High Courts16 Apr 1979
Commissioner of Income Tax Vs Estate of Late A.V. Viswanatha Sastri (by the executor)
Madras High Court · (1980) 121 ITR 270
Income Tax Act, 1961 — Section 168, 176(4)
COURT ARCHIVE
Madras High Court judgments, 1979
587 judgments · page 20 of 30
High Courts16 Apr 1979Allowed
Maschemeijer Aromatics (India) Private Limited Vs The State of Tamil Nadu and Another
Madras High Court · (1980) ILR (Mad) 113
Constitution of India, 1950 — Article 19(5)General Clauses Act, 1897 — Section 6Madras Prohibition Act, 1937 — Section 13, 16, 17, 18, 21
High Courts12 Apr 1979
Commissioner of Income Tax Vs Estate of V.L. Ethiraj (by Official Trustee)
Madras High Court · (1980) 16 CTR 238 : (1980) ILR (Mad) 301 : (1979) 120 ITR 271
Income Tax Act, 1961 — Section 160(1), 161, 161(1), 168Official Trustees Act, 1913 — Section 7(6)
High Courts09 Apr 1979
K. Periaswamy Ambalam Vs Pichayammal and Others
Madras High Court · (1980) 93 LW 32 : (1979) 2 MLJ 455
High Courts08 Apr 1979
Sri Aurobindo Society Vs Ramadoss Naidu
Madras High Court · AIR 1980 Mad 216 : (1980) 93 LW 59
Hindu Minority and Guardianship Act, 1956 — Section 11
High Courts06 Apr 1979
A.R. Veerapandian Vs State by the Collector of North Arcot at Vellore and Others
Madras High Court · (1979) LW(Cri) 165
Criminal Procedure Code, 1973 (CrPC) — Section 176, 192, 195, 195(1), 195(1)(a)(i)Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts05 Apr 1979
Venkatachalam Chettiar Vs Adaikappa Chettiar and Another
Madras High Court · (1979) 2 MLJ 361
High Courts05 Apr 1979
Venkatachalarn Chettiar Vs Adaikappa Chettiar and Another
Madras High Court · AIR 1980 Mad 102 : (1980) 93 LW 10
Tamil Nadu Debt Relief Act, 1979 — Section 10, 16
High Courts05 Apr 1979
Kadakia Sons, Proprietor of Imperial Products, registered partnership firm, Madras Vs S.R.A. Reddiar, a firm carrying on business in Quilon and others
Madras High Court · (1979) 04 MAD CK 0003
Limitation Act, 1963 — Section 20Partnership Act, 1932 — Section 69(2), 69(2)
High Courts03 Apr 1979
A. Palaniandi Pallai Vs Commissioner, Hindu Religious and Charitable Endowments
Madras High Court · AIR 1980 Mad 166 : (1980) ILR (Mad) 32 : (1980) 93 LW 12
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 107, 6(20)
High Courts03 Apr 1979
Mathuram Augustine Vs Vijayarani
Madras High Court · AIR 1980 Mad 1 : (1979) 92 LW 507
Divorce Act, 1869 — Section 19, 19(1)
High Courts03 Apr 1979Allowed
Sri Aurobindo Society, Pondicherry Vs Ramadoss Naidu and other
Madras High Court · (1979) 04 MAD CK 0039
Hindu Minority and Guardianship Act, 1956 — Section 11
High Courts03 Apr 1979
M.K.M. Mohammed Abu Bucker and Others Vs Hindustan Petroleum Corporation Ltd.
Madras High Court · (1979) 92 LW 497 : (1979) 2 MLJ 512
Madras City Tenants Protection Act, 1922 — Section 11
High Courts03 Apr 1979
The Sirsilk Limited Vs The Distillery Officer and Others
Madras High Court · (1979) 2 MLJ 216
Constitution of India, 1950 — Article 226
High Courts02 Apr 1979
Edger Wesley Vs Emity Violet and Another
Madras High Court · AIR 1980 Mad 3 : (1979) 92 LW 444
Divorce Act, 1869 — Section 47
High Courts02 Apr 1979
Rathnam and Co. Vs Inspecting Assistant Commissioner and Another
Madras High Court · (1980) 14 CTR 310 : (1980) 124 ITR 376
Income Tax Act, 1961 — Section 271(1)
High Courts02 Apr 1979
G. Subramania Mudali Vs Srinivasa Pillai and Another
Madras High Court · (1979) 92 LW 662 : (1979) 2 MLJ 373
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105(4)Limitation Act, 1963 — Section 5
High Courts02 Apr 1979
Edgar Wesley Vs Emity Violet (alias) Emity Violet Ramani Bai and Another
Madras High Court · (1979) 92 LW 444 : (1979) 2 MLJ 186
High Courts30 Mar 1979Allowed
Veiayutha Chettiar (deceased) and Others Vs Puru Shotham Colom Alias Ganesan
Madras High Court · (1982) ILR (Mad) 371
Pondicherry Civil Courts Act, 1966 — Section 12, 13, 17, 20, 20(1)