High Courts23 Mar 1976
T.M. Santhakumari Vs Narasinga Mudaliar and Others
Madras High Court · (1976) 2 MLJ 211
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(2)(b), 16
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 24 of 32
High Courts23 Mar 1976
S.A. Ponnusamy Chettiar and Another Vs N. Viswanathan
Madras High Court · (1976) 03 MAD CK 0066
Transfer of Property Act, 1882 — Section 107
High Courts23 Mar 1976Allowed
Chellappan Nadar Vs Periaswamiyar and Others
Madras High Court · (1976) ILR (Mad) 335
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts23 Mar 1976
Govindaraj Vs Alamelu Ammal
Madras High Court · (1977) 90 LW 288 : (1977) 1 MLJ 348
High Courts23 Mar 1976
Controller of Estate Duty Vs Smt. S.M. Muthukaruppi Achi
Madras High Court · (1976) ILR (Mad) 274 : (1977) 109 ITR 345
Estate Duty Act, 1953 — Section 10, 5Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 82
High Courts23 Mar 1976
Commissioner of Income Tax Vs Mlm. Mahalingam Chettiar (Deceased by LR.)
Madras High Court · (1977) 107 ITR 236
Income Tax Act, 1961 — Section 12B(1)
High Courts22 Mar 1976
P.K. Govindan Vs The Secretary to Government, Home Department and Another
Madras High Court · AIR 1977 Mad 28 : (1976) 89 LW 441
Constitution of India, 1950 — Article 14Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 29
High Courts19 Mar 1976
Sri Mayuranathaswami Devasthanam Vs Jagadeesa Thevar and Others
Madras High Court · (1977) 1 MLJ 336
High Courts19 Mar 1976
Santhakumari Vs Gurumurthy and Others
Madras High Court · (1976) 2 MLJ 432
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 41 Rule 27Land Reforms Act — Section 83
High Courts19 Mar 1976
Ponnian Nadar and others Vs Thaveethu Nadar and others
Madras High Court · (1976) ILR (Mad) 342
General Clauses Act, 1897 — Section 6Limitation Act, 1963 — Section 30, 30(a)Transfer of Property Act, 1882 — Section 61
High Courts19 Mar 1976Dismissed
Ponnian Nadar and Others Vs Thaveethu Nadar and Others
Madras High Court · (1976) ILR (Mad) 342
General Clauses Act, 1897 — Section 6Limitation Act, 1908 — Article 142, 148, 30, 7Limitation Act, 1963 — Section 30
High Courts18 Mar 1976Dismissed
Yercaud Coffee Curing Works Ltd. Vs The State of Tamil Nadu
Madras High Court · (1977) 40 STC 531
Tamil Nadu General Sales Tax Act, 1959 — Section 16(1)
High Courts18 Mar 1976
N. Sundareswaran Vs Sri Krishna Refineries
Madras High Court · AIR 1977 Mad 109 : (1976) 89 LW 593 : (1977) 1 MLJ 51
Contract Act, 1872 — Section 2, 25, 55, 63Sales of Goods Act, 1930 — Section 32, 64
High Courts17 Mar 1976
The Shipping Corporation of India Ltd. Vs The Metal Box Co. of India Ltd. and Another
Madras High Court · AIR 1977 Mad 101 : (1976) 89 LW 637
High Courts17 Mar 1976
A. Subramaniam Chettiar Vs Shanmugham and Others
Madras High Court · (1976) 2 MLJ 320
High Courts16 Mar 1976
Seth Dhanoomal Parsaram Vs P. Kuppuraj and Another
Madras High Court · AIR 1977 Mad 274 : (1977) 1 MLJ 86
Contract Act, 1872 — Section 129, 130, 131
High Courts16 Mar 1976
P.V. Chinniah Goundar Vs P. Ponnusamy and Another
Madras High Court · (1976) 2 MLJ 393
Evidence Act, 1872 — Section 116
High Courts16 Mar 1976
COMMISSIONER OF Income Tax, MADRAS-II Vs M. A. ALAGAPPAN.
Madras High Court · (1977) 108 ITR 1000
Income Tax Act, 1961 — Section 2(24)(vi), 46(2)
High Courts16 Mar 1976
P.V. Chinniah Gounder Vs P. Ponnuswami and Another
Madras High Court · AIR 1977 Mad 138
Evidence Act, 1872 — Section 116
High Courts15 Mar 1976
Sandhi Vinayagar Devastanam, Tirunelveli Vs The State of Tamil Nadu and Others
Madras High Court · AIR 1977 Mad 133