-Inspector of Police, CCIW, C.I.D., Vellore
Madras High Court · (1980) LW(Cri) 51
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 409, 467, 471A
High Courts08 Mar 1979
A. Amirtharaj Vs Dr. (Mrs.) K. Inayath Ali
Madras High Court · (1979) 92 LW 516 : (1979) 2 MLJ 324
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(3)(a)(i), 19
High Courts08 Mar 1979Dismissed
A. Veeriya Vandiyar Memorial, Sri Pushpam College and Others Vs The Union of India (UOI) and Others
Madras High Court · (1980) ILR (Mad) 1
Constitution of India, 1950 — Article 13, 13(2), 14, 19, 200Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 18, 73
High Courts07 Mar 1979
Controller of Estate Duty Vs Estate of Late S.B. Rajarathnam Chettiar
Madras High Court · (1983) 142 ITR 260
Constitution of India, 1950 — Article 14Estate Duty Act, 1953 — Section 33(1), 34(1), 39(3)
High Courts07 Mar 1979
O.P. Ramaswami Gounder and Others Vs Sub-Inspector of Police, Anamalai
Madras High Court · (1980) LW(Cri) 40
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112
High Courts07 Mar 1979
Madras Machine Tools Mfres. Vs Spl. Dy. Commissioner of Labour and Another
Madras High Court · (1979) 2 LLJ 331
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10A, 12, 17A, 2
High Courts06 Mar 1979
M. Kali Mudaliar, Prop. M.K.M. Bus Service Vs The State of Tamil Nadu and Others
Madras High Court · (1979) 2 MLJ 259
Motor Vehicles Act, 1988 — Section 68HH
High Courts06 Mar 1979
Commissioner of Income Tax Vs Salem Bank Ltd.
Madras High Court · (1979) 120 ITR 224
Income Tax Act, 1961 — Section 36(1), 37, 37(1)
High Courts06 Mar 1979Allowed
The State of Tamil Nadu Vs India Metal Industries
Madras High Court · (1980) 46 STC 304
Central Sales Tax Act, 1956 — Section 14, 15Constitution of India, 1950 — Article 286Tamil Nadu General Sales Tax Act, 1959 — Section 21, 22, 38, 4, 45
High Courts06 Mar 1979
Chinnathambi Gounder Vs Royal Gounder
Madras High Court · AIR 1979 Mad 285 : (1980) ILR (Mad) 490 : (1979) 92 LW 400
Transfer of Property Act, 1882 — Section 119
High Courts05 Mar 1979
The Management of Addison and Co. Vs The Presiding Officer, labour Court and Others
Madras High Court · (1979) 1 LLJ 465
Industrial Disputes Act, 1947 — Section 10
High Courts05 Mar 1979Allowed
Mohammad Hussain Vs Assistant Collector of Central Excise, Customs Division
Madras High Court · (1979) CENCUS 511
Customs Act, 1962 — Section 135(b)(ii)
High Courts05 Mar 1979Allowed
N. Lakshmi Ammal and Another Vs P. Manicka Naidu and Another
Madras High Court · (1980) ILR (Mad) 382
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)Transfer of Property Act, 1882 — Section 116