High Courts06 Apr 1976
Commissioner of Income Tax Vs Lakshmi Vilas Bank Ltd. and Another
Madras High Court · (1977) 107 ITR 972
Income Tax Act, 1961 — Section 256(1)
COURT ARCHIVE
Madras High Court judgments, 1976
628 judgments · page 22 of 32
High Courts06 Apr 1976
Nilgiris Potato Growers Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Madras High Court · (1976) ILR (Mad) 42
Income Tax Act, 1961 — Section 81(1), 99(1)
High Courts06 Apr 1976
Commissioner of Income Tax Vs Carborundum Universal Ltd.
Madras High Court · (1977) 110 ITR 621
Income Tax Act, 1961 — Section 28, 30, 31, 32, 33
High Courts05 Apr 1976
The Ouchterlony Valley Estates Ltd. Vs The Commissioner of Income Tax
Madras High Court · (1976) ILR (Mad) 347
Constitution of India, 1950 — Article 366Income Tax Act, 1922 — Section 4(3)Income Tax Act, 1961 — Section 2(14), 2(24), 256(1), 45, 45(1)
High Courts05 Apr 1976
Commissioner of Income Tax Vs Deghamwala Estates
Madras High Court · (1977) 109 ITR 416
Income Tax Act, 1961 — Section 2(31), 45
High Courts05 Apr 1976
Commissioner of Income Tax Vs Sri Ramakrishna Nursing Home
Madras High Court · (1976) 105 ITR 86
Income Tax Act, 1961 — Section 185(1)
High Courts02 Apr 1976Dismissed
A. Muthukumaraswamy Vs A. Devaraj
Madras High Court · (1976) ILR (Mad) 376
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7, 7(3)Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(3)
High Courts02 Apr 1976
Sornathayammal Vs Veerana Thevar
Madras High Court · (1976) 89 LW 577 : (1976) 2 MLJ 516
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4)(b)
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Board of Revenue Vs State Bank of India, Head Office
Madras High Court · (1976) 89 LW 534 : (1976) 2 MLJ 275
Stamp Act, 1899 — Article 62(c)(ii), 56, 57, 59
High Courts01 Apr 1976
COMMISSIONER OF Income Tax, MADRAS-II Vs SIMCO METERS LTD.
Madras High Court · (1978) 111 ITR 113
Income Tax Act, 1961 — Section 256(1)
High Courts01 Apr 1976
Sakku Bai Amman Vs R. Babu Reddiar and Others
Madras High Court · AIR 1977 Mad 223 : (1976) ILR (Mad) 317 : (1977) 90 LW 110
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Board of Revenue, Madras Vs Marappa Vellalar
Madras High Court · AIR 1977 Mad 51 : (1976) 89 LW 681
Stamp Act, 1899 — Article 23, 57
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Madras Vs G. Lakshmanasami Chettiar
Madras High Court · AIR 1977 Mad 88 : (1976) ILR (Mad) 231 : (1976) 89 LW 682 : (1977) 1 MLJ 216
Stamp Act, 1899 — Section 2(15), 2(24), 46, 57
High Courts01 Apr 1976
Controller of Estate Duty Vs Estate of Late Mrs. Oakshott
Madras High Court · (1977) 106 ITR 126
Estate Duty Act, 1953 — Section 7
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Board of Revenue Vs Jagadambal and V. Chinmayananda Reddiar
Madras High Court · AIR 1976 Mad 321 : (1976) ILR (Mad) 38 : (1976) 89 LW 443 : (1976) 2 MLJ 123
Stamp Act, 1899 — Section 2(15), 2(24), 57(1)Transfer of Property Act, 1882 — Section 5
High Courts01 Apr 1976
The Chief Controlling Revenue Authority, Madras Vs State Bank of India, Madras
Madras High Court · AIR 1977 Mad 16 : (1976) 89 LW 534
Stamp Act, 1899 — Section 2(14), 31, 32, 40, 41
High Courts30 Mar 1976
Kandammal and Others Vs Kandiah Thevar and Another
Madras High Court · (1977) 1 MLJ 121
High Courts30 Mar 1976
State of Tamil Nadu Vs N.K. Venkataravanamma and Others
Madras High Court · AIR 1977 Mad 47 : (1976) ILR (Mad) 271 : (1976) 89 LW 677
City Municipal Corporation Act, 1919 — Section 135, 98Finance Act, 1963 — Section 2(8)Income Tax Act, 1961 — Section 4, 81
High Courts30 Mar 1976Allowed
Neelambal Ammal Vs Gopal and Others
Madras High Court · (1976) ILR (Mad) 322
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts29 Mar 1976
Sri Pamban Kumaragurubara Swami Temple Vs K. Subramanya Mudaliar
Madras High Court · (1976) 2 MLJ 209
Civil Procedure Code, 1908 (CPC) — Section 16, 24