High Courts05 Mar 1976Allowed
Malayathal Vs Tirumurthi and Others
Madras High Court · (1976) LW(Cri) 209
Criminal Procedure Code, 1973 (CrPC) — Section 209(1), 437
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 26 of 32
High Courts05 Mar 1976
A. Y. S. PARISUTHA NADAR Vs COMMISSIONER OF AGRICULTURAL INCOME TAX, MADRAS.
Madras High Court · (1978) 111 ITR 441
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 65
High Courts05 Mar 1976Allowed
S.M. Thangapal Nadar Vs M.K. Ahmed Mohideen and Others
Madras High Court · (1976) ILR (Mad) 297
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 20, Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 66(1), Order 21 Rule 66(2)Limitation (Amendment) Act, 1963 — Article 127Limitation Act, 1908 — Article 166
High Courts05 Mar 1976
Thankaswamy Padayachi and Another Vs Sridharan
Madras High Court · (1977) CriLJ 697
High Courts05 Mar 1976Dismissed
Abdul Shukoor Sahib Vs Umachander and others
Madras High Court · (1976) 03 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 21 Rule 66, Order 39 Rule 1, Order 39 Rule 1(a), Order 39 Rule 1(b)
High Courts05 Mar 1976Dismissed
Gopal Pilial and others Vs State by the inspector of Police, Bodi and others
Madras High Court · (1976) LW(Cri) 150
Criminal Procedure Code, 1973 (CrPC) — Section 143, 145, 145(4), 145(6), 146
High Courts04 Mar 1976
A. Subbu Naidu Vs Rajammal alias Thayammal
Madras High Court · (1976) 89 LW 628 : (1976) 2 MLJ 205
High Courts04 Mar 1976Allowed
The State of Tamil Nadu Vs Siemens Engineering and Manufacturing Company of India Limited
Madras High Court · (1977) 39 STC 285
Constitution of India, 1950 — Article 286Income Tax Act, 1961 — Section 250Tamil Nadu General Sales Tax Act, 1959 — Section 12, 14, 15, 16, 18
High Courts04 Mar 1976
A. Subba Naidu Vs Rajammal alias Thayammal
Madras High Court · AIR 1977 Mad 64 : (1976) 89 LW 628
Hindu Succession Act, 1956 — Section 14(1), 14(2)
High Courts03 Mar 1976
P.P. Chandrasekhran Vs The Government of India and Others
Madras High Court · (1977) CriLJ 677
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 428, 5Navy Act, 1957 — Section 151, 41(e), 77, 77(1)
High Courts03 Mar 1976Allowed
Sri Srinivasa Sales Circulation Vs State of Tamil Nadu
Madras High Court · (1976) 38 STC 359
Sales of Goods Act, 1930 — Section 2, 4Tamil Nadu General Sales Tax Act, 1959 — Section 12, 3
High Courts03 Mar 1976Allowed
A.S. Ganapathy Chettiar Vs The State of Tamil Nadu
Madras High Court · (1976) ILR (Mad) 337 : (1976) 38 STC 455
Tamil Nadu General Sales Tax Act, 1959 — Section 3
High Courts03 Mar 1976Dismissed
Rajam Textiles and Others Vs The State of Tamil Nadu and Another
Madras High Court · (1977) 39 STC 124
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 271Tamil Nadu General Sales Tax Act, 1959 — Section 12, 16, 25, 9
High Courts03 Mar 1976Dismissed
P.P. Chandrasekaran Vs The Government of India and others
Madras High Court · (1976) LW(Cri) 155
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 428, 5Navy Act, 1957 — Section 151, 41(e), 77, 77(11)
High Courts02 Mar 1976
The State of Tamil Nadu Vs Thermo Electrics
Madras High Court · (1977) 39 STC 317
Tamil Nadu General Sales Tax Act, 1959 — Section 2
High Courts01 Mar 1976
The State of Tamil Nadu Vs Ultramarine and Pigments Ltd. and Another
Madras High Court · (1976) ILR (Mad) 138 : (1977) 39 STC 53
Tamil Nadu General Sales Tax Act, 1959 — Section 2, 3
High Courts01 Mar 1976
Commissioner of Income Tax Vs Ootacamund Gymkhana Club
Madras High Court · (1977) 110 ITR 392
Companies Act, 1913 — Section 26Income Tax Act, 1922 — Section 4(3)
High Courts01 Mar 1976
Commissioner of Income Tax Vs Amalgamations (P.) Ltd.
Madras High Court · (1976) ILR (Mad) 220 : (1977) 108 ITR 895
Companies Act, 1956 — Section 198, 295, 37Income Tax Act, 1922 — Section 10(2), 12B, 33B
High Courts27 Feb 1976Allowed
Veeramani and others Vs The Superintendent of Police, Dharmapuri and others
Madras High Court · (1976) LW(Cri) 146
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 462, 482Penal Code, 1860 (IPC) — Section 147, 380, 448
High Courts27 Feb 1976
Ponnuswamy and Another Vs Venkatahchalam and Another
Madras High Court · (1977) CriLJ 431