High Courts29 Mar 1979
D. Rajapathi Vs The University of Madurai and Others
Madras High Court · (1979) 2 MLJ 246
Motor Vehicles Act, 1988 — Section 95
COURT ARCHIVE
Madras High Court judgments, 1979
587 judgments · page 21 of 30
High Courts29 Mar 1979
K.N. Meera Mohideen and Others Vs A.E. Subramonia Ayyar and Others
Madras High Court · (1980) ILR (Mad) 479 : (1979) 92 LW 563
Industrial Disputes Act, 1947 — Section 33C
High Courts29 Mar 1979Allowed
Controller of Estate Duty Vs Dr. Ida Bella Soscuddar
Madras High Court · (1980) 3 TAXMAN 460
Constitution of India, 1950 — Article 173Estate Duty Act, 1953 — Section 11, 13, 14, 15, 21Succession Act, 1925 — Section 10, 11, 12, 13, 14
High Courts29 Mar 1979
Controller of Estate Duty Vs Dr. Ida Bella Scuddar
Madras High Court · (1980) 14 CTR 295 : (1980) 123 ITR 104
Estate Duty Act, 1953 — Section 21
High Courts29 Mar 1979
K.N. Meera Mohideen and Others Vs A.K. Subramania Ayyar and Another
Madras High Court · (1980) 1 MLJ 114
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts23 Mar 1979
Boopathy Vs Dharmalingam alias Perumal and Others
Madras High Court · (1979) 2 MLJ 401
Civil Procedure Code, 1908 (CPC) — Section 16, 17
High Courts20 Mar 1979
A. Krishnaswamy Vs Tamil Nadu Electricity Board
Madras High Court · (1980) 93 LW 845
Constitution of India, 1950 — Article 226
High Courts18 Mar 1979
COMMISSIONER OF GIFT-TAX, TAMIL NADU Vs ALI HUSSAIN M. JEEVAJI AND ANOTHER.
Madras High Court · (1980) 123 ITR 420
High Courts15 Mar 1979
Ramalingam Vs Manicka Gounder and Others
Madras High Court · (1981) 94 LW 36 : (1980) 2 MLJ 350
Hindu Succession Act, 1956 — Section 6
High Courts15 Mar 1979
Annavi Moopan Vs Silambayee Ammal
Madras High Court · (1980) 1 MLJ 382
Transfer of Property Act, 1882 — Section 111
High Courts14 Mar 1979
In re: Gaitonde
Madras High Court · (1982) LW(Cri) 23
Tamil Nadu Shops and Establishments Act, 1947 — Section 2(16)
High Courts14 Mar 1979
R. Rathnam Vs R. Kulandaivelu
Madras High Court · (1980) 1 MLJ 12
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts13 Mar 1979
K. Jainulaludden and Others Vs K.P. Jainulaludden and Others
Madras High Court · (1981) 1 MLJ 332
Waqf Act, 1954 — Section 14
High Courts13 Mar 1979
Indian Bank Vs Evalappan
Madras High Court · (1980) ILR (Mad) 15 : (1979) 2 LLJ 450
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12, 19Constitution of India, 1950 — Article 226, 311Tamil Nadu Shops and Establishments Act, 1947 — Section 41
High Courts13 Mar 1979
K. Hilal Vs Appellate Controller of Estate Duty and Another
Madras High Court · (1979) 120 ITR 61
Estate Duty Act, 1953 — Section 60(1), 9
High Courts13 Mar 1979
Commissioner of Income Tax Vs Deghamwala Estates
Madras High Court · (1980) 14 CTR 284 : (1980) 121 ITR 684
Income Tax Act, 1961 — Section 2(31), 47(2)
High Courts13 Mar 1979
V. Velluswamy Vs The Inspector-General of Police and Another
Madras High Court · (1979) 2 MLJ 266
High Courts13 Mar 1979
D. Nataraja Achari Vs Balambal Animal
Madras High Court · AIR 1980 Mad 222
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18
High Courts13 Mar 1979
P.R. Ramasubramania Raja Vs State of Tamil Nadu
Madras High Court · (1980) ILR (Mad) 435 : (1980) 121 ITR 879
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 9(2)