COURT ARCHIVE

Madras High Court judgments, 1979

587 judgments · page 24 of 30

High Courts27 Feb 1979

Commissioner of Income Tax Vs Andhra Prabha (P.) Ltd.

Madras High Court · (1980) 4 TAXMAN 314

Income Tax Act, 1961 — Section 10(2), 256(1), 28, 36, 36(1)(iv)Wealth Tax Act, 1957 — Section 2(m)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 5

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High Courts27 Feb 1979Dismissed

T.R. Balasubramaniam and Others Vs The Director of Enforcement

Madras High Court · (1980) ILR (Mad) 384

Foreign Exchange Regulation Act, 1947 — Section 10, 12, 12(1), 12(2), 12(3)Foreign Exchange Regulation Act, 1973 — Section 54, 81

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High Courts27 Feb 1979

Sivakami Mills Ltd. Vs Commissioner of Income Tax

Madras High Court · (1980) 14 CTR 277 : (1979) 120 ITR 211

Income Tax Act, 1961 — Section 37

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High Courts27 Feb 1979

Commissioner of Wealth-tax Vs Arti Goenka

Madras High Court · (1980) 14 CTR 264 : (1980) 121 ITR 632

Wealth Tax Act, 1957 — Section 5(1)

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High Courts26 Feb 1979

Commissioner of Income Tax Vs Manjushree Plantations Ltd.

Madras High Court · (1981) 130 ITR 908

Tamil Nadu Agricultural Income Tax Rules, 1955 — Rule 9

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High Courts26 Feb 1979

Seth Lunidaram Tikamdas Vs Commissioner of Income Tax

Madras High Court · (1979) 10 CTR 186 : (1980) 121 ITR 824

General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 297(2)

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High Courts26 Feb 1979

Commissioner of Income Tax Vs A.R. Damodara Mudaliar and Co.

Madras High Court · (1979) 119 ITR 583

Income Tax Act, 1961 — Section 2(47)

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High Courts23 Feb 1979

Additional Commissioner of Income Tax Vs Aditanar Educational Institution

Madras High Court · (1979) ILR (Mad) 285 : (1979) 118 ITR 235

Income Tax Act, 1961 — Section 10(22), 11, 12(2)

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High Courts23 Feb 1979

K.N. Vellayan Vs Government of Tamil Nadu and Another

Madras High Court · (1979) 2 LLJ 186

Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 10, 12, 2, 33, 33A

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High Courts22 Feb 1979

General marketing and Manufacturing Co. Ltd. Vs The State of Tamil Nadu

Madras High Court · (1980) 45 STC 96

Tamil Nadu General Sales Tax Act, 1959 — Section 59(1)

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High Courts22 Feb 1979Dismissed

D. Padmavathi Vs The State of Tamil Nadu

Madras High Court · (1979) 44 STC 446

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High Courts22 Feb 1979Dismissed

T.M.N.M. Somasundara Nadar and Sons Vs The State of Tamil Nadu

Madras High Court · (1980) 45 STC 23

Tamil Nadu General Sales Tax Act, 1959 — Section 13, 16, 32, 34, 4

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High Courts22 Feb 1979

Hargo Industries (Foundries) Vs The State of Tamil Nadu

Madras High Court · (1979) 44 STC 345

Tamil Nadu General Sales Tax Act, 1959 — Section 17

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High Courts21 Feb 1979

Controller of Estate Duty Vs K. Sivasubramanian

Madras High Court · (1981) 131 ITR 472

Estate Duty Act, 1953 — Section 5Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 18(1), 7

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High Courts21 Feb 1979

S.S. Manickam Vs Arputha Bhavani Rajam

Madras High Court · (1980) CriLJ 354

Criminal Procedure Code, 1973 (CrPC) — Section 125

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High Courts21 Feb 1979

Commissioner of Income Tax Vs Brakes India Ltd.

Madras High Court · (1980) 14 CTR 259 : (1982) 136 ITR 322

Income Tax Act, 1961 — Section 256(1)

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High Courts21 Feb 1979

Management of Binny Limited Vs Additional Labour Court and Another

Madras High Court · (1979) 2 LLJ 280

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A

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High Courts20 Feb 1979

Commissioner of Income Tax Vs Best and Co. (P.) Ltd.

Madras High Court · (1979) 119 ITR 830

Income Tax Act, 1961 — Section 40

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High Courts20 Feb 1979

K.S. Venkatasubba Reddiar Vs Commissioner of Income Tax

Madras High Court · (1980) 125 ITR 750

Income Tax Act, 1961 — Section 36(1)

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High Courts20 Feb 1979

Controller of Estate Duty Vs Estate of Late Sethuraman Pillai

Madras High Court · (1980) 3 TAXMAN 591

Estate Duty Act, 1953 — Section 10, 12, 40, 64(1), 7

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