High Courts15 Mar 1976
State Vs T.R.M. Subramaniam
Madras High Court · (1976) CriLJ 1982
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 7(1)
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 25 of 32
High Courts15 Mar 1976
Manilal Gadiya Vs Mangilal Kesarinath Sewak and Others
Madras High Court · AIR 1977 Mad 140 : (1976) 89 LW 568
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, 151, 152
High Courts15 Mar 1976
C.V. Krishna Vs State of Madras
Madras High Court · (1976) 89 LW 570 : (1976) 2 MLJ 401
Arbitration Act, 1940 — Section 34
High Courts12 Mar 1976
State Vs Narayanan
Madras High Court · (1977) CriLJ 1302
Prevention of Food Adulteration Act, 1954 — Section 2(i)
High Courts11 Mar 1976
Goodman and Company Vs R.S. Thirunavukarasu
Madras High Court · (1976) 2 MLJ 221
Limitation Act, 1963 — Article 14, 68Pondicherry (Administration) Act, 1962 — Section 4
High Courts11 Mar 1976
S. Ramaswami Gounder Vs M. Pattabhiraman Chettiar
Madras High Court · (1976) 89 LW 505 : (1976) 2 MLJ 437 : (1976) 2 MLJ 243
Transfer of Property Act, 1882 — Section 53A
High Courts11 Mar 1976
State of Tamil Nadu Vs Poly-Ene General Industries
Madras High Court · (1976) ILR (Mad) 255 : (1977) 39 STC 254
Central Sales Tax Act, 1956 — Section 2
High Courts11 Mar 1976
M. Muthusavari Pillai and Sons Vs The State of Tamil Nadu
Madras High Court · (1977) ILR (Mad) 418 : (1977) 39 STC 359
Central Sales Tax Act, 1956 — Section 14, 4, 8, 8A, 9Tamil Nadu General Sales Tax Act, 1959 — Section 32
High Courts10 Mar 1976
A. Kuppuswamy Vs The Government of Tamil Nadu and others
Madras High Court · (1976) 03 MAD CK 0067
Hindu Succession Act, 1956 — Section 8, 8(1)
High Courts10 Mar 1976
S.W. Thambi Raj Vs The State Bank of India
Madras High Court · (1976) 2 MLJ 421
State Bank of India (Officers and Assistants) Rules — Rule 50(1)
High Courts09 Mar 1976
Management of Spencer and Co. Ltd. Vs Additional Labour Court and Another
Madras High Court · (1980) 2 LLJ 469
High Courts09 Mar 1976
Mayava Koundar and Others Vs Subbaraya Koundar and Others
Madras High Court · (1977) 1 MLJ 113
High Courts09 Mar 1976
Abdul Shukoor Sahib Vs Umachander and others
Madras High Court · AIR 1976 Mad 350
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 21 Rule 66, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b)
High Courts09 Mar 1976Allowed
The State of Tamil Nadu Vs India Pistons Limited
Madras High Court · (1978) 42 STC 134
Madras General Sales Tax Act, 1939 — Section 2(d)
High Courts09 Mar 1976Allowed
Deivasigamani Vs Geetha and another
Madras High Court · (1976) LW(Cri) 152
Criminal Procedure Code, 1973 (CrPC) — Section 488
High Courts08 Mar 1976
The State of Tamil Nadu Vs Jeewandas Dalji and Sons, Dealers in Dyes, Chemicals and Paints
Madras High Court · (1977) 2 MLJ 467
High Courts08 Mar 1976
Vasudevan and Another Vs The District Judge South Arcot
Madras High Court · (1977) CriLJ 678
High Courts08 Mar 1976Allowed
The State of Tamil Nadu Vs K.R. and P. Shanmugavel Nadar
Madras High Court · (1976) ILR (Mad) 265 : (1977) 39 STC 391
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts05 Mar 1976
Ramalakshmi Ammal Vs Seeniya Pillai
Madras High Court · (1976) 89 LW 462 : (1976) 2 MLJ 161